High Courts06 Aug 1935
Abdus Salam Vs Emperor
Patna High Court · AIR 1936 Patna 108
Penal Code, 1860 (IPC) — Section 406, 409
COURT ARCHIVE
Patna High Court judgments, 1935
275 judgments · page 8 of 14
High Courts02 Aug 1935Dismissed
Deodutt Missr Vs Benod Behari and others
Patna High Court · (1935) 08 PAT CK 0027
High Courts01 Aug 1935
Doman Mia Vs Gunaram Mahata
Patna High Court · AIR 1936 Patna 39
Chotanagpur Tenancy Act, 1908 — Section 67, 67(3)
High Courts30 Jul 1935Dismissed
Reaz Ali and others Vs Bijoy Prakash Bajpai and another
Patna High Court · (1935) 07 PAT CK 0002
High Courts29 Jul 1935Dismissed
Bilat Sahu Vs Tulsi Mahto and others
Patna High Court · (1935) 07 PAT CK 0023
High Courts26 Jul 1935
Karnidan Sarda and another Vs Emperor
Patna High Court · (1935) 07 PAT CK 0021
High Courts24 Jul 1935Dismissed
Ras Bihari Ram and others Vs Chota Nagpur, Banking Association, Ltd.
Patna High Court · (1935) 07 PAT CK 0024
High Courts23 Jul 1935
Ram Das and Others Vs Ram Babu and Others
Patna High Court · AIR 1936 Patna 194
Contract Act, 1872 — Section 239Limitation Act, 1963 — Section 6
High Courts23 Jul 1935
Ganauri Mia Vs Emperor
Patna High Court · AIR 1936 Patna 248
Penal Code, 1860 (IPC) — Section 448
High Courts23 Jul 1935Dismissed
Thakahari Dutt Vs Kashinath Dutt
Patna High Court · (1935) 07 PAT CK 0006
High Courts22 Jul 1935Dismissed
Pati Mahto and others Vs Mir Ali and others
Patna High Court · (1935) 07 PAT CK 0018
High Courts22 Jul 1935Dismissed
Mt. Keshar Kuer Vs Rajeshwari Narain Singh
Patna High Court · (1935) 07 PAT CK 0016
High Courts22 Jul 1935
Mahabir Singh and others Vs Baldeo Singh and others
Patna High Court · (1935) 07 PAT CK 0001
High Courts18 Jul 1935Dismissed
G. McKenzie and Co. (1919) Ltd. Vs Tatanlal Surajmall
Patna High Court · (1935) 07 PAT CK 0015
High Courts18 Jul 1935Dismissed
Shri Thakurji Vs Dwarika Ram and others
Patna High Court · (1935) 07 PAT CK 0005
High Courts17 Jul 1935
Sukhdeo Missir and Others Vs Kamleshwari Prasad Singh
Patna High Court · AIR 1937 Patna 39