COURT ARCHIVE

Patna High Court judgments, 1958

197 judgments · page 6 of 10

High Courts07 Jul 1958Dismissed

Kameshwar Prasad and Others Vs The State of Bihar and Another

Patna High Court · AIR 1959 Patna 187 : (1958) 6 BLJR 600 : (1959) 1 LLJ 401

Bihar Government Servants Conduct Rules, 1976 — Rule 4AConstitution of India, 1950 — Article 19, 19(2), 19(4)Industrial Disputes Act, 1947 — Section 2

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High Courts07 Jul 1958Allowed

Baldeo Prasad Vs Bhola Nath and Others

Patna High Court · AIR 1960 Patna 339

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16

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High Courts04 Jul 1958

Mahanth Sukhdeo Das and Another Vs Kashi Prasad Tiwari and Others

Patna High Court · AIR 1958 Patna 630 : (1958) 6 BLJR 559

Bihar Land Reforms Act, 1950 — Section 14, 2, 3, 3A, 4Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 10(1)Trusts Act, 1882 — Section 90

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High Courts01 Jul 1958

Harak Singh Vs Kailash Singh and Another

Patna High Court · AIR 1958 Patna 581 : (1958) 6 BLJR 545

Hindu Succession Act, 1956 — Section 14

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High Courts01 Jul 1958Partly Allowed

Jagdishpur Metal Industries and Others Vs Vijoy Oil Industries Ltd.

Patna High Court · AIR 1959 Patna 176 : (1958) 6 BLJR 626

Contract Act, 1872 — Section 64, 65, 73, 74Transfer of Property Act, 1882 — Section 54

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High Courts09 Jun 1958

Darsan Ram Vs The State and Others

Patna High Court · AIR 1959 Patna 81 : (1958) 6 BLJR 655 : (1959) CriLJ 230

Criminal Procedure Code, 1898 (CrPC) — Section 137, 138, 139A

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High Courts03 Jun 1958

Bindeshwari Mandal and Another Vs Birju Mandal

Patna High Court · AIR 1959 Patna 46 : (1958) 6 BLJR 667 : (1959) CriLJ 215

Constitution of India, 1950 — Article 14Criminal Procedure Code, 1898 (CrPC) — Section 260, 262, 263, 264

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High Courts02 Jun 1958

Kameshwar Prasad Verma Vs State of Bihar and Others

Patna High Court · AIR 1959 Patna 146 : (1958) 6 BLJR 531 : (1959) CriLJ 501

Bihar and Orissa Jail Manual Rules — Rule 549, 549(2)Constitution of India, 1950 — Article 226Criminal Procedure Code, 1898 (CrPC) — Section 491

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High Courts16 May 1958Dismissed

Ramlagan Singh Vs State of Bihar

Patna High Court · AIR 1960 Patna 243

Drugs and Cosmetics Act, 1940 — Section 21(1), 32(1)Evidence Act, 1872 — Section 57(1), 57(7)

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High Courts16 May 1958Allowed

Nand Prasad and Others Vs Arjun Prasad and Another

Patna High Court · AIR 1959 Patna 293

Companies (Court) Rules, 1959 — Rule 150Companies Act, 1913 — Section 153, 153(2), 246, 79, 80Companies Act, 1956 — Section 187, 391(2)

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High Courts15 May 1958Partly Allowed

Sarju Prasad Sao Vs Ram Chandra Singh and Others

Patna High Court · AIR 1959 Patna 151 : (1958) 6 BLJR 492 : (1959) CriLJ 506

Criminal Procedure Code, 1898 (CrPC) — Section 145, 148(3), 559(1)

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High Courts14 May 1958Dismissed

Sheonath Prasad and Others Vs N.V. Balaswami and Others

Patna High Court · AIR 1959 Patna 484 : (1958) 6 BLJR 516

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50, Order 21 Rule 50(1), Order 21 Rule 50(2), Order 3 Rule 1, Order 30 Rule 1

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High Courts12 May 1958Allowed

Ramsewak Ojha and Others Vs Sheopujan Pandey

Patna High Court · AIR 1959 Patna 75

Hindu Succession Act, 1956 — Section 14, 14(1), 15

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High Courts09 May 1958Dismissed

Sri Uma Shankar Prasad Singh Vs Sri Thakur Lakshmi Narayanjee

Patna High Court · AIR 1958 Patna 609

Bihar Land Reforms Act, 1950 — Section 17Limitation Act, 1908 — Section 10, 11, 12, 13, 14

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High Courts08 May 1958Allowed

Sarbo Gopain Vs Anta Lal Gope and Others

Patna High Court · AIR 1958 Patna 613 : (1958) 6 BLJR 404

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, 151Hindu Adoptions and Maintenance Act, 1956 — Section 18, 18(2)Hindu Married Womens Right to Separate Residence and Maintenance Act, 1946 — Section 2(4)

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High Courts08 May 1958