High Courts15 Feb 1954
Radhakrishna Behari Lal Vs Commr. of Income Tax
Patna High Court · AIR 1955 Patna 249 : (1954) 26 ITR 344
Income Tax Act, 1922 — Section 4
COURT ARCHIVE
Patna High Court judgments, 1954
147 judgments · page 7 of 8
High Courts12 Feb 1954Allowed
Dharamnath Prasad and Others Vs Surji Devi and Others
Patna High Court · AIR 1954 Patna 459 : (1954) 2 BLJR 260
Presidency Towns Insolvency Act, 1909 — Section 16, 52Provincial Insolvency Act, 1920 — Section 20, 28A, 4, 75
High Courts12 Feb 1954
Babi Dheraj Kuari Vs Lal Tribhuban Nath Sah Deo and Others
Patna High Court · AIR 1954 Patna 357 : (1954) 2 BLJR 221
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts12 Feb 1954Dismissed
Mohan Singh Vs Mt. Bindu and Another
Patna High Court · AIR 1955 Patna 472
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 17, Order 23 Rule 3, 11
High Courts11 Feb 1954Allowed
Dwarka Prasad and Another Vs Union of India(UOI)
Patna High Court · AIR 1954 Patna 384 : (1954) 2 BLJR 236
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115Limitation Act, 1908 — Section 3, 4
High Courts10 Feb 1954Allowed
Union of India (UOI) Vs Shri Nivas Mal Bairogiya
Patna High Court · AIR 1955 Patna 282
Contract Act, 1872 — Section 73Railways Act, 1890 — Section 27
High Courts10 Feb 1954Allowed
Mst. Champa Kuer Vs Jagarnath Prasad Singh and Others
Patna High Court · AIR 1954 Patna 391 : (1954) 2 BLJR 229
Bihar Tenancy Act, 1885 — Section 170Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts03 Feb 1954Dismissed
Ram Bilas Rai Vs Ramchandar Rai and Others
Patna High Court · AIR 1954 Patna 455
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts28 Jan 1954Dismissed
Md. Yusuf Vs Narayan Ghosh and Others
Patna High Court · AIR 1954 Patna 308 : (1954) 2 BLJR 132
Bihar Tenancy Act, 1885 — Section 162A, 48A
High Courts28 Jan 1954Dismissed
The Special Officer, Patna City Municipality Vs Shah Khawja Sahib Hussan
Patna High Court · AIR 1954 Patna 390 : (1954) 2 BLJR 134
Bihar Municipal Act, 1922 — Section 84, 84(2)
High Courts27 Jan 1954Allowed
Md. Yasin and Others Vs The State
Patna High Court · AIR 1954 Patna 437 : (1954) 2 BLJR 196
Criminal Procedure Code, 1898 (CrPC) — Section 342, 526(1), 68
High Courts27 Jan 1954
Yasin and Others Vs The State
Patna High Court · (1954) CriLJ 1437
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts25 Jan 1954Dismissed
Bhubneshwar Narayan Singh Vs Lokenath Dhandhania and Others
Patna High Court · AIR 1955 Patna 234 : (1954) 2 BLJR 395
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16Limitation Act, 1908 — Article 182, 182(5)
High Courts25 Jan 1954Partly Allowed
Ram Lal Singh and Others Vs Harihar Prasad Sah
Patna High Court · AIR 1955 Patna 254
Civil Procedure Code, 1908 (CPC) — Section 34Contract Act, 1872 — Section 73Transfer of Property Act, 1882 — Section 55
High Courts22 Jan 1954Allowed
Mahadev Prasad Roy Vs S.N. Chatterjee and Others
Patna High Court · AIR 1954 Patna 285
Constitution of India, 1950 — Article 311, 311(1), 320(3)
High Courts21 Jan 1954Allowed
Awadh Bihari Thakur Vs State of Bihar and Others
Patna High Court · AIR 1954 Patna 359 : (1954) 2 BLJR 207
Bihar Premises Requisitioning (Temporary Provisions) Act, 1949 — Section 3, 3(1), 4
High Courts21 Jan 1954Dismissed
Jamalpur Arya Samaj Vs Dr. D. Ram and Others
Patna High Court · (1954) 01 PAT CK 0003
Constitution of India, 1950 — Article 226
High Courts20 Jan 1954Allowed
Lal Behari Gorain and Others Vs Ishwar Gorain and Others
Patna High Court · AIR 1956 Patna 376
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 8Limitation Act, 1963 — Article 176, 5
High Courts18 Jan 1954Dismissed
Kaviraj Basudevanand Vs Raghubir Saran Rastogi and Others
Patna High Court · AIR 1955 Patna 284
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 7, Order 21 Rule 11, Order 34 Rule 5, Order 34 Rule 6, 38Limitation Act, 1908 — Article 182(2)Succession Act, 1925 — Section 214
High Courts14 Jan 1954Dismissed
Binoy Bhusan and Others Vs State of Bihar and Others
Patna High Court · AIR 1954 Patna 346
Bihar and Orissa Municipal Act, 1922 — Section 388, 389, 390Constitution of India, 1950 — Article 395Government of India Act, 1935 — Section 292