High Courts23 Aug 1935Dismissed
Mt. Kabo and another Vs Damri Lal and others
Patna High Court · (1935) 08 PAT CK 0002
COURT ARCHIVE
Patna High Court judgments, 1935
275 judgments · page 7 of 14
High Courts18 Aug 1935
Naurang Lal Vs B.B. and C.I. Ry. and Another
Patna High Court · AIR 1936 Patna 84
Presidency Small Cause Courts Act, 1882 — Section 25
High Courts17 Aug 1935
Surendra Kumar Singh Vs Srichand Mahata and Others
Patna High Court · AIR 1936 Patna 97
Limitation Act, 1963 — Article 12
High Courts16 Aug 1935Dismissed
Amarindra Krishna Gosh Vs Lahabat Mahton and others
Patna High Court · (1935) 08 PAT CK 0026
High Courts16 Aug 1935Dismissed
(Shaikh) Ghulam Samdani Vs Badar Khan
Patna High Court · (1935) 08 PAT CK 0025
High Courts16 Aug 1935
Babu Ramji Das Vs Rai Mahamaya Prasad Singh Bahadur and Others
Patna High Court · AIR 1936 Patna 158
Limitation Act, 1963 — Article 115
High Courts15 Aug 1935
Bhupat Mandal Vs Kartik Jha
Patna High Court · AIR 1936 Patna 170
Penal Code, 1860 (IPC) — Section 441, 447
High Courts15 Aug 1935
Ghanshyam Das Agarwala Vs Kisturibala Debi and Another
Patna High Court · AIR 1936 Patna 33
High Courts13 Aug 1935
Ramgolam Singh Vs Charan Mahton and Others
Patna High Court · AIR 1936 Patna 57
Bengal Tenancy Act, 1885 — Section 49
High Courts12 Aug 1935
Ram Ajodhya Tewari Vs Firangi Tewari and Others
Patna High Court · AIR 1936 Patna 3
High Courts12 Aug 1935
Panchamdeo N. Singh and others Vs Kuldip Sahay and others
Patna High Court · (1935) 08 PAT CK 0004
High Courts09 Aug 1935
Inderdeo Tiwari Vs Ram Ban Bijay Prasad Singh
Patna High Court · AIR 1936 Patna 164
Bengal Tenancy Act, 1885 — Section 169Civil Procedure Code, 1908 (CPC) — Section 73
High Courts09 Aug 1935
Munshi Singh Vs Peyara Singh and Others
Patna High Court · AIR 1936 Patna 151
Bengal Tenancy Act, 1885 — Section 148A
High Courts09 Aug 1935
Chhathu Sahu and others Vs Charu Chandra Sinha
Patna High Court · (1935) 08 PAT CK 0010
High Courts08 Aug 1935
Keshwar Mehra Vs Rajeswari Pershaa Singh and others
Patna High Court · (1935) 08 PAT CK 0029
High Courts07 Aug 1935
Thakur Prasad and Another Vs Emperor
Patna High Court · AIR 1936 Patna 122
Criminal Procedure Code, 1898 (CrPC) — Section 476