High Courts21 Aug 1967
State of Bihar Vs Ajodhya Jha
Patna High Court · (1970) 1 LLJ 174
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 311
COURT ARCHIVE
Patna High Court judgments, 1967
186 judgments · page 5 of 10
High Courts21 Aug 1967Dismissed
Jogendra Singh Vs The State of Bihar
Patna High Court · AIR 1968 Patna 74 : (1968) 16 BLJR 436 : (1968) CriLJ 213
Criminal Procedure Code, 1898 (CrPC) — Section 360, 360(1)Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 193
High Courts19 Aug 1967Dismissed
Shital Mahato and Others Vs State of Bihar
Patna High Court · (1968) 16 BLJR 89
Penal Code, 1860 (IPC) — Section 114, 147, 323, 379
High Courts18 Aug 1967Dismissed
Mathura Prasad Gupta and Another Vs Mosammat Manohri Kuer and Others
Patna High Court · AIR 1968 Patna 454
Arbitration Act, 1940 — Section 17, 28, 30, 39, 39(1)
High Courts17 Aug 1967Dismissed
Subhagi Devi Vs Murli Pradhan
Patna High Court · AIR 1968 Patna 139 : (1968) 16 BLJR 650 : (1968) CriLJ 539
Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(1), 488(3)Hindu Adoptions and Maintenance Act, 1956 — Section 18
High Courts17 Aug 1967
Jagatbandhu Sahni Vs State of Bihar and Others
Patna High Court · (1968) 16 BLJR 507
Constitution of India, 1950 — Article 226, 227
High Courts11 Aug 1967Allowed
Hari Narain Choudhary and Others Vs Ramnehi Kuer and Others
Patna High Court · AIR 1969 Patna 7
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18(2)
High Courts09 Aug 1967Dismissed
Lakshman Naik and Another Vs Smt. Sushila Swain
Patna High Court · AIR 1968 Patna 274
Transfer of Property Act, 1882 — Section 5, 54
High Courts08 Aug 1967Allowed
Lakhia Singh Patra and Others Vs Jotilal Aditya Deo and Others
Patna High Court · AIR 1968 Patna 160
Chotanagpur Tenancy Act, 1908 — Section 1(2), 1(3), 46(1), 46(7), 72Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 7 Rule 7
High Courts03 Aug 1967Dismissed
The State of Bihar Vs Smt. Daulat Kumari and Others
Patna High Court · AIR 1969 Patna 25
Civil Procedure Code, 1908 (CPC) — Order 27 Rule 4, Order 27 Rule 5, Order 41 Rule 14, Order 41 Rule 21, 104
High Courts01 Aug 1967Dismissed
Akshaya Kumar Mandal Vs Binod Kumar Sinha
Patna High Court · AIR 1968 Patna 181
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 100, 115, 47, 64
High Courts01 Aug 1967Dismissed
Abdul Ghaffar Vs Bibi Hafiza Khatoon
Patna High Court · AIR 1968 Patna 307 : (1968) CriLJ 1110
Criminal Procedure Code, 1898 (CrPC) — Section 439, 488, 488(3), 488(8), 531
High Courts28 Jul 1967Dismissed
Mangal Singh and Others Vs State of Bihar
Patna High Court · AIR 1968 Patna 37 : (1968) CriLJ 76
Essential Commodities Act, 1955 — Section 3
High Courts27 Jul 1967Dismissed
Nawabzadi Kaniz Fatma Vs Mohammad Yasin and Others
Patna High Court · (1968) 16 BLJR 476
Constitution of India, 1950 — Article 31Electricity (Supply) Act, 1948 — Section 76Specific Relief Act, 1963 — Section 42
High Courts26 Jul 1967Allowed
Lala Thakur Vs Hazari Thakur and Others
Patna High Court · (1968) 16 BLJR 551
Constitution of India, 1950 — Article 227Penal Code, 1860 (IPC) — Section 334, 426
High Courts25 Jul 1967Dismissed
Firm, Mahadeolal Bhagirathmal Vs Union of India (UOI)
Patna High Court · AIR 1968 Patna 440
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Railways Act, 1890 — Section 74, 76F
High Courts25 Jul 1967Allowed
State of Bihar and Others Vs Inderchand Jain and Others
Patna High Court · AIR 1968 Patna 171
Contract Act, 1872 — Section 2Electricity (Supply) Act, 1948 — Section 60, 78(1)Specific Relief Act, 1877 — Section 21
High Courts24 Jul 1967Dismissed
Asarfi Mandal and Others Vs Mt. Parvati Devi and Others
Patna High Court · AIR 1969 Patna 24
Succession Act, 1925 — Section 214
High Courts24 Jul 1967Dismissed
Bihar State Board of Religious Trusts Vs Raj Ratan Gir and Others
Patna High Court · (1969) 17 BLJR 63
Bihar Hindu Religious Trusts Act, 1950 — Section 2(L), 2(P), 43
High Courts21 Jul 1967
Harakh Bhagat and Another Vs Assistant Registrar, Co-operative Societies and Others
Patna High Court · AIR 1968 Patna 211
Constitution of India, 1950 — Article 14, 19, 19(1), 19(4), 19(6)