COURT ARCHIVE

Patna High Court judgments, 1967

186 judgments · page 10 of 10

High Courts17 Jan 1967

Gopal Krishna Choudhary Vs The Commissioner of Income Tax

Patna High Court · AIR 1968 Patna 126 : (1968) 68 ITR 450

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 5 Rule 20Income Tax Act, 1922 — Section 63

High Courts12 Jan 1967

Patna High Court · (1968) CriLJ 574

Penal Code, 1860 (IPC) — Section 302, 304, 326

High Courts10 Jan 1967

Patna High Court · (1968) 1 LLJ 374

Constitution of India, 1950 — Article 226, 227, 228Industrial Disputes Act, 1947 — Section 33

High Courts06 Jan 1967Allowed

Patna High Court · AIR 1968 Patna 44

Contract Act, 1872 — Section 23, 28

High Courts03 Jan 1967

Patna High Court · (1968) 67 ITR 283

Evidence Act, 1872 — Section 114

High Courts02 Jan 1967Allowed

Patna High Court · AIR 1969 Patna 79

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 21 Rule 2(2), Order 9 Rule 13, 141, 151