High Courts24 Sept 1954
Rajamuthukoil Pillai and Another Vs Periyasami Nadar
Madras High Court · (1956) CriLJ 1333 : (1955) 68 LW 738
Evidence Act, 1872 — Section 73
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,088 of 5,226
High Courts23 Sept 1954
Manipuzha Illath Sankaram Namboodiri and Others Vs Manipuzha Illath Madhayan Namboodiri and Others
Madras High Court · AIR 1955 Mad 579 : (1955) 68 LW 385
High Courts22 Sept 1954
Cherikkallil Kunhi Thayyil Abdur Rahiman Vs Cherikkalil Kunhi Thayil Ussan Kutti and others
Madras High Court · (1954) 09 MAD CK 0002
Malabar Tenancy Act, 1930 — Section 14, 5
High Courts21 Sept 1954
Swarnalingam Chettiar Vs Assistant Labour Inspector Karaikudi
Madras High Court · (1954) 09 MAD CK 0025
Criminal Procedure Code, 1898 (CrPC) — Section 94
High Courts20 Sept 1954Dismissed
V.C. Thani Chettiar and Another Vs Dakshinamurthy Mudaliar and Others
Madras High Court · AIR 1955 Mad 288 : (1956) ILR (Mad) 1278 : (1955) 68 LW 166
Limitation Act, 1908 — Article 120, 144, 14, 3
High Courts20 Sept 1954
Southern Railways and Another Vs The Railway Rates Tribunal and Others
Madras High Court · AIR 1955 Mad 476 : (1955) 68 LW 341 : (1956) 1 MLJ 395
Railways Act, 1890 — Section 28, 39, 41, 41(1)
High Courts10 Sept 1954
T.P. Ramaswami Aiyar Vs The Tiruchirapalli Municipality
Madras High Court · (1954) 09 MAD CK 0028
High Courts10 Sept 1954Dismissed
Srinivasa Reddiar and Others Vs P. Krishnaswami Reddiar and Others
Madras High Court · AIR 1955 Mad 72 : (1955) CriLJ 323 : (1955) ILR (Mad) 990 : (1955) 68 LW 82 : (1956) 1 MLJ 68
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227Criminal Procedure Code, 1898 (CrPC) — Section 435, 439
High Courts10 Sept 1954Allowed
Kuttuva S. Thulasi Ammal Vs R.M.K. Ramachandra Naidu and Others
Madras High Court · AIR 1955 Mad 171 : (1955) ILR (Mad) 1115 : (1955) 68 LW 86
Partnership Act, 1932 — Section 37
High Courts10 Sept 1954Dismissed
Registrar of Joint Stock Companies, Madras Vs Dalmia Cement (Bharat) Ltd.
Madras High Court · AIR 1955 Mad 28 : (1954) 24 CompCas 485 : (1955) ILR (Mad) 1102 : (1954) 67 LW 1033
Companies Act, 1913 — Section 131(1)
High Courts10 Sept 1954Dismissed
V. Sambasiva Mudaliar Vs Sri Purushothamaswami Devas Tanam, Nagoor and others
Madras High Court · (1954) 09 MAD CK 0003
Constitution of India, 1950 — Article 226
High Courts06 Sept 1954Dismissed
Rajalakshmi Ammal Vs W. Jambulinga Mudaliar
Madras High Court · (1954) 09 MAD CK 0027
High Courts06 Sept 1954
In Re: Kuppuswami Vanniar
Madras High Court · AIR 1955 Mad 554 : (1955) 68 LW 53
Provincial Insolvency Act, 1920 — Section 68, 75(1)(3)
High Courts06 Sept 1954Dismissed
Rajalakshmi Animal Vs W. Jambulinga Mudaliar
Madras High Court · (1954) 09 MAD CK 0005
High Courts03 Sept 1954Dismissed
T.P. Kuppuswami Mudaliar Vs The Polite Pictures
Madras High Court · AIR 1955 Mad 154 : (1955) ILR (Mad) 1106 : (1955) 68 LW 939
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50(1), Order 21 Rule 50(2), Order 23 Rule 3, Order 30 Rule 3, Order 30 Rule 5
High Courts02 Sept 1954Dismissed
V.P. Madhavan Nambiar Vs Chaldean Syrian Bank Ltd. and Another
Madras High Court · AIR 1955 Mad 409
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 39, Order 21 Rule 40, 11, 51
High Courts02 Sept 1954
The Thiruvaduthurai Mutt Vs The Estates Abolition Tribunal and Others
Madras High Court · (1955) 68 LW 496 : (1956) 1 MLJ 382
Constitution of India, 1950 — Article 226
High Courts31 Aug 1954Dismissed
Payachi Etathil Krishnan Atiydti Vs Chanderakkaran Kizhakke Veetil Kannan
Madras High Court · AIR 1955 Mad 721 : (1955) 68 LW 54
Civil Procedure Code, 1908 (CPC) — Section 35Contract Act, 1872 — Section 43
High Courts27 Aug 1954Allowed
Sri Kailasanathaswami Vs G. Krishna Ayyar
Madras High Court · AIR 1955 Mad 555
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5, 115Contract Act, 1872 — Section 69, 70Provincial Small Cause Courts Act, 1887 — Section 25
High Courts27 Aug 1954
PL. SP. NK. Nagappa Chettiar Vs Commr. of Income Tax, Madras
Madras High Court · AIR 1955 Mad 162 : (1955) ILR (Mad) 1239 : (1954) 26 ITR 741
Income Tax Act, 1922 — Section 66, 66(1), 66(3)Limitation Act, 1908 — Section 5