High Courts12 Aug 1926
A. Venkatachala Mudaliar Vs Vedagiri Mudaliar and Another
Madras High Court · AIR 1927 Mad 782
Probate and Administration Act, 1881 — Section 4
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,659 of 5,226
High Courts11 Aug 1926
The Firm of Pannaji Devichand consisting of partners and Others Vs Kapurchand and Others
Madras High Court · AIR 1927 Mad 123 : (1927) ILR (Mad) 175 : (1926) 24 LW 752 : (1926) 51 MLJ 667
High Courts11 Aug 1926
M. A. Ananthalwar and Another Vs Narayana Prasad and Another
Madras High Court · AIR 1927 Mad 190 : (1926) 24 LW 836
High Courts11 Aug 1926
Periya Karupan Chettiar and Others Vs Somasundaram Chetti and Another
Madras High Court · AIR 1927 Mad 67 : (1926) 51 MLJ 661
High Courts11 Aug 1926
(Noothalapati) Ankama Naidu Vs (Noothalapati) Beeki Naidu
Madras High Court · AIR 1927 Mad 449
High Courts10 Aug 1926
(Duvvuri) Subramaniam and Another Vs (Duvvuri) Lakshminarasamma
Madras High Court · AIR 1927 Mad 213
High Courts10 Aug 1926
Bhaskaruni Venkatanarayana Vs Bhaskaruni Lakshmibayamma
Madras High Court · AIR 1927 Mad 98 : (1926) 24 LW 762
High Courts10 Aug 1926
Sadasivan Pillai Vs Shanmugam Pillai and Others
Madras High Court · AIR 1927 Mad 126 : (1927) 25 LW 119
High Courts10 Aug 1926
Alavandar Gramani Vs Danakoti Ammal and Others
Madras High Court · AIR 1927 Mad 383
High Courts09 Aug 1926
Paruchuri Rattamma Vs Surugutchi Seshachalam Sarma and Others
Madras High Court · AIR 1927 Mad 502 : 101 Ind. Cas. 806 : (1927) 52 MLJ 520
Transfer of Property Act, 1882 — Section 52
High Courts06 Aug 1926
Vaidyanatha Aiyar and Others Vs Yogambal Ammal and Others
Madras High Court · AIR 1927 Mad 140 : (1927) ILR (Mad) 441 : (1927) 25 LW 660 : (1926) 51 MLJ 695
High Courts06 Aug 1926
Balaji Singh Vs Chakka Gangamma and Another
Madras High Court · AIR 1927 Mad 85 : (1926) 51 MLJ 641
High Courts06 Aug 1926
(Koliyote) Mommad Kutti and Others Vs Kizhakalagot Puthiyatath Kandi Rammunni Nair and Another
Madras High Court · AIR 1928 Mad 962
High Courts06 Aug 1926
Kuthala Mudaliar Vs Venkata Reddiar and Others
Madras High Court · AIR 1927 Mad 253
High Courts05 Aug 1926
In re: Indian Companies Act: and in the matter of British Banking and Industrial Corporation Ltd.
Madras High Court · AIR 1927 Mad 271 : (1927) 25 LW 113
High Courts05 Aug 1926
Andi Moopan Vs Mohideen Meerat Bivi and Others
Madras High Court · AIR 1927 Mad 226