COURT ARCHIVE

Patna High Court judgments, 1958

197 judgments · page 10 of 10

High Courts20 Jan 1958Dismissed

Mahendra Singh and Others Vs The Commissioner of Chota Nagpur Division and Others

Patna High Court · AIR 1958 Patna 603 : (1958) 6 BLJR 169

Civil Procedure Code, 1908 (CPC) — Section 1, 1(3), 11General Clauses Act, 1897 — Section 3(53)Scheduled Districts Act, 1874 — Section 7

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High Courts20 Jan 1958Dismissed

Dulichand Khirwal Vs The State of Bihar and Others

Patna High Court · AIR 1958 Patna 366

Civil Procedure Code, 1908 (CPC) — Section 1Scheduled Districts Act, 1874 — Section 7

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High Courts20 Jan 1958Dismissed

Baleshwar Prasad Vs Agent, State Bank of India

Patna High Court · AIR 1958 Patna 418

Constitution of India, 1950 — Article 311, 320Industrial Disputes Act, 1947 — Section 18State Bank of India Act, 1955 — Section 3(2)

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High Courts18 Jan 1958Allowed

Umraon Singh and Others Vs Chakauri Singh and Others

Patna High Court · AIR 1958 Patna 302 : (1958) 6 BLJR 95

Transfer of Property Act, 1882 — Section 63Trusts Act, 1882 — Section 90

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High Courts16 Jan 1958Allowed

Indian Copper Corporation Ltd. Vs The State of Bihar and Others

Patna High Court · (1958) 9 STC 204

Constitution of India, 1950 — Article 226, 286

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High Courts15 Jan 1958Dismissed

Gopal Lal Ahir and Others Vs Baiju Lal Ahir and Others

Patna High Court · AIR 1958 Patna 647 : (1958) 6 BLJR 236

Arbitration Act, 1940 — Section 32

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High Courts14 Jan 1958Dismissed

Brijnandan Singh Vs Jamuna Prasad Sahu and Another

Patna High Court · AIR 1958 Patna 589 : (1958) 6 BLJR 122

Bihar Land Reforms Act, 1950 — Section 161, 2, 3, 35, 4Civil Procedure Code, 1908 (CPC) — Section 9Contract Act, 1872 — Section 56

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High Courts14 Jan 1958Dismissed

Rambriksh Prasad Vs Shyamsunder Prasad Sahu and Others

Patna High Court · AIR 1958 Patna 467

Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 40

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High Courts13 Jan 1958

Ramautar Choudhary Vs Sone Valley Portland Cement Co. Ltd.

Patna High Court · AIR 1958 Patna 540 : (1958) 6 BLJR 383

Bihar Workmens Compensation Rules — Rule 28Workmens Compensation Act, 1923 — Section 32(2)

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High Courts13 Jan 1958

Matuki Mistry Vs Kamakhaya Prasad and Others

Patna High Court · AIR 1958 Patna 264 : (1958) 6 BLJR 137

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 2, Order 39 Rule 1, 26

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High Courts10 Jan 1958

Seonarain Lal Vs Prabhu Chand

Patna High Court · AIR 1958 Patna 252 : (1958) 6 BLJR 181

Arbitration Act, 1940 — Section 16, 17Limitation Act, 1908 — Article 158Registration Act, 1908 — Section 17(1), 17(2), 49

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High Courts10 Jan 1958Allowed

Mt. Asarfa Kuer Vs Bhuneshwar Rai and Others

Patna High Court · AIR 1959 Patna 210

Hindu Womens Right to Property Act, 1937 — Section 3(1), 3(2)

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High Courts10 Jan 1958Dismissed

Manzurul Haque and Others Vs State of Bihar

Patna High Court · AIR 1958 Patna 422 : (1958) CriLJ 931

Evidence Act, 1872 — Section 137, 138, 154

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High Courts08 Jan 1958Dismissed

Harihar Singh Vs Singh Ganga Prasad and Others

Patna High Court · AIR 1958 Patna 287 : (1958) 6 BLJR 279

Representation of the People Act, 1951 — Section 116A, 117, 89, 90(3), 98

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High Courts07 Jan 1958Dismissed

Bibi Rafiqan Vs Najib Khan and Another

Patna High Court · AIR 1958 Patna 530

Civil Procedure Code, 1908 (CPC) — Section 100, 101Limitation Act, 1908 — Article 14, 144

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High Courts06 Jan 1958Allowed

Arya Pratinidhi Sabha and Others Vs The State of Bihar and Others

Patna High Court · AIR 1958 Patna 359 : (1958) 6 BLJR 160

Bihar Education Code, 1961 — Article 182Constitution of India, 1950 — Article 29, 29(1), 30

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High Courts02 Jan 1958Allowed

Ganesh Jha Vs Baidyanath Jha and Others

Patna High Court · AIR 1958 Patna 270 : (1958) 6 BLJR 101

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 11

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