High Courts08 Mar 1927
Narayannan Nair and Others Vs Paru Amma and Another
Madras High Court · 110 Ind. Cas. 593 : (1928) 27 LW 827 : (1928) 54 MLJ 600
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,635 of 5,226
High Courts08 Mar 1927
Narayana Aiyangar and Others Vs K. Vellachami Ambalam and Another
Madras High Court · AIR 1927 Mad 583 : (1927) ILR (Mad) 696 : (1927) 26 LW 796
High Courts08 Mar 1927
V.R.S.S. Chidambaram Chettiar Vs P.L.N.K. Subramaniam Chettiar and Others
Madras High Court · AIR 1927 Mad 834 : (1927) 53 MLJ 269
High Courts08 Mar 1927
C.N. Evalappa Mudaliar and Another Vs T. Balakrishnammal
Madras High Court · (1927) 53 MLJ 183
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts07 Mar 1927
(Kanchumarti) Venkata Krishnayya Garu Vs Secretary of State
Madras High Court · AIR 1928 Mad 89 : (1928) 27 LW 253
Land Acquisition Act, 1894 — Section 13
High Courts04 Mar 1927
Jambulinga Pathan and Another Vs Akilanda Asari and Others
Madras High Court · AIR 1927 Mad 886 : (1927) 26 LW 274
High Courts04 Mar 1927
Sithambaravadivu Ammal Vs Thirupalkadanatha Pillai and Another
Madras High Court · AIR 1928 Mad 56(1)
Succession Certificate Act, 1889 — Section 16
High Courts04 Mar 1927
S.S. Balakrishna Iyer and Another Vs Parvathammal and Another
Madras High Court · AIR 1928 Mad 154 : 105 Ind. Cas. 124 : (1927) 26 LW 333
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts04 Mar 1927
Dharmala Kamayya and Others Vs Bhimarasetti Mahalakshmi
Madras High Court · AIR 1927 Mad 849 : (1927) 26 LW 285
High Courts04 Mar 1927
Meenal Vs Govindasami Naidu
Madras High Court · AIR 1927 Mad 960 : (1928) 27 LW 735 : (1928) 54 MLJ 157
High Courts04 Mar 1927
S. A. Kulathu Aiyar Vs Vaithilingam Ayyar and Another
Madras High Court · AIR 1927 Mad 876 : (1927) 26 LW 349
High Courts04 Mar 1927
Dharmala Kamayya (died) and Others Vs Bhimarasetti Mahalakshmi
Madras High Court · (1927) 53 MLJ 339
High Courts04 Mar 1927
S.S. Balakrishna Aiyar and Another Vs Parvathammal and Another
Madras High Court · (1927) 53 MLJ 494
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts04 Mar 1927
Chinnathorai Pillai Vs Rao Bahadur M.R. Govinda Rao (since removed from Trusteeship) and Another
Madras High Court · (1927) 26 LW 245 : (1927) 53 MLJ 306
Madras Estates Land Act, 1908 — Section 26
High Courts04 Mar 1927
In Re: Sundareswara Srouthigal
Madras High Court · (1927) ILR (Mad) 673 : (1927) 25 LW 667 : (1927) 52 MLJ 602
Penal Code, 1860 (IPC) — Section 341
High Courts04 Mar 1927
S.A. Kulathu Ayyar Vs Vaithilingam Ayyar and Another
Madras High Court · 105 Ind. Cas. 163
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts03 Mar 1927
Sukhamoori Hanumiah Vs Sukhumoori Hanumiah and Another
Madras High Court · AIR 1927 Mad 893
High Courts03 Mar 1927
Srinivasa Iyengar Vs The Official Assignee and Others
Madras High Court · 103 Ind. Cas. 377 : (1927) 26 LW 277
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts03 Mar 1927
Srinivasa Aiyangar Vs The Official Assignee and Others
Madras High Court · AIR 1927 Mad 641 : (1927) ILR (Mad) 891 : (1927) 52 MLJ 682