High Courts20 Feb 1967Dismissed
Masa Singh Vs Tata Iron and Steel Co. Ltd.
Patna High Court · (1968) 16 BLJR 626
Transfer of Property Act, 1882 — Section 106
COURT ARCHIVE
Patna High Court judgments, 1967
186 judgments · page 9 of 10
High Courts20 Feb 1967Dismissed
Basantlal Jalan Vs Chiranjilal Sarawgi and Others
Patna High Court · AIR 1968 Patna 96
Limitation Act, 1908 — Article 106Partnership Act, 1932 — Section 42, 69, 69(1), 69(3)
High Courts18 Feb 1967Allowed
Babui Panmato Kuer Vs Ram Agya Singh
Patna High Court · AIR 1968 Patna 190
Contract Act, 1872 — Section 17Hindu Marriage Act, 1955 — Section 12(1)
High Courts17 Feb 1967Dismissed
Makeshwar Misra Vs Laliteshwar Prasad Singh and Others
Patna High Court · AIR 1967 Patna 407
Arbitration Act, 1940 — Section 14(2), 30, 33, 39, 39(1)
High Courts17 Feb 1967Dismissed
Ramashrey Roy and Others Vs Pashupati Kumar Pathak and Others
Patna High Court · AIR 1968 Patna 1
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5, Order 33 Rule 7, Order 33 Rule 7(3), Order 33 Rule 8, 149Limitation Act, 1963 — Section 13 , 31
High Courts16 Feb 1967Dismissed
Sarjug Saran Singh and Others Vs Ramcharitar Singh and Others
Patna High Court · (1968) 16 BLJR 74
High Courts16 Feb 1967Allowed
Sheonand Rai Gajanand Vs Union of India (UOI)
Patna High Court · (1968) 16 BLJR 22
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts13 Feb 1967
Gaya Singh Vs The State and Others
Patna High Court · AIR 1968 Patna 193 : (1968) CriLJ 768
Constitution of India, 1950 — Article 22, 226, 227
High Courts08 Feb 1967Allowed
Gajanand Agarwala Vs Bhagwati Devi and Another
Patna High Court · (1968) 16 BLJR 589
Registration Act, 1908 — Section 49Stamp Act, 1899 — Section 2, 36
High Courts08 Feb 1967Allowed
Jichhu Ram and Others Vs Pearey Pasi and Another
Patna High Court · AIR 1967 Patna 423
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts06 Feb 1967Dismissed
Sita Ram Agarwalla and Another Vs Jamunadas Agarwalla
Patna High Court · (1968) 16 BLJR 45
Civil Procedure Code, 1908 (CPC) — Section 47, 86
High Courts06 Feb 1967Allowed
Manmohan Bhattacharya Vs Krishna Gopal Choudhary
Patna High Court · (1968) 16 BLJR 39
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 Feb 1967Dismissed
Pasupati Nath Singh Vs N.K. Singh and Others
Patna High Court · AIR 1968 Patna 49
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226, 329Representation of the People Act, 1951 — Section 80A
High Courts02 Feb 1967Dismissed
Dwarka Prasad Vs Chandra Shekhar Dubey
Patna High Court · AIR 1967 Patna 296
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 151
High Courts31 Jan 1967
Ayodhya Prasad Tewari Vs Hopal Manjhi and Others
Patna High Court · (1970) CriLJ 115
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 145(4)
High Courts28 Jan 1967Dismissed
Mohammad Hasan and Another Vs Mohammad Anwar Ahmad and Others
Patna High Court · AIR 1968 Patna 82
Arbitration Act, 1940 — Section 14(1), 4(2)Limitation (Amendment) Act, 1963 — Article 109, 119Limitation Act, 1908 — Article 178
High Courts25 Jan 1967Dismissed
Skh. Bashir Ahmad and Others Vs Skh. Abdul Jabbar and Others
Patna High Court · AIR 1968 Patna 29
High Courts24 Jan 1967Dismissed
Proprietor, Pure Dhansar Coal Co. Vs Debendra Nath Bhattacharji
Patna High Court · (1968) ACJ 213 : AIR 1968 Patna 24 : (1968) 2 LLJ 332
Coal Mines Regulations, 1926 — Regulation 95, 95(2)Workmens Compensation Act, 1923 — Section 3(1)
High Courts23 Jan 1967Dismissed
Management of Sri Rurduttroy Jute Mills Private Ltd. Vs Workmen and Others
Patna High Court · AIR 1968 Patna 66
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10A, 10A(1)
High Courts19 Jan 1967Dismissed
Kamla Prasad Missir Vs Chanchal Tewari
Patna High Court · AIR 1967 Patna 430
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 60, Order 21 Rule 63, Order 21 Rule 91, Order 21 Rule 92