High Courts26 Apr 1967Allowed
Hiralal and Others Vs State of Bihar
Patna High Court · AIR 1968 Patna 439
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 24
COURT ARCHIVE
Patna High Court judgments, 1967
186 judgments · page 8 of 10
High Courts20 Apr 1967Dismissed
Rajkishore Singh Vs Bhubneshwari Singh and Others
Patna High Court · (1968) 16 BLJR 33
Constitution of India, 1950 — Article 226, 31B
High Courts20 Apr 1967Allowed
S.M. Aftab Ahmad Vs Mt. Bibi Bentul Fatma and Others
Patna High Court · AIR 1968 Patna 47
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 115
High Courts17 Apr 1967Dismissed
Ramachandra Pd. Singh and Others Vs Rampunit Singh and Others
Patna High Court · AIR 1968 Patna 12 : (1968) 16 BLJR 658
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 21 Rule 63, Order 32 Rule 3(4), 2(12)
High Courts13 Apr 1967Allowed
Dr. M.K. Banerji Vs Baiju Lal
Patna High Court · AIR 1968 Patna 143 : (1968) CriLJ 543
Prevention of Food Adulteration Act, 1954 — Section 10(1), 10(3), 10(7), 11, 16Prevention of Food Adulteration Rules, 1955 — Rule 15, 22
High Courts11 Apr 1967Dismissed
Management of Deshbandhu Cinema Vs Presiding Officer, Industrial Tribunal and Appellate Authority and Others
Patna High Court · AIR 1967 Patna 381 : (1969) 1 LLJ 138
Bihar Shops and Establishments Act, 1953 — Section 26, 26(2), 26(5), 28, 28(1)Bihar Shops and Establishments Rules, 1955 — Rule 22
High Courts11 Apr 1967Dismissed
Management of Vihar Talkies Vs Presiding Officer, Industrial Tribunal and Another
Patna High Court · AIR 1968 Patna 117 : (1969) 1 LLJ 145
Bihar Shops and Establishments Act, 1953 — Section 26, 28Bihar Shops and Establishments Rules, 1955 — Rule 22Civil Procedure Code, 1908 (CPC) — Section 11
High Courts11 Apr 1967Allowed
Ramayan Dubey and Others Vs Chitradeo Rai and Others
Patna High Court · AIR 1969 Patna 85
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 100, 101Contract Act, 1872 — Section 74Limitation Act, 1908 — Article 182(2), 3
High Courts10 Apr 1967Allowed
Radhanath Pathak and Another Vs Bihar State Board of Religious Trusts
Patna High Court · AIR 1968 Patna 110 : (1968) 16 BLJR 155
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 5, Order 9 Rule 2, 115, 151Limitation Act, 1963 — Article 122
High Courts10 Apr 1967Allowed
Umesh Chandra Sinha Vs V.N. Singh and Others
Patna High Court · AIR 1968 Patna 3
Constitution of India, 1950 — Article 12, 13, 13(3), 14, 15Patna University Act, 1962 — Section 30, 31, 32
High Courts01 Apr 1967Dismissed
Bilat Singh and Others Vs Hafiz Syed Sharfuddin Ahmad and Others
Patna High Court · (1968) 16 BLJR 52
Evidence Act, 1872 — Section 13Penal Code, 1860 (IPC) — Section 147, 379Specific Relief Act, 1963 — Section 42
High Courts31 Mar 1967Allowed
Rohtas Industries Ltd. Vs Union of India (UOI)
Patna High Court · AIR 1967 Patna 363 : (1968) 16 BLJR 137
Central Excise Rules, 1944 — Rule 11Central Excises and Salt Act, 1944 — Section 37, 38, 40(2)
High Courts24 Mar 1967
Ram Autar Lal Jain Vs Sardar Sohan Singh and Others
Patna High Court · (1968) 16 BLJR 630
Constitution of India, 1950 — Article 226, 227
High Courts23 Mar 1967Allowed
Mt. Rampati Kuer and Others Vs Jadunandan Thakur and Others
Patna High Court · AIR 1968 Patna 100 : (1968) CriLJ 355
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 14Criminal Procedure Code, 1898 (CrPC) — Section 195, 195(3), 409, 439, 476
High Courts21 Mar 1967Allowed
Harnandan Singh and Others Vs Musammat Maharani Kuer and Others
Patna High Court · (1968) 16 BLJR 503
High Courts17 Mar 1967
Raghubar Dayal Vs Md. Yasin and Others
Patna High Court · (1968) 16 BLJR 647
Transfer of Property Act, 1882 — Section 106
High Courts08 Mar 1967
Bindeshwari Prasad Mandal and Others Vs Kunji Lal Mandal and Others
Patna High Court · (1968) 16 BLJR 80
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5
High Courts28 Feb 1967Allowed
Firm Balmukund Puran Mall Vs Firm, Fateh Chand Dharamchand and Others
Patna High Court · AIR 1968 Patna 474
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14, Order 11 Rule 15, Order 11 Rule 18, Order 11 Rule 18(1), Order 11 Rule 18(2)Evidence Act, 1872 — Section 34
High Courts23 Feb 1967Dismissed
Ganesh Narain Singh and Another Vs Jadunandan Singh and Others
Patna High Court · AIR 1969 Patna 82
Evidence Act, 1872 — Section 50, 60
High Courts22 Feb 1967
COMMISSIONER OF Income Tax, BIHAR AND ORISSA Vs BANKIPUR CLUB LTD.
Patna High Court · (1968) 67 ITR 491
Income Tax Act, 1922 — Section 34(1)(b), 66(1)