High Courts28 Nov 1929
Sri Rajah Vyricherla Narayana Gajapathiraju Bahadur Garu Vs Sree Rani Janaki Ratnayyammaji Garu Ranee Baheba of Gangapur
Madras High Court · 124 Ind. Cas. 593
Easements Act, 1882 — Section 13(f), 5(6)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,562 of 5,226
High Courts28 Nov 1929
(Saripella) Venkatapathiraju and Others Vs (Saripella) Subbaraju and Another
Madras High Court · AIR 1930 Mad 789 : (1931) 33 LW 191
Easements Act, 1882 — Section 41
High Courts28 Nov 1929
(Vonti Kommu) Rami Reddy and Others Vs Emperor
Madras High Court · AIR 1930 Mad 631
Penal Code, 1860 (IPC) — Section 325
High Courts28 Nov 1929
Sri Rajah Vyricherla Narayana Gajapatiraju Bahadur Garu Vs Sri Rajah Vyricherla Narayana Gajapatiraju Saheba
Madras High Court · (1930) 31 LW 455 : (1930) 59 MLJ 956
Easements Act, 1882 — Section 13(e), 13(f)
High Courts28 Nov 1929
Mothey Krishnayya Vs Mohamad Galeb Saheb
Madras High Court · AIR 1930 Mad 659 : (1930) 31 LW 446 : (1930) 58 MLJ 240
Evidence Act, 1872 — Section 92
High Courts28 Nov 1929
Swarna Kotayya Vs Karamacheti Vardhanamma and Others
Madras High Court · AIR 1930 Mad 744 : (1930) 59 MLJ 461
Evidence Act, 1872 — Section 90
High Courts28 Nov 1929
Ganapathi Bhatta and Another Vs Sanna Sedu Beari
Madras High Court · AIR 1930 Mad 644 : 126 Ind. Cas. 733
Contract Act, 1872 — Section 70Transfer of Property Act, 1882 — Section 82
High Courts28 Nov 1929
(Sri Rajah Vyricherla) Narayana Gajapatiraju Bahadur Garu Vs Sree Rani Janaki Rathayyammaji Garu
Madras High Court · AIR 1930 Mad 609 : (1930) ILR (Mad) 449
Easements Act, 1882 — Section 13(f)
High Courts27 Nov 1929
The Public Prosecutor Vs Lakshmamma
Madras High Court · (1930) 31 LW 716 : (1930) 59 MLJ 520
Penal Code, 1860 (IPC) — Section 302
High Courts27 Nov 1929
The Nedungadi Bank, Ltd. Vs The Official Assignee of Madras
Madras High Court · AIR 1929 Mad 184 : (1930) ILR (Mad) 645 : (1930) 31 LW 387 : (1930) 59 MLJ 22
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 5
High Courts26 Nov 1929
Swaminathan alias Chidambaram Pillai Vs Lakshmanan Chettiar and Another
Madras High Court · AIR 1930 Mad 490 : 123 Ind. Cas. 345
Registration Act, 1908 — Section 77
High Courts26 Nov 1929
Adaikappa Chettiar Vs Natesan Chettiar
Madras High Court · AIR 1931 Mad 381
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts26 Nov 1929
The Vulcan Insurance Company Ltd. Vs The Corporation of Madras
Madras High Court · (1930) 31 LW 438 : (1930) 58 MLJ 337
High Courts26 Nov 1929
Kavanna Vana Ena Swaminathan alias Chidambaram Pillai Vs Letchmanan Chettiar and Others
Madras High Court · (1930) ILR (Mad) 491 : (1930) 31 LW 487 : (1930) 59 MLJ 585
Registration Act, 1908 — Section 73, 77
High Courts25 Nov 1929
The Municipal Council, Tiruvarur Vs P.R. Kannuswami Pillai and Another
Madras High Court · AIR 1930 Mad 600 : (1930) ILR (Mad) 352 : (1930) 58 MLJ 377
Tamil Nadu District Municipalities Act, 1920 — Section 69(1)
High Courts22 Nov 1929
In Re: Gunduthalayan alias Thailan
Madras High Court · (1930) ILR (Mad) 585 : (1930) 31 LW 542 : (1930) 58 MLJ 490
Penal Code, 1860 (IPC) — Section 302, 324
High Courts22 Nov 1929
Pakkiri Mohideen Tharagan and Another Vs Muhammad Mustappah Rowther and Others
Madras High Court · 126 Ind. Cas. 604
Transfer of Property Act, 1882 — Section 53
High Courts22 Nov 1929
(Pakkiri) Mohideen Tharagan and Another Vs Muhammad Mustappah Rowther and Others
Madras High Court · AIR 1930 Mad 665
Transfer of Property Act, 1882 — Section 53
High Courts22 Nov 1929
Yenumula Akkanna and Another Vs Sri Rangaraja Bhattar Venkata Perumalla Bhattar Ayyavarulu and Another
Madras High Court · AIR 1930 Mad 486
High Courts21 Nov 1929
Subbarayalu Naidu and Others Vs Vengama Naidu
Madras High Court · 123 Ind. Cas. 197
Evidence Act, 1872 — Section 102, 66