High Courts27 Sept 1911
P. Abdul Khadir Vs Ajiyur Ahammad Shaiva Ravuthar's son, Ajiyur Ahammad Shaiva Ravuthar and Others
Madras High Court · 12 Ind. Cas. 679 : (1912) 22 MLJ 35
Civil Procedure Code, 1908 (CPC) — Section 48
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,034 of 5,226
High Courts21 Sept 1911
Sreevadhu Yerranna Vs Donkira Kannamma and five Ors., Addooru Viranna's wife Yerramma and seven Ors. and Melusi Sambayya and Others
Madras High Court · (1912) ILR (Mad) 704
High Courts21 Sept 1911
Doraisawmi and Another Vs Nondisawmy Saluvan and Others
Madras High Court · (1911) 21 MLJ 1041
Limitation Act, 1963 — Section 8
High Courts21 Sept 1911
V. Rama Das and Others Vs K. Hanumantha Row
Madras High Court · (1913) ILR (Mad) 364 : (1911) 21 MLJ 952
High Courts21 Sept 1911
Ponnuswamy Nadar and Others Vs Letchmanan Chettiar through Mother and next Friend, Menatchi Achi and Others
Madras High Court · (1912) ILR (Mad) 659 : (1912) 22 MLJ 170
Civil Procedure Code, 1882 — Section 258Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts21 Sept 1911
A.R. Krishnan Chetty (died) and Others Vs Vellaichami Thevan (died) and Others
Madras High Court · 12 Ind. Cas. 568 : (1911) 21 MLJ 1077
Guardians and Wards Act, 1890 — Section 7(2)
High Courts21 Sept 1911
V. Ramados and Others Vs K. Hanumantha Rao
Madras High Court · (1913) ILR (Mad) 364
High Courts20 Sept 1911
Karumathil Puthiaveettil Kalliani Amma Vs Karumathil Puthiaveettil Govinda Menon and Others
Madras High Court · (1912) ILR (Mad) 648 : (1912) 22 MLJ 23
Malabar Compensation for Tenants Improvements Act, 1899 — Section 5
High Courts20 Sept 1911
P.B. Vedachella Mudaliar and Another Vs Vijayaraghavachariar and Others
Madras High Court · 13 Ind. Cas. 71 : (1912) 22 MLJ 219
High Courts20 Sept 1911
Mathunsa Rowthan and Others Vs Apsa Bin
Madras High Court · (1911) 21 MLJ 969
Transfer of Property Act, 1882 — Section 51
High Courts20 Sept 1911
Moitheensa Rowthan and Others Vs Apsa Bivi
Madras High Court · (1913) ILR (Mad) 194
High Courts20 Sept 1911
K.P. Kalliani Amma and K.P. Karunakara Menon Vs K.P. Govinda Menon and twenty-two Ors.
Madras High Court · (1912) ILR (Mad) 648
High Courts19 Sept 1911
Veera Aiyan Chettiar and Another Vs Ponnusami Chettiar
Madras High Court · (1913) 24 MLJ 509
High Courts18 Sept 1911
Kasi Visvanathan Chetty and Chidambaram Chetty Vs Muthu K.R. Aranachellam Chetty
Madras High Court · (1911) 21 MLJ 978
Civil Procedure Code, 1908 (CPC) — Section 89
High Courts15 Sept 1911
In Re: Mahomed Ismail Rowther
Madras High Court · (1912) ILR (Mad) 596 : 17 Ind. Cas. 408
High Courts15 Sept 1911
Khamrunnisa alias Bibijanbi and Others Vs Shah Hazarath Saib
Madras High Court · (1911) 21 MLJ 958
High Courts15 Sept 1911
Duraisawmi Sastrial Vs Venkatarama Iyer and Another
Madras High Court · (1911) 21 MLJ 1088
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts14 Sept 1911
Mahalakshmi Amma and Another Vs Lakshmi and Others
Madras High Court · (1911) 21 MLJ 960
High Courts13 Sept 1911
Sinnachami alias Kumarettu Servaigar through his Guardian, Sivagnanam Servaigar Vs N.A.R. Ramsawmy Chettiar and Others
Madras High Court · 13 Ind. Cas. 7 : (1912) 22 MLJ 85
High Courts13 Sept 1911
Alathoor Badrudeen and Another Vs Gulam Moideen and Another
Madras High Court · (1913) 24 MLJ 541
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2