High Courts30 Mar 1954Dismissed
Ramkaran Singh and Others Vs Sm. Parbati Kuer and Others
Patna High Court · AIR 1954 Patna 443 : (1954) 2 BLJR 302
Bihar Tenancy Act, 1885 — Section 148ACivil Procedure Code, 1908 (CPC) — Section 11
COURT ARCHIVE
Patna High Court judgments, 1954
147 judgments · page 6 of 8
High Courts26 Mar 1954Dismissed
Ishwar Mahton and Another Vs Sitaram Kumar and Others
Patna High Court · AIR 1954 Patna 450 : (1954) 2 BLJR 311
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 151
High Courts17 Mar 1954Dismissed
Babulal Mandal and Others Vs Sm. Abala Bala Dasya and Others
Patna High Court · AIR 1955 Patna 126
Registration Act, 1908 — Section 17Succession Act, 1925 — Section 213, 268Transfer of Property Act, 1882 — Section 53A
High Courts17 Mar 1954Dismissed
E.H. Christian and Others Vs Hari Prasad and Others
Patna High Court · AIR 1955 Patna 158
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 21 Rule 35, Order 21 Rule 92Limitation Act, 1908 — Article 144Transfer of Property Act, 1882 — Section 116
High Courts17 Mar 1954
Khimji Walji and Co. Vs Commr. of Income Tax
Patna High Court · AIR 1954 Patna 396 : (1954) 25 ITR 462
Income Tax Act, 1961 — Section 26A, 26APartnership Act, 1932 — Section 13(b)
High Courts17 Mar 1954
Sitalpore Sugar Works Ltd. Vs Commissioner of Income Tax
Patna High Court · AIR 1954 Patna 434 : (1954) 25 ITR 548
Income Tax Act, 1961 — Section 10(1), 10(2)(xi)
High Courts16 Mar 1954Dismissed
Gajanand Rajgoria and Another Vs Union of India (UOI)
Patna High Court · AIR 1955 Patna 182
Limitation Act, 1908 — Article 19, 30, 31
High Courts16 Mar 1954Dismissed
Bholanath Chakravarty and Others Vs Girish Chandra Chakravarty and Another
Patna High Court · AIR 1954 Patna 406 : (1954) 2 BLJR 294
Court Fees Act, 1870 — Article 17, 12, 7(4)
High Courts15 Mar 1954
Nagendra Mahto Vs The State
Patna High Court · AIR 1954 Patna 356
Constitution of India, 1950 — Article 327Representation of the People Act, 1951 — Section 128, 131, 132, 136
High Courts11 Mar 1954Dismissed
Gopal Prasad Vs The State
Patna High Court · AIR 1954 Patna 543 : (1954) 2 BLJR 347
Criminal Law (Amendment) Act, 1952 — Section 10, 8(3), 8(9)Criminal Procedure Code, 1898 (CrPC) — Section 350
High Courts02 Mar 1954
Chunilal Ticamchand Coal Co. Ltd. Vs Commissioner of Income Tax
Patna High Court · AIR 1955 Patna 185 : (1955) 27 ITR 602
Income Tax Act, 1961 — Section 33
High Courts01 Mar 1954
Sri Mahenth Harihar Gir Vs Commissioner of Income Tax
Patna High Court · AIR 1954Pat432 Patna
Income Tax Act, 1922 — Section 10(2), 23(4), 66(5)
High Courts23 Feb 1954Allowed
Banwarilal Rajgarhia Vs Cloth Controller and Another
Patna High Court · AIR 1954 Patna 325 : (1954) 2 BLJR 276
Constitution of India, 1950 — Article 19(1), 19(5), 226
High Courts23 Feb 1954
Birendra Nath Guha and Co. Vs State of Bihar
Patna High Court · AIR 1955 Patna 245
Bihar Sales Tax Act, 1947 — Section 2Sales of Goods Act, 1930 — Section 23, 23(2), 24
High Courts22 Feb 1954
Bhimraj Bansidhar Vs Commr. of Income Tax
Patna High Court · AIR 1955 Patna 172 : (1954) 26 ITR 185
Income Tax Act, 1961 — Section 26A, 66(2)
High Courts19 Feb 1954Dismissed
Krishna Behari Lall Vs Kedar Nath Ojha and Others
Patna High Court · AIR 1954 Patna 349 : (1954) 2 BLJR 247
Bihar Money Lenders Act, 1938 — Section 1, 17, 2, 21, 22Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 32 Rule 3, Order 32 Rule 4, Order 32 Rule 4(4), Order 34 Rule 5
High Courts17 Feb 1954Allowed
Ramdhari Singh and Others Vs Saligram Singh and Others
Patna High Court · AIR 1954 Patna 429 : (1954) 2 BLJR 288
Bihar Tenancy Act, 1885 — Section 158AA, 158B(2)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 22(3), Order 21 Rule 90, Order 21 Rule 92, 47Limitation Act, 1908 — Article 166, 181
High Courts17 Feb 1954Dismissed
Union of India (UOI) Vs Lakshmi Narain
Patna High Court · AIR 1954 Patna 424 : (1954) 2 BLJR 205
Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1890 — Section 77
High Courts17 Feb 1954
Badridas Bansidhar Vs Commr. of Income Tax
Patna High Court · AIR 1954 Patna 425 : (1954) 25 ITR 353
Income Tax Act, 1961 — Section 10, 37
High Courts16 Feb 1954Dismissed
Mineral Development Ltd. Vs The Union of India(UOI) and Another
Patna High Court · AIR 1954 Patna 340
Constitution of India, 1950 — Article 19(5)Mineral Concession Rules, 1960 — Rule 3, 41, 47, 49, 52Mines and Minerals (Regulation and Development) Act, 1948 — Section 3, 5