CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Patna High Court/1935

COURT ARCHIVE

Patna High Court judgments, 1935

275 judgments · page 10 of 14

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1914
  • 1910
High Courts01 May 1935

Pratab Udai Nath Sahi Deo Vs Nand Kumar Lal and others

Patna High Court · (1935) 05 PAT CK 0007

Read judgment
High Courts01 May 1935Dismissed

Sri Ram Chandra Naik Kalia and others Vs Ajodhya Singh and others

Patna High Court · (1935) 05 PAT CK 0002

Read judgment
High Courts29 Apr 1935

Panchi Mandal Vs Gena Mander

Patna High Court · AIR 1936 Patna 161

Limitation Act, 1963 — Section 6
Read judgment
High Courts29 Apr 1935

Raghunandan Singh Vs Kishun Singh and others

Patna High Court · (1935) 04 PAT CK 0006

Read judgment
High Courts26 Apr 1935

Mathura Singh and Others Vs Rama Rudra Prashad Sinha and Others

Patna High Court · AIR 1936 Patna 231

Bengal Tenancy Act, 1885 — Section 120Civil Procedure Code, 1908 (CPC) — Section 103
Read judgment
High Courts26 Apr 1935Allowed

Deonandan Prasad Singh and others Vs Piaray Singh and others

Patna High Court · (1935) 04 PAT CK 0005

Read judgment
High Courts24 Apr 1935

Parmeshwar Rai and others Vs Ramrudra Prasad Sinha and others

Patna High Court · (1935) 04 PAT CK 0009

Read judgment
High Courts24 Apr 1935Allowed

Har Dayal Bhagat Vs Nathuni Bhagwat

Patna High Court · (1935) 04 PAT CK 0008

Read judgment
High Courts23 Apr 1935

Mosafir Singh Vs Emperor

Patna High Court · (1935) 04 PAT CK 0010

Read judgment
High Courts17 Apr 1935

Bengal North Western Rly. Co., Ltd. and Another Vs Janki Prasad and Another

Patna High Court · AIR 1936 Patna 362

Bengal Tenancy Act, 1885 — Section 116, 21(1)
Read judgment
High Courts17 Apr 1935Dismissed

Sonabati Debi Vs Narayan Chandra Upadhya and another

Patna High Court · (1935) 04 PAT CK 0003

Read judgment
High Courts11 Apr 1935Allowed

Laley Dharnidhar and others Vs Jugeshwar Mahton and others

Patna High Court · (1935) 04 PAT CK 0013

Read judgment
High Courts11 Apr 1935

COMMISSIONER OF INCOME TAX, BIHAR and ORISSA Vs MAHARAJA VISWESWAR SINGH.

Patna High Court · (1935) 3 ITR 216

Income Tax Act, 1922 — Section 14
Read judgment
High Courts10 Apr 1935

Deoji Goa and others Vs Tricumji Jivan Das and others

Patna High Court · (1935) 04 PAT CK 0015

Read judgment
High Courts10 Apr 1935Allowed

Ramkrishna Jha Vs Jainandan Jha

Patna High Court · (1935) 04 PAT CK 0014

Read judgment
High Courts10 Apr 1935Dismissed

Atul Krishna Roy Vs Lala Nandanji

Patna High Court · (1935) 04 PAT CK 0002

Read judgment
High Courts09 Apr 1935Allowed

Bishwanath Prasad Mahtha and another Vs Lachhmi Narain

Patna High Court · (1935) 04 PAT CK 0004

Read judgment
High Courts01 Apr 1935

ABDUL RAZAK Vs COMMISSIONER OF INCOME TAX, BIHAR and ORISSA.

Patna High Court · AIR 1935 Patna 425 : (1935) 3 ITR 361

Income Tax Act, 1961 — Section 23, 66
Read judgment
High Courts29 Mar 1935

Commissioner of Income Tax Vs Dhakeshwar Prasad Narain Singh of Amawan

Patna High Court · AIR 1936 Patna 295

Income Tax Act, 1922 — Section 31, 66(2)
Read judgment
High Courts29 Mar 1935

DHAKESHWAR PRASAD NARAIN SINGH Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.

Patna High Court · (1936) 4 ITR 71

Income Tax Act, 1961 — Section 10, 11, 12, 13, 22
Read judgment
Previous1…89101112…14Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions