COURT ARCHIVE

Madras High Court judgments

1,04,503 judgments · page 4,246 of 5,226

High Courts02 Aug 1945

Ramachandra Prabhu and Another Vs Mahadevi alias Kunhi Thamburatti styled as Manaviyathan Valia Thamburatti of Kozhikkot Ambadi Kovilagam and Another

Madras High Court · AIR 1946 Mad 57 : (1945) 58 LW 566 : (1945) 2 MLJ 416

Transfer of Property Act, 1882 — Section 115

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High Courts31 Jul 1945

Mir Hussain Ali Vs Mir Baquir Ali

Madras High Court · AIR 1946 Mad 116 : (1946) ILR (Mad) 423 : (1945) 58 LW 555 : (1945) 2 MLJ 422

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High Courts30 Jul 1945

Captain David Aberneathy Greenwood Vs Gladys Hildred Greenwood (otherwise Dee)

Madras High Court · AIR 1946 Mad 65 : (1946) ILR (Mad) 416 : (1945) 58 LW 529 : (1945) 2 MLJ 389

Evidence Act, 1872 — Section 107

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High Courts30 Jul 1945

G.F.F. Foulkes by his agent T.V. Muthuswami Iyer Vs Salem Municipal Council Salem

Madras High Court · AIR 1946 Mad 31 : (1945) 58 LW 433 : (1945) 2 MLJ 244

Tamil Nadu District Municipalities Act, 1920 — Section 81(4)(b)

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High Courts30 Jul 1945

Vedlapatla Suryanarayana Vs The Province of Madras

Madras High Court · AIR 1945 Mad 394 : (1945) 58 LW 430 : (1945) 2 MLJ 237

Land Acquisition Act, 1894 — Section 6(1)

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High Courts27 Jul 1945

Munuswami Pillai Vs Doraikannu Ammal

Madras High Court · AIR 1946 Mad 222 : (1945) 58 LW 570 : (1945) 2 MLJ 408

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High Courts27 Jul 1945

Kanuparthi Gangi Reddi Vs Liquidator of Utukur Co-operative Society (in liquidation) being the Deputy Registrar of Co-operative Societies and Others

Madras High Court · AIR 1946 Mad 10

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High Courts27 Jul 1945

K. Vaidynatha Mudaliar Vs M. Vedachala Mudaliar

Madras High Court · AIR 1946 Mad 49

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High Courts27 Jul 1945

Kanuparthi Gangi Reddi Vs The Liquidator of Utukur Co-operative Society (in liquidation) being the Deputy Registrar of Co-operative Societies, Cuddappah and Others

Madras High Court · (1945) 58 LW 469 : (1945) 2 MLJ 263

Co-operative Societies Act, 1912 — Section 23

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High Courts27 Jul 1945

Natteti Poliah and Others Vs Alapati Muniswami Chetty and Another

Madras High Court · (1946) ILR (Mad) 504 : (1945) 58 LW 405 : (1945) 2 MLJ 204

Madras Debt Conciliation Act, 1936 — Section 4

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High Courts27 Jul 1945

K. Vaidyanatha Mudaliar Vs M. Vedachala Mudaliar

Madras High Court · (1945) 58 LW 478 : (1945) 2 MLJ 312

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High Courts27 Jul 1945

Kalianna Goundan Vs Settia Goundan and Others

Madras High Court · AIR 1946 Mad 80 : (1945) 58 LW 605 : (1945) 2 MLJ 468

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High Courts26 Jul 1945

The Crown Prosecutor Vs V.R. Ramanatha Aiyar

Madras High Court · AIR 1946 Mad 44 : (1946) ILR (Mad) 514 : (1945) 58 LW 517 : (1945) 2 MLJ 366

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High Courts26 Jul 1945

In Re: Bhupatiraju Ramaraju

Madras High Court · AIR 1946 Mad 60 : (1945) 58 LW 574 : (1945) 2 MLJ 407

Criminal Procedure Code, 1898 (CrPC) — Section 341Penal Code, 1860 (IPC) — Section 457

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High Courts25 Jul 1945

Sisili Ammal and Others Vs I.S. Sundararaja Naidu and Others

Madras High Court · AIR 1946 Mad 52 : (1946) ILR (Mad) 356 : (1945) 58 LW 486 : (1945) 2 MLJ 307

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High Courts24 Jul 1945

Velu Sethurayar and Another Vs Karuppayammal and Others

Madras High Court · AIR 1946 Mad 159 : (1945) 58 LW 582 : (1945) 2 MLJ 442

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High Courts24 Jul 1945

Sri Chintalapati Simhadri Raju and Another Vs Akella Satyanarayana Pantulu and Another

Madras High Court · AIR 1945 Mad 487 : (1946) ILR (Mad) 475 : (1945) 58 LW 413 : (1945) 2 MLJ 228

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High Courts23 Jul 1945

Jaina Muhammad Sheriff Maracair and Others Vs Official Assignee of Madras and Others

Madras High Court · AIR 1946 Mad 25

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High Courts23 Jul 1945

Jaina Muhammad Sheriff Maracair alias Jackiria Muhammad Sheriff Maracair (deceased) and Others Vs The Official Assignee of Madras and Others

Madras High Court · (1946) ILR (Mad) 486 : (1945) 58 LW 462 : (1945) 2 MLJ 318

Presidency Towns Insolvency Act, 1909 — Section 17

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High Courts23 Jul 1945

K. Appa Rao Vs Gopal Doss and Another

Madras High Court · AIR 1946 Mad 42 : (1946) ILR (Mad) 465 : (1945) 58 LW 520 : (1945) 2 MLJ 363

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