High Courts19 Jul 1967Dismissed

Sitaram Sahu Vs The State

Patna High Court · AIR 1968 Patna 45 : (1968) 16 BLJR 235 : (1968) CriLJ 78

Criminal Procedure Code, 1898 (CrPC) — Section 350
High Courts28 Jun 1967Allowed

Dukhia Ganju Vs Ramchandra Prasad

Patna High Court · AIR 1968 Patna 271

Chotanagpur Tenancy Act, 1908 — Section 47Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115Provincial Small Cause Courts Act, 1887 — Section 17(1)