High Courts16 Mar 1955
Rama Varma Elaya Raja Avergal and another Vs Chirakkal Kovilakath Kerala Varma Raja and others
Madras High Court · (1955) 03 MAD CK 0001
Madras Marumakkathayam Act, 1932 — Section 42(1)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,080 of 5,226
High Courts15 Mar 1955Allowed
Bhagavandas Goel and Sons Vs Uleechalla E. Hanumanthiah Chetty
Madras High Court · (1956) ILR (Mad) 175
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Original Side Rules — Order 1 Rule 3, Order 6 Rule 2, Order 7
High Courts14 Mar 1955Allowed
Hajee Abdul Shukoor and Co. Vs State of Madras
Madras High Court · AIR 1955 Mad 686 : (1956) ILR (Mad) 1 : (1956) 69 LW 639
High Courts14 Mar 1955
In Re: Sambandam and Others
Madras High Court · AIR 1956 Mad 167 : (1954) 1 MLJ 497
High Courts13 Mar 1955
The Board of Revenue, Referring Officer Vs K. Venkataswami Naidu
Madras High Court · (1955) ILR (Mad) 1032
Stamp Act, 1899 — Article 30
High Courts11 Mar 1955Dismissed
V.V. Iyer Proprietor of Ensign Engineering Corporation, Madras Vs The Official Assignee of Madras
Madras High Court · (1955) 03 MAD CK 0041
Presidency Towns Insolvency Act, 1909 — Section 56
High Courts11 Mar 1955Dismissed
Periya Muniya Goundan and another Vs Ramaswamy Goundan and another
Madras High Court · (1955) 03 MAD CK 0012
High Courts10 Mar 1955
In Re: G.S. Pasha and Others
Madras High Court · AIR 1956 Mad 334 : (1956) CriLJ 753 : (1956) 1 MLJ 151
High Courts10 Mar 1955
Ramaohandran and others Vs V.S. Ramachandra Iyer and another
Madras High Court · (1955) 03 MAD CK 0049
Civil Procedure Code, 1908 (CPC) — Section 47, 53
High Courts10 Mar 1955Allowed
Ramachandran and others Vs V.S. Ramachandra Iyer and another
Madras High Court · (1955) 03 MAD CK 0044
Civil Procedure Code, 1908 (CPC) — Section 47, 53
High Courts10 Mar 1955
B.S. Swaminatha, Iyer and another Vs Alagarswami Chettiar and others
Madras High Court · (1955) 03 MAD CK 0038
High Courts10 Mar 1955
B.S. Swaminatha Iyer and another Vs Alagarswami Chettiar and others
Madras High Court · (1955) 03 MAD CK 0011
High Courts09 Mar 1955Dismissed
In Re: K. Annamalai Chettiar and Others
Madras High Court · (1955) 03 MAD CK 0047
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5, Order 33 Rule 6
High Courts09 Mar 1955Allowed
Krishnaswami Chettiar Vs Sankili Chettiar and Others
Madras High Court · AIR 1955 Mad 702 : (1956) ILR (Mad) 324 : (1955) 68 LW 699 : (1955) 2 MLJ 541
High Courts04 Mar 1955Allowed
Kulitalai Bank Ltd., Tiruchirapalli Vs S.V. Nagamanickam and Others
Madras High Court · AIR 1955 Mad 670 : (1956) ILR (Mad) 307 : (1955) 68 LW 674 : (1955) 2 MLJ 485
Civil Procedure Code, 1908 (CPC) — Section 11Tamil Nadu Agriculturists Relief Act, 1938 — Section 13, 13A
High Courts03 Mar 1955Dismissed
State of Madras Vs S. Vijayaraghavan
Madras High Court · (1955) 03 MAD CK 0043
Madras General Sales Tax Act, 1939 — Section 2(i)(1)
High Courts03 Mar 1955Dismissed
In Re: Royappan
Madras High Court · AIR 1955 Mad 512 : (1955) CriLJ 1200 : (1955) 2 MLJ 315
Criminal Procedure Code, 1898 (CrPC) — Section 161(3)
High Courts02 Mar 1955
Thirupathi (by mother and next friend 2nd Appellant) and Another Vs Rajagopala Naidu and Others
Madras High Court · (1955) 68 LW 843 : (1956) 1 MLJ 1
High Courts02 Mar 1955Dismissed
A.M. Mohammed Ishok Vs The State of Madras
Madras High Court · AIR 1955 Mad 502 : (1956) ILR (Mad) 299 : (1955) 68 LW 471 : (1955) 2 MLJ 319
Constitution of India, 1950 — Article 286(1)Madras General Sales Tax Act, 1939 — Section 7Sales of Goods Act, 1930 — Section 39(1)
High Courts02 Mar 1955Dismissed
V.R. Lakshmanan Chettiar and Another Vs S.K. Kamarajendara Kadirveluswami Pandian and Another
Madras High Court · AIR 1955 Mad 606 : (1955) 68 LW 432 : (1955) 2 MLJ 293
Contract Act, 1872 — Section 56, 65