COURT ARCHIVE

Patna High Court judgments, 1958

197 judgments · page 4 of 10

High Courts28 Aug 1958Dismissed

Kannaiyalal Ram Narain and Co. Vs The Union of India(UOI) and Others

Patna High Court · AIR 1959 Patna 335

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 14, Order 41 Rule 25Evidence Act, 1872 — Section 114Railways Act, 1890 — Section 80

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High Courts28 Aug 1958Allowed

Gajadhar Choudhary Vs Khodai Rahmat Khan and Another

Patna High Court · AIR 1958 Patna 510

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 59, Order 21 Rule 60

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High Courts26 Aug 1958Allowed

Baldeo Sahujee Vs Gauri Shankar Jhunjhunwala

Patna High Court · AIR 1959 Patna 323 : (1958) 6 BLJR 843

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 3, Order 40 Rule 4

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High Courts26 Aug 1958Dismissed

Ramdular Dass Vs Jamunadhar Jha and Others

Patna High Court · AIR 1959 Patna 69 : (1958) 6 BLJR 792

Limitation Act, 1908 — Section 19Transfer of Property Act, 1882 — Section 8

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High Courts25 Aug 1958

Dineshwar Prasad Singh and Others Vs Deoniti Prasad Singh and Others

Patna High Court · AIR 1959 Patna 199 : (1958) 6 BLJR 706

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 17, 48

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High Courts24 Aug 1958Allowed

Ramlochan Singh and Others Vs Pradip Singh and Others

Patna High Court · AIR 1959 Patna 230 : (1958) 6 BLJR 738

Evidence Act, 1872 — Section 92Limitation Act, 1908 — Article 142, 144Transfer of Property Act, 1882 — Section 60

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High Courts22 Aug 1958Allowed

Union of India (UOI) Vs Mangilal Jain

Patna High Court · AIR 1959 Patna 342

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 13

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High Courts22 Aug 1958Dismissed

Balkishore Misser Vs Phulena Ahir and Others

Patna High Court · AIR 1959 Patna 284 : (1959) CriLJ 761

Criminal Procedure Code, 1898 (CrPC) — Section 145, 439

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High Courts22 Aug 1958Allowed

R.J. Mohammed Yakub Saheb Vs Dipa Sahu Deoki Prasad and Others

Patna High Court · AIR 1959 Patna 200 : (1958) 6 BLJR 724

Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1, Order 30 Rule 10

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High Courts21 Aug 1958

In Re: Chotanagpur Banking Association Ltd.

Patna High Court · AIR 1959 Patna 288 : (1959) 29 CompCas 487

Banking Companies Act, 1949 — Section 28(3), 37, 38, 38(1), 38(2)Companies Act, 1956 — Section 391, 391(2), 433, 434, 439

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High Courts20 Aug 1958Dismissed

Digambar Narain Chaudhary Vs Commissioner of Trihut Division and Others

Patna High Court · AIR 1959 Patna 1 : (1958) 6 BLJR 659

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11, 11(1), 12Transfer of Property Act, 1882 — Section 116

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High Courts19 Aug 1958Allowed

Radharaman Choudhary Vs Gulab Thakur and Others

Patna High Court · AIR 1959 Patna 50 : (1958) 6 BLJR 728

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63, Order 21 Rule 66(2), Order 21 Rule 89(1)

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High Courts19 Aug 1958Dismissed

Habibur Rahman Vs Vijay Charan Abhay Charan Dubey and Bros.

Patna High Court · AIR 1959 Patna 31 : (1958) 6 BLJR 733

Civil Procedure Code, 1908 (CPC) — Section 11

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High Courts19 Aug 1958Dismissed

Jharua Mian Vs The State

Patna High Court · AIR 1959 Patna 219 : (1958) 6 BLJR 772 : (1959) CriLJ 639

Criminal Procedure Code, 1898 (CrPC) — Section 110, 117(5)

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High Courts14 Aug 1958Allowed

Sindri Workers'' Union Vs Commissioner of Labour and Others

Patna High Court · AIR 1959 Patna 36 : (1958) 6 BLJR 839 : (1959) 2 LLJ 531

Constitution of India, 1950 — Article 298, 299, 77Industrial Employment (Standing Orders) Act, 1946 — Section 2, 5

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High Courts14 Aug 1958Dismissed

Srinath Tewary and Another Vs Mt. Ramsurat Devi

Patna High Court · AIR 1959 Patna 116 : (1958) 6 BLJR 755

Succession Act, 1925 — Section 57, 58

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High Courts14 Aug 1958Allowed

Baldeo Jha and Others Vs Ganga Prasad Jha and Others

Patna High Court · AIR 1959 Patna 17

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 11, 9Contract Act, 1872 — Section 23Evidence Act, 1872 — Section 115

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High Courts12 Aug 1958

In Re: Bihar Bolts and Rivets and Engineering Works (in liquidation) In Re: Sales Tax Department

Patna High Court · AIR 1959 Patna 537 : (1959) 10 STC 578

Bihar Sales Tax Act, 1947 — Section 12, 13, 14, 14(4)Companies Act, 1956 — Section 530(1)

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High Courts12 Aug 1958Dismissed

The Union of India (UOI) and Others Vs Khemchand and Others

Patna High Court · AIR 1959 Patna 114 : (1958) 6 BLJR 677

Limitation Act, 1908 — Article 31

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High Courts12 Aug 1958Dismissed

Inderchand Kazriwal Vs Raghuni Ahir and Others

Patna High Court · AIR 1960 Patna 196

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46, Order 21 Rule 54(1)Transfer of Property Act, 1882 — Section 58

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