High Courts18 Jul 1918
V. Sreenivasa Chariar and Others Vs P. Kumara Thathachariar and Others
Madras High Court · 51 Ind. Cas. 540 : (1918) 8 LW 470
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,863 of 5,226
High Courts18 Jul 1918
The Sessions Judge Vs Murappa Goundan
Madras High Court · (1918) ILR (Mad) 982
Criminal Procedure Code, 1898 (CrPC) — Section 436
High Courts17 Jul 1918
Kutti Chami Moothan and Others Vs Rama Pattar
Madras High Court · (1918) ILR (Mad) 980 : 47 Ind. Cas. 812
Penal Code, 1860 (IPC) — Section 295
High Courts16 Jul 1918
Thangi Shettithi Vs Duja Shetti and Others
Madras High Court · (1918) 8 LW 519 : (1918) 35 MLJ 575
High Courts16 Jul 1918
Rudravaram Venkatasubbiah Vs Rudravaram Venkata Seshaiya and Others
Madras High Court · (1918) 8 LW 369 : (1918) 35 MLJ 387
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57
High Courts12 Jul 1918
S.A. Chelappa Chetty Vs E. Pr. Vr. S. Subramania Chetty and Others
Madras High Court · 47 Ind. Cas. 948 : (1918) 8 LW 221
Limitation Act, 1963 — Article 60
High Courts12 Jul 1918
The Secretary of State for India in Council Vs Sami Chettiar
Madras High Court · (1918) 8 LW 432 : (1918) 35 MLJ 410
High Courts10 Jul 1918Dismissed
Venkatasubbiah Vs Venkata Seshaiya and Others
Madras High Court · (1918) 07 MAD CK 0030
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57
High Courts09 Jul 1918
In Re: The Sessions Judge of Tanjore
Madras High Court · 51 Ind. Cas. 674 : (1918) 35 MLJ 259
Penal Code, 1860 (IPC) — Section 193, 466
High Courts08 Jul 1918
In Re: Marappa Goundan the Sessions Judge of Coimbatore
Madras High Court · 47 Ind. Cas. 669
High Courts08 Jul 1918
The Sessions Judge of Coimbatore Vs In re Marappa Goundan
Madras High Court · (1918) 35 MLJ 667
Criminal Procedure Code, 1898 (CrPC) — Section 436
High Courts24 Jun 1918
Krishnaswami Naidu Vs Akkulammal Avergal, Zemindarini and Others
Madras High Court · 50 Ind. Cas. 185 : (1919) 19 LW 90
Madras Hereditary Village Offices Act, 1895 — Section 21Madras Proprietary Estates Village Service Act, 1894 — Section 15, 9
High Courts27 Apr 1918
Ammani Amma and Others Vs Padmanabha Menon and Fifteen Ors.
Madras High Court · (1919) ILR (Mad) 1075 : (1918) ILR (Mad) 1075
High Courts25 Apr 1918Dismissed
Alagappa Chettiar Vs Chockalingam Chettiar and Fourteen Ors.
Madras High Court · (1918) 04 MAD CK 0047
Provincial Insolvency Act, 1920 — Section 47(1)
High Courts25 Apr 1918
Thangathammal and Another Vs V.A.A.R. Arunachalam Chettiar and Seven Ors.
Madras High Court · (1919) ILR (Mad) 1071 : (1918) ILR (Mad) 1071
High Courts25 Apr 1918
A.L.A. Alagappa Chettiar Vs Chockalingam Chetty and Others
Madras High Court · (1918) 8 LW 240 : (1918) 35 MLJ 236
Provincial Insolvency Act, 1920 — Section 47(1)
High Courts25 Apr 1918
Kozhipurath Kunhikrsihna Menon Kurnavan and Others Vs Kozhipurath Kunhikavamma and Others
Madras High Court · (1918) 35 MLJ 565
Limitation Act, 1963 — Article 127
High Courts25 Apr 1918
Thangathamma and Another Vs V.A.A.R. Arunachallam Chettiar and Others
Madras High Court · 48 Ind. Cas. 76 : (1918) 35 MLJ 229