High Courts03 Aug 1954
NATHMAL SRINIWAS Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · (1955) 28 ITR 473
Income Tax Act, 1961 — Section 10, 10(1), 10(2)(vii)
COURT ARCHIVE
Patna High Court judgments, 1954
147 judgments · page 4 of 8
High Courts03 Aug 1954
RAJA BAHADUR VISHWESHWARA SINGH Vs COMMISSIONER OF Income Tax.
Patna High Court · (1954) 26 ITR 573
Income Tax Act, 1922 — Section 2(1), 2(1)(c)Income Tax Act, 1961 — Section 18A(5)
High Courts29 Jul 1954Dismissed
Union of India (UOI) Vs Bansidhar Modi
Patna High Court · AIR 1954 Patna 548 : (1954) 2 BLJR 496
Limitation Act, 1908 — Article 31Railways Act, 1890 — Section 80
High Courts21 Jul 1954
Manindranath Dash Vs Commr. of Income Tax
Patna High Court · (1955) 27 ITR 522
Income Tax Act, 1961 — Section 23(3), 34
High Courts21 Jul 1954Dismissed
Earnest John White Vs Mrs. Katheleen Olive White (Ne Meade) and Others
Patna High Court · AIR 1954 Patna 560
Divorce Act, 1869 — Section 14Evidence Act, 1872 — Section 101, 103
High Courts21 Jul 1954Dismissed
Dwarikadasji and Others Vs State of Bihar
Patna High Court · AIR 1957 Patna 615
Bihar Hindu Religious Trusts Act, 1950 — Section 28(2), 30, 49, 60(2)Constitution of India, 1950 — Article 19, 25, 26
High Courts14 Jul 1954Allowed
Pannalal Maheshwari Vs State of Bihar and Others
Patna High Court · AIR 1955 Patna 63 : (1954) 2 BLJR 506
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 12, 12(2), 17, 6
High Courts14 Jul 1954
Rameshwar Singh Vs A.N. Choubey and Another
Patna High Court · AIR 1954 Patna 554 : (1954) 2 BLJR 482
Contempt of Courts Act, 1971 — Section 3
High Courts07 Jul 1954Allowed
Ram Narain Prasad Singh and Another Vs Manki Singh and Others
Patna High Court · AIR 1954 Patna 562 : (1954) 2 BLJR 486
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 101, 103, 92, 94, 95Transfer of Property Act, 1882 — Section 58
High Courts30 Jun 1954
State of Bihar Vs Rani Sonabati Kumari
Patna High Court · (1954) CriLJ 1593
Constitution of India, 1950 — Article 14, 154, 226, 284, 299Government of India Act, 1935 — Section 176
High Courts22 Jun 1954Dismissed
District Board of Bhagalpur Vs Province of Bihar
Patna High Court · AIR 1954 Patna 529
Bihar and Orissa Local Self-Government Act, 1885 — Section 138Bihar and Orissa Local Self-Government Rules — Rule 22, 23, 25, 27, 38Civil Procedure Code, 1908 (CPC) — Section 9
High Courts17 Jun 1954Dismissed
Jethmul Bhojraj and Others Vs Harbans Narain Singh and Others
Patna High Court · AIR 1955 Patna 92 : (1955) CriLJ 387
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(4), 435
High Courts25 May 1954
Amarnath Bihari Vs Uma Shanker Bahadur
Patna High Court · AIR 1955 Patna 228 : (1954) 2 BLJR 433 : (1955) CriLJ 832
Penal Code, 1860 (IPC) — Section 427, 489
High Courts15 May 1954Allowed
Kedarnath Khetan Vs Jainarain Ram Lundia and Others
Patna High Court · AIR 1954 Patna 497 : (1955) 3 BLJR 68
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32(1), Order 21 Rule 6, Order 41 Rule 25, Order 41 Rule 27, Order 45 Rule 15
High Courts14 May 1954Dismissed
Prasun Kumar Chatterjee and Another Vs Governing Body of Raja Sivaprasad College and Others
Patna High Court · AIR 1954 Patna 486 : (1954) 2 BLJR 369
Bihar University Act, 1951 — Section 10(5), 12, 20(2), 22(1), 58Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115
High Courts10 May 1954Dismissed
Union of India (UOI) and Another Vs Motihari Municipality
Patna High Court · AIR 1954 Patna 568
Bihar and Orissa Municipal Act, 1922 — Section 12Government of India (Adaptation of Indian Laws) Order, 1937 — Section 9Government of India Act, 1935 — Section 154
High Courts06 May 1954Allowed
Ram Anugrah Raut and Others Vs Mt. Girja Devi and Others
Patna High Court · AIR 1954 Patna 502
Bihar Money Lenders (Regulation of Transactions) Act, 1939 — Section 13Civil Procedure Code, 1908 (CPC) — Section 11, 47Limitation Act, 1908 — Article 182(5), 3
High Courts05 May 1954Dismissed
Mohammad Ali Ismail and Another Vs Baldeo Singh
Patna High Court · AIR 1955 Patna 115 : (1954) 2 BLJR 441
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 38 Rule 6
High Courts04 May 1954Dismissed
Somar Puri Vs Shyam Narain Gir and Others
Patna High Court · AIR 1954 Patna 586 : (1954) 2 BLJR 381
Civil Procedure Code, 1908 (CPC) — Section 11, 92Evidence Act, 1872 — Section 13, 8, 91, 92, 94Transfer of Property Act, 1882 — Section 8
High Courts04 May 1954
Sir Kameshwar Singh Vs Commr. of Income Tax
Patna High Court · AIR 1955 Patna 146 : (1954) 26 ITR 121
Income Tax Act, 1961 — Section 2(1), 66(2)