High Courts17 Jul 1935Allowed
Ramajodhia and another Vs (Firm) Hazari Lall-Mathura Prasad
Patna High Court · (1935) 07 PAT CK 0009
COURT ARCHIVE
Patna High Court judgments, 1935
275 judgments · page 9 of 14
High Courts17 Jul 1935Dismissed
Kunja Lal Sahu Vs Firm Sagar Mal-Puran Mal
Patna High Court · (1935) 07 PAT CK 0008
High Courts16 Jul 1935Allowed
Bholanath and others Vs Mt. Sayedatunnissa Begum
Patna High Court · (1935) 07 PAT CK 0022
High Courts16 Jul 1935Dismissed
Rameshwar Pathak and another Vs Baijnath Rai
Patna High Court · (1935) 07 PAT CK 0020
High Courts15 Jul 1935
Hansraj Prasad Singh and others Vs Abdul Jabbar and another
Patna High Court · (1935) 07 PAT CK 0017
High Courts21 Jun 1935
Suraj Narayan Jha and others Vs Emperor
Patna High Court · (1935) 06 PAT CK 0005
High Courts06 Jun 1935
Persad Dahait Vs Emperor
Patna High Court · AIR 1935 Patna 465 : 159 Ind. Cas. 487
Arms Act, 1959 — Section 14, 15, 19, 25, 29
High Courts03 May 1935
Joy Narayan Chandra and Others Vs Murari Mohan Chakrabarty and Others
Patna High Court · 164 Ind. Cas. 293
Land Acquisition Act, 1894 — Section 18
High Courts02 May 1935
Dwarka Mahton Vs Patna City Municipality
Patna High Court · AIR 1936 Patna 282
Bihar and Orissa Municipal Act, 1922 — Section 194, 194(2)
High Courts02 May 1935
Jugeshwar Singh and Others Vs Emperor
Patna High Court · AIR 1936 Patna 346 : 164 Ind. Cas. 86
Criminal Procedure Code, 1898 (CrPC) — Section 109, 190, 193, 195, 467Penal Code, 1860 (IPC) — Section 107, 109, 114, 115, 116
High Courts01 May 1935Allowed
Firm Hazarilal Mathura Prasad Vs Mahabir Sah
Patna High Court · (1935) 05 PAT CK 0008