High Courts13 Nov 1958Allowed
Omprakash Narain Singh and Another Vs Jagarnath Prasad and Others
Patna High Court · AIR 1959 Patna 158
Civil Procedure Code, 1908 (CPC) — Section 48, 48(1)
COURT ARCHIVE
Patna High Court judgments, 1958
197 judgments · page 2 of 10
High Courts07 Nov 1958Allowed
Doma Choudhary and Others Vs Ram Naresh Lal and Others
Patna High Court · AIR 1959 Patna 121 : (1958) 6 BLJR 783
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13, Order 9 Rule 4, Order 9 Rule 9, 141
High Courts17 Oct 1958Dismissed
Sah Sita Ram and Others Vs Syed Mohammad Mehdi Nawab and Others
Patna High Court · AIR 1959 Patna 139
Patna High Court Rules, 1916 — Rule 1Transfer of Property Act, 1882 — Section 108, 111
High Courts17 Oct 1958Dismissed
Chandrama Singh Vs Awadh Bihari Singh and Another
Patna High Court · AIR 1959 Patna 353
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16Stamp Act, 1899 — Section 33, 33(1)
High Courts16 Oct 1958Dismissed
Nawab Sabbir Ahmad and Others Vs District Magistrate of Darbhanga and Another
Patna High Court · AIR 1959 Patna 409
Bihar and Orissa Municipal Act, 1922 — Section 18(2), 356Bihar Municipal Election and Election Petitions Rules, 1953 — Rule 7Constitution of India, 1950 — Article 14, 226
High Courts15 Oct 1958Allowed
Chandra Shekar Prasad Singh and Another Vs Jai Prakash Singh
Patna High Court · AIR 1959 Patna 450
Representation of the People (Amendment) Act, 1956 — Section 100, 98Representation of the People (Conduct of Elections and Election Petitions) Rules, 1956 — Rule 2(6)Representation of the People (Preparation of Electoral Rolls) Rules, 1950 — Rule 26, 26(3)
High Courts15 Oct 1958Allowed
Budhi Nath Jha Vs Manilal Jadav
Patna High Court · AIR 1960 Patna 361
Constitution of India, 1950 — Article 133, 226, 227Representation of the People Act, 1951 — Section 117
High Courts14 Oct 1958
Gopiram Bhagwan Das Vs Commissioner of Income Tax
Patna High Court · AIR 1959 Patna 246 : (1960) 39 ITR 513
Evidence Act, 1872 — Section 101, 102, 103, 104Income Tax Act, 1922 — Section 3
High Courts13 Oct 1958Allowed
Ramgobind Singh and Others Vs Askrit Singh and Others
Patna High Court · AIR 1960 Patna 342 : (1960) CriLJ 1128
Criminal Procedure Code, 1898 (CrPC) — Section 4(1), 7
High Courts10 Oct 1958
Dr. Naresh Chandra Ghose and Another Vs The State of Bihar and Another
Patna High Court · AIR 1959 Patna 138 : (1959) 10 STC 50
Bihar Sales Tax Act, 1947 — Section 6
High Courts09 Oct 1958Dismissed
Union of India (UOI) Vs Jethabhai Jesinbhai Patel and Co.
Patna High Court · AIR 1960 Patna 30
Contract Act, 1872 — Section 63Evidence Act, 1872 — Section 115
High Courts07 Oct 1958
Greenfields Vs Commissioner of Income Tax
Patna High Court · AIR 1959 Patna 434 : (1959) 35 ITR 61
Income Tax Act, 1922 — Section 26A, 59Income Tax Rules, 1962 — Rule 2, 6
High Courts07 Oct 1958Allowed
Ratan Lal and Another Vs Metropolitan Insurance Co. Ltd.
Patna High Court · AIR 1959 Patna 413
Contract Act, 1872 — Section 17
High Courts07 Oct 1958Allowed
Hari Narain Roy Vs Regional Transport Authority and Another
Patna High Court · AIR 1959 Patna 248
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 46, 54, 62
High Courts07 Oct 1958Dismissed
Puran Mal Jaiswal Vs Onkar Nath Choudhary and Others
Patna High Court · AIR 1959 Patna 128 : (1958) 6 BLJR 766
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11Transfer of Property Act, 1882 — Section 112, 113
High Courts07 Oct 1958Dismissed
Baijnath Sharma Vs State of Bihar
Patna High Court · AIR 1959 Patna 243
Constitution of India, 1950 — Article 226Mineral Concession Rules, 1949 — Rule 26(1), 26(3)
High Courts07 Oct 1958Dismissed
Tarkeshwar Prasad and Others Vs Nanhku Prasad Singh and Others
Patna High Court · AIR 1959 Patna 523
Limitation Act, 1908 — Article 144
High Courts06 Oct 1958
Jitmal Bhuramal Vs Commissioner of Income Tax
Patna High Court · AIR 1959 Patna 395 : (1959) 37 ITR 528
Income Tax Act, 1961 — Section 10(2)(xv)
High Courts06 Oct 1958Allowed
Pahilajrai Vs Jethi Bai
Patna High Court · AIR 1959 Patna 433 : (1959) CriLJ 1105
Criminal Procedure Code, 1898 (CrPC) — Section 488, 68, 69, 70
High Courts04 Oct 1958Dismissed
Ramkishun Singh and Another Vs Tribeni Prasad Singh and Another
Patna High Court · AIR 1959 Patna 356
Constitution of India, 1950 — Article 325People (Preparation of Electoral Rolls) Rules, 1956 — Rule 23, 25, 4, 5, 5(2)Representation of the People Act, 1950 — Section 22, 23