High Courts27 Mar 1934
P.M. Balasubramaniam Mudaliar Vs Marian Rodrigues and Others
Madras High Court · AIR 1934 Mad 507 : (1934) ILR (Mad) 951 : 153 Ind. Cas. 535 : (1934) 40 LW 108
Succession Act, 1925 — Section 306
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,492 of 5,226
High Courts27 Mar 1934
Rathan Chand Kumaji Vs Amichand and Others
Madras High Court · AIR 1934 Mad 665 : (1934) 40 LW 792
High Courts27 Mar 1934
Krishna Kudva Vs Mulki Sri Venkataramana Temple and Others
Madras High Court · AIR 1934 Mad 542 : 152 Ind. Cas. 345 : (1934) 40 LW 275
Limitation Act, 1963 — Section 10
High Courts27 Mar 1934
Ayisa Beevi Ammal and Others Vs Nagaratna Mudaliar and Others
Madras High Court · AIR 1934 Mad 573 : 152 Ind. Cas. 891 : (1934) 40 LW 284
High Courts23 Mar 1934
In Re: Nagu Servai
Madras High Court · (1935) ILR (Mad) 1101 : 150 Ind. Cas. 773 : (1934) 40 LW 90
Criminal Procedure Code, 1898 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 188
High Courts23 Mar 1934
Potluri Rangarao Vs Sait Chowgmal Vardichand and Co.
Madras High Court · AIR 1934 Mad 560 : 152 Ind. Cas. 262 : (1934) 40 LW 261
High Courts23 Mar 1934
Nagu Servai Vs Emperor
Madras High Court · AIR 1934 Mad 473
Criminal Procedure Code, 1898 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 188
High Courts22 Mar 1934
(Chennuri) Appalanarasiah Chetty Garu Vs Makka Chittavadu
Madras High Court · AIR 1934 Mad 454
Madras Estates Land Act, 1908 — Section 24
High Courts22 Mar 1934
In Re: Mala Chengadu
Madras High Court · AIR 1934 Mad 457 : (1934) ILR (Mad) 928 : 150 Ind. Cas. 796 : (1934) 40 LW 63
Criminal Procedure Code, 1898 (CrPC) — Section 109(a), 109(b)
High Courts22 Mar 1934
Jaddu Padhi Vs Chokkapu Boddu and Another
Madras High Court · AIR 1934 Mad 469 : (1935) ILR (Mad) 155 : 150 Ind. Cas. 76 : (1934) 39 LW 795
Limitation Act, 1963 — Section 7
High Courts21 Mar 1934
(Alakki) Venkataramayya Vs (Rajah Saheb Meharban-I-Dostan Sree) Rajah Vaur Venkatakumara Mahipathi Surya Rao Bahadur and Others
Madras High Court · AIR 1934 Mad 601 : (1934) 40 LW 296
High Courts21 Mar 1934
Alakki Venkataramayya Vs Maharaja of Pittapuram and Others
Madras High Court · (1935) ILR (Mad) 474 : 152 Ind. Cas. 712
Madras Estates Land Act, 1908 — Section 145, 146
High Courts20 Mar 1934
Sethuramalinga Ayyar and Others Vs Ananda Padayachi and Others
Madras High Court · AIR 1934 Mad 583(1) : 152 Ind. Cas. 413
High Courts20 Mar 1934
Draviam Chettiar and Another Vs Ramaiya Chettiar
Madras High Court · AIR 1935 Mad 390 : 159 Ind. Cas. 857 : (1935) 41 LW 730 : (1935) 68 MLJ 362
High Courts20 Mar 1934
Arunachalathammal Vs Esakki Ammal
Madras High Court · AIR 1934 Mad 552 : 152 Ind. Cas. 341 : (1934) 40 LW 241
High Courts19 Mar 1934
Chinnakkal Vs Chinnathambi Goundan and Another
Madras High Court · AIR 1934 Mad 703 : 152 Ind. Cas. 634 : (1934) 40 LW 646
High Courts19 Mar 1934
Yadla Gurunaidu and Others Vs Thalabathula Kanakayya
Madras High Court · AIR 1934 Mad 543 : 152 Ind. Cas. 659 : (1934) 40 LW 281
High Courts15 Mar 1934
V. Kuppuswami Pillai Vs Jayalakshmi Ammal
Madras High Court · AIR 1934 Mad 705 : (1935) ILR (Mad) 15
High Courts15 Mar 1934
(Thalanki) Nagayya and Another Vs Thommandra Yerrikalappa
Madras High Court · AIR 1934 Mad 691 : (1934) 40 LW 538
High Courts15 Mar 1934
Chokkalingam Chettiar and Others Vs Muthuswami Goundan and Others
Madras High Court · AIR 1934 Mad 426 : (1935) ILR (Mad) 59 : (1934) 39 LW 768 : (1934) 66 MLJ 699
Civil Procedure Code, 1908 (CPC) — Section 73