High Courts24 Apr 1958Dismissed
Sonamati Devi and Another Vs The State
Patna High Court · AIR 1958 Patna 508 : (1958) CriLJ 1217
Criminal Law (Amendment) Ordinance, 1944 — Section 10, 13, 2(2), 4, 5(2)Evidence Act, 1872 — Section 100, 101, 102, 103
COURT ARCHIVE
Patna High Court judgments, 1958
197 judgments · page 7 of 10
High Courts18 Apr 1958Dismissed
Kumar Basant Narain Singh and Others Vs The State of Bihar
Patna High Court · AIR 1958 Patna 458 : (1958) 6 BLJR 459
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1
High Courts15 Apr 1958Dismissed
Ram Saran Singh and Others Vs State of Bihar and Others
Patna High Court · AIR 1959 Patna 384 : (1958) 6 BLJR 447
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10, Order 33 Rule 11, 107, 35
High Courts15 Apr 1958Dismissed
Roshan Mistri Vs State of Bihar and Others
Patna High Court · AIR 1959 Patna 111 : (1958) 6 BLJR 336
Central Motor Vehicles Rules, 1989 — Rule 48Motor Vehicles Act, 1939 — Section 57, 62, 64
High Courts14 Apr 1958Allowed
A.C.C. Rajanka Lime Stone Quarries'' Mazdoor Union Vs Registrar of Trade Unions, Govt. of Bihar
Patna High Court · AIR 1958 Patna 470 : (1958) 6 BLJR 357 : (1958) 2 LLJ 458
Constitution of India, 1950 — Article 226Trade Unions Act, 1926 — Section 5, 7, 8
High Courts14 Apr 1958Allowed
Chetandas Gulabchand Vs The State of Bihar
Patna High Court · AIR 1958 Patna 512
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, 9Defence of India Rules, 1939 — Rule 75A, 75A(1), 75A(2), 75A(4)Government of India Act, 1935 — Section 299(2)
High Courts11 Apr 1958Partly Allowed
The State Vs S.P. Bhadani and Others
Patna High Court · AIR 1959 Patna 9 : (1958) 6 BLJR 436 : (1959) CriLJ 68 : (1959) 1 LLJ 157
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14A, 14A(1), 14A(2)Penal Code, 1860 (IPC) — Section 40
High Courts08 Apr 1958
Pandey Aklu Singh and Others Vs Ram Prit Tewary and Others
Patna High Court · AIR 1959 Patna 109 : (1958) 6 BLJR 327
Limitation Act, 1908 — Article 182
High Courts08 Apr 1958Dismissed
Ambika Prasad Singh and Others Vs Thakur Prasad Singh and Others
Patna High Court · AIR 1958 Patna 399 : (1958) 6 BLJR 634
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 41 Rule 33, Order 41 Rule 4, 11
High Courts07 Apr 1958
Julius Oraon and Others Vs Mt. Saniaro and Others
Patna High Court · AIR 1958 Patna 519 : (1958) 6 BLJR 366
Constitution of India, 1950 — Article 31, 31(2)Government of India Act, 1935 — Section 299Ranchi District Aboriginal Raiyats Agricultural Lands Restoration Act, 1948 — Section 4
High Courts03 Apr 1958Dismissed
Lal Kameshwari Singh Vs Sarju Singh and Others
Patna High Court · AIR 1958 Patna 434
Civil Procedure Code, 1908 (CPC) — Section 100, 101Stamp Act, 1899 — Section 33, 36, 61
High Courts03 Apr 1958
Ramji Singh Vs Musammat Chhulghhana Kuer and Others
Patna High Court · AIR 1958 Patna 655 : (1958) 6 BLJR 362
Government of India Act, 1915 — Section 107, 108Patna High Court Rules, 1916 — Rule 2
High Courts02 Apr 1958Allowed
Thakur Prasad Sah Vs Shedeni Sah and Others
Patna High Court · AIR 1958 Patna 534 : (1958) 6 BLJR 338
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts31 Mar 1958Allowed
Debnath Bhagat and Others Vs Bhoju Mandal and Others
Patna High Court · AIR 1958 Patna 371 : (1958) 6 BLJR 376
Transfer of Property Act, 1882 — Section 58
High Courts28 Mar 1958Dismissed
Lateshwar Jha and Others Vs Mt. Uma Ojhain and Others
Patna High Court · AIR 1958 Patna 502 : (1958) 6 BLJR 645
Hindu Succession Act, 1956 — Section 14, 14(2), 4(1), 6, 8Hindu Womens Right to Property Act, 1937 — Section 3(2), 3(3)
High Courts28 Mar 1958Allowed
Sm. Sabujpari and Another Vs Satrughan Isser and Others
Patna High Court · AIR 1958 Patna 405 : (1958) 6 BLJR 315
Hindu Womens Right to Property Act, 1937 — Section 3(2), 3(3)
High Courts26 Mar 1958Allowed
Mahadeo Lal Prabhu Deyal Vs Union of India (UOI)
Patna High Court · AIR 1959 Patna 202
Railways Act, 1890 — Section 72, 72(2), 77
High Courts26 Mar 1958Dismissed
Satyanarain Prasad Vs Kishun Paryag Sah and Others
Patna High Court · AIR 1958 Patna 495
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts25 Mar 1958Allowed
Ramchandra Seth and Others Vs Srinath Singh
Patna High Court · AIR 1959 Patna 239 : (1958) 6 BLJR 698
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90Transfer of Property Act, 1882 — Section 58
High Courts25 Mar 1958Dismissed
Balkrishna Khirwal Vs The New Indian Assurance Co. Ltd.
Patna High Court · AIR 1959 Patna 102
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 3Contract Act, 1872 — Section 1, 10, 2Insurance Act, 1938 — Section 45