High Courts01 Sept 1954
M.L. Tewary Vs Commr. of Income Tax
Patna High Court · AIR 1955 Patna 59 : (1955) 27 ITR 630
Income Tax Act, 1961 — Section 33(4)
COURT ARCHIVE
Patna High Court judgments, 1954
147 judgments · page 3 of 8
High Courts31 Aug 1954Partly Allowed
Rajendra Prasad Singh Vs Governor-General in Council and Another
Patna High Court · AIR 1955 Patna 138
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Railways Act, 1890 — Section 72
High Courts27 Aug 1954Dismissed
Awadhbihari Singh and Others Vs Sheoshankar Pandey
Patna High Court · AIR 1955 Patna 451
Civil Procedure Code, 1908 (CPC) — Section 11Negotiable Instruments Act, 1881 (NI) — Section 113, 20, 78
High Courts25 Aug 1954
Kamakshya Narain Singh Vs Commr. of Income Tax
Patna High Court · AIR 1955 Patna 179 : (1954) 26 ITR 563
Civil Procedure Code, 1908 (CPC) — Section 107Income Tax Act, 1961 — Section 33(4), 9(4)
High Courts24 Aug 1954Dismissed
Prem Manjari Devi Vs State of Bihar and Another
Patna High Court · AIR 1954 Patna 550
Bihar Land Reforms Act, 1950 — Section 4Constitution of India, 1950 — Article 226, 31, 31A
High Courts24 Aug 1954
In Re: Krishna Ojha Mukhtear
Patna High Court · AIR 1955 Patna 80 : (1954) 2 BLJR 509 : (1955) CriLJ 371
Legal Practitioners Act, 1879 — Section 12
High Courts20 Aug 1954
MAHARANI KANAK KUMARI SAHIBA Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · (1955) 28 ITR 462
Income Tax Act, 1961 — Section 33, 33(4)
High Courts19 Aug 1954
The State Vs C.P. Singh and Others
Patna High Court · AIR 1955 Patna 88 : (1955) CriLJ 379
Criminal Law (Amendment) Act, 1952 — Section 10, 6, 6(1), 7(1)
High Courts18 Aug 1954Dismissed
Phulchand Sah and Others Vs Dinkar Prasad and Others
Patna High Court · AIR 1955 Patna 297 : (1955) 3 BLJR 25
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 34 Rule 14, 11
High Courts17 Aug 1954
Brij Bhukan Kalwar and Others Vs S.D.O. Siwan and Others
Patna High Court · AIR 1955 Patna 1
Bihar Land Encroachment (Amendment) Act, 1952 — Section 3, 4, 5, 6, 9Bihar Land Encroachment Act, 1950 — Section 2, 5, 6, 9Civil Procedure Code, 1908 (CPC) — Section 4, 9
High Courts16 Aug 1954
Ram Mangal Prasad Shahi Vs Achhaibar Prasad Shahi and Others
Patna High Court · AIR 1954 Patna 575 : (1955) 3 BLJR 105
Contract Act, 1872 — Section 25(3)Limitation Act, 1908 — Section 19
High Courts16 Aug 1954Dismissed
Bhagwan Das Vs Sm. Dulari Jaiswal and Others
Patna High Court · AIR 1955 Patna 142
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 1, 11, 11(1)Constitution of India, 1950 — Article 226, 227Transfer of Property Act, 1882 — Section 111, 112
High Courts13 Aug 1954Allowed
A.F. Ferguson and Co. and Others Vs Lalit Mohan Ghosh
Patna High Court · AIR 1954 Patna 596 : (1955) 25 CompCas 33
Allianz Und Stuttgarter Life Insurance Bank Transfer Act, 1950 — Section 4(1), 4(2)Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 2, 80Contract Act, 1872 — Section 56
High Courts13 Aug 1954Dismissed
Rajendra Singh Vs Ramganit Singh
Patna High Court · AIR 1954 Patna 556 : (1955) 3 BLJR 12
Civil Procedure Code, 1908 (CPC) — Section 107, 115, 151Evidence Act, 1872 — Section 11Registration Act, 1908 — Section 35, 77
High Courts12 Aug 1954Dismissed
Panchanand Jha Vs Surendra Misra and Others
Patna High Court · AIR 1955 Patna 141 : (1955) CriLJ 570
Contempt of Courts Act, 1971 — Section 3
High Courts12 Aug 1954Dismissed
Nil Madhab Patnaik and Another Vs The State
Patna High Court · AIR 1955 Patna 317 : (1954) 2 BLJR 578 : (1955) CriLJ 1089
Constitution of India, 1950 — Article 245(1)Criminal Law (Amendment) Act, 1952 — Section 8Criminal Procedure Code, 1898 (CrPC) — Section 190, 191, 387, 6(1), 7(1)
High Courts06 Aug 1954Dismissed
Inderdeo Rai and Others Vs Deokaran Rai and Others
Patna High Court · AIR 1955 Patna 292 : (1954) 2 BLJR 561
Evidence Act, 1872 — Section 11Limitation Act, 1908 — Article 125, 142, 144, 28
High Courts04 Aug 1954Allowed
Sasamusa Sugar Works Ltd. Vs State of Bihar and Others
Patna High Court · AIR 1955 Patna 49
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 4Constitution of India, 1950 — Article 226, 32Industrial Disputes (Appellate Tribunal) Act, 1950 — Section 20, 20(1), 20(2)
High Courts03 Aug 1954
Deity Raghubar Jew Trustee Raja S.P. Singh Deo Vs Commr. of Income Tax
Patna High Court · AIR 1955 Patna 360 : (1954) 26 ITR 658
Income Tax Act, 1922 — Section 34(1), 34(2)
High Courts03 Aug 1954
Vishweshwar Singh Vs Commr. of Income Tax
Patna High Court · AIR 1954 Patna 580
Income Tax Act, 1922 — Section 18A(5), 2(1), 2(1)(c)