High Courts26 Oct 1942
The Public Prosecutor Vs Ananthakrishna Iyer
Madras High Court · AIR 1943 Mad 629 : (1943) 56 LW 342 : (1943) 2 MLJ 19
Companies Act, 1956 — Section 277L(4)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,292 of 5,226
High Courts23 Oct 1942
Pulavarthi Lakshmanaswami (deceased) and Others Vs Srimat Tirumula Peddinti Tiruvengala Raghavacharyulu by maternal grandmother and guardian, Molugu Tiruvengalamma and Others
Madras High Court · AIR 1943 Mad 292 : (1943) ILR (Mad) 717 : (1943) 56 LW 141 : (1943) 1 MLJ 104
High Courts23 Oct 1942
Rao Bahadur V. Ranganathan Chettiar and Others Vs Mariappa Mudali and Others
Madras High Court · AIR 1943 Mad 386 : (1943) 56 LW 63 : (1943) 1 MLJ 102
High Courts23 Oct 1942
T.S.P.L.P. Chidambaram Chettiar Vs Jagu H. Shah and Another
Madras High Court · AIR 1943 Mad 393 : (1943) 56 LW 148 : (1943) 1 MLJ 252
High Courts22 Oct 1942
Bollapragada Sarveswararao and Another Vs Nagumalli Venkata Subbayya carrying on family trade under the name and style of Nagumalli Venkatasubbayya and Sons of Rajahmundry
Madras High Court · AIR 1943 Mad 344 : (1943) 56 LW 154 : (1943) 1 MLJ 231
High Courts21 Oct 1942
ST. MR. Veerappa Chettiar Vs Chandramouliswara Ayyar, by maternal uncle and guardian Gunnu Ayyar
Madras High Court · AIR 1943 Mad 637 : (1943) 56 LW 365 : (1943) 2 MLJ 45
High Courts21 Oct 1942
P.M. Mohammad Usman Co. Vs Kottekkaran Kunhamu
Madras High Court · AIR 1943 Mad 366 : (1943) 56 LW 33 : (1943) 1 MLJ 87
High Courts21 Oct 1942
The Calicut Bank Limited Vs Nekkat alias Eppurath Manakkal Parameswaran Nambudiri's son Narayanan Nambudiri
Madras High Court · AIR 1944 Mad 84 : (1943) 56 LW 644 : (1943) 2 MLJ 448
Companies Act, 1956 — Section 171
High Courts21 Oct 1942
R. Narayana Reddiar Vs Venkatesa Reddiar and Others
Madras High Court · AIR 1943 Mad 395 : (1943) 56 LW 75 : (1943) 1 MLJ 135
High Courts20 Oct 1942
Rao Sahib Srinivasa Mudaliar Vs Ramudu Naidu and Another
Madras High Court · AIR 1943 Mad 262 : (1943) 56 LW 380 : (1943) 1 MLJ 57
High Courts19 Oct 1942
PR. AL. M. Muthukaruppan Chettiar Vs The Commissioner of Income Tax
Madras High Court · (1943) 56 LW 71 : (1943) 1 MLJ 171
High Courts19 Oct 1942
PR. AL. M. MUTHUKARUPPAN CHETTIAR Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · AIR 1943 Mad 389 : (1943) 11 ITR 38
Income Tax Act, 1961 — Section 66(3)
High Courts16 Oct 1942
Kunhiyoor Manakkal Tavazhi Karnavan and Manager Neelakandhan Nambudripad Vs Advocate Mr. C.G. Krishna Aiyar and Another
Madras High Court · AIR 1943 Mad 544 : (1943) 1 MLJ 325
High Courts15 Oct 1942
Pachayakkal and Another Vs Shanmughavelayudhasami Gopanna Mannadiar and Others
Madras High Court · AIR 1943 Mad 146 : (1943) ILR (Mad) 819 : (1943) 56 LW 778 : (1942) 2 MLJ 785
High Courts14 Oct 1942
Mahabala Holla and Another Vs The Canara Banking Corporation, Udipi, Limited, by agent, K. Vittal Bhandary and Others
Madras High Court · AIR 1943 Mad 270 : (1943) 56 LW 37 : (1943) 1 MLJ 172
High Courts14 Oct 1942
The Province of Madras Vs Sri Sri Sri Vikrama Deo Varma Maharajulungaru, Maharaja of Jeypore and Zamindar of Madgole
Madras High Court · AIR 1943 Mad 284 : (1943) 56 LW 50 : (1943) 1 MLJ 53
High Courts08 Oct 1942
K.R. Sankaralingam Pillai and Another Vs Veluchami Pillai, minor by adoptive mother and next friend, Chella Thayi alias Meenakshi Ammal and Others
Madras High Court · AIR 1943 Mad 43 : (1943) ILR (Mad) 309 : (1942) 55 LW 794 : (1942) 2 MLJ 678
High Courts07 Oct 1942
Bobba Varalakshmamma Vs Kosaraju Jannayya
Madras High Court · AIR 1943 Mad 318 : (1943) 56 LW 405 : (1943) 1 MLJ 62
High Courts07 Oct 1942
Ranga Aiyar Vs Lingappa Gounder's son, Subbayya Gounder and Others
Madras High Court · (1943) ILR (Mad) 674 : (1942) 55 LW 832 : (1942) 2 MLJ 739
High Courts06 Oct 1942
Chippagiri Nagireddi Vs Venkadari Somappa
Madras High Court · AIR 1943 Mad 1 : (1943) ILR (Mad) 248 : (1942) 55 LW 789 : (1942) 2 MLJ 691
Civil Procedure Code, 1908 (CPC) — Section 50