COURT ARCHIVE

Patna High Court judgments, 1954

147 judgments · page 8 of 8

High Courts14 Jan 1954

Hargobind Singh and Others Vs Rambaran Paswan and Others

Patna High Court · AIR 1954 Patna 334

Bihar Privileged Persons Homestead Tenancy Act, 1947 — Section 6(1)Constitution of India, 1950 — Article 226, 227

High Courts14 Jan 1954Allowed

Patna High Court · AIR 1954 Patna 447

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 2(12)Court Fees Act, 1870 — Section 11, 7Evidence Act, 1872 — Section 115

High Courts13 Jan 1954

Patna High Court · (1954) CriLJ 951

Penal Code, 1860 (IPC) — Section 380, 457

High Courts12 Jan 1954

Patna High Court · (1954) CriLJ 942

Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 175, 178, 179, 180, 223

High Courts08 Jan 1954Dismissed

Patna High Court · AIR 1955 Patna 288

Contract Act, 1872 — Section 176, 177

High Courts06 Jan 1954

Patna High Court · AIR 1954 Patna 405 : (1954) 2 BLJR 224

Bihar and Orissa Education Code — Article 211, 214, 215, 290Constitution of India, 1950 — Article 226

High Courts06 Jan 1954Dismissed

Patna High Court · AIR 1954 Patna 360 : (1954) 2 BLJR 254

Succession Act, 1925 — Section 63