High Courts27 Apr 1955
G. Baluswamy Iyer Vs Commissioner of Income Tax, Madras
Madras High Court · AIR 1956 Mad 47 : (1956) ILR (Mad) 742 : (1955) 28 ITR 235
Income Tax Act, 1922 — Section 10(2)(xv), 66(1)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,077 of 5,226
High Courts27 Apr 1955Dismissed
The Public Prosecutor Vs Co-operative Milk supply Society Ltd., Karaikudi, by Secretary, Duraiswami Pillai
Madras High Court · (1955) 04 MAD CK 0033
Madras Prevention of Food Adulteration Act, 1918 — Section 5(1)(d)
High Courts22 Apr 1955Dismissed
Ponnambath Koomulli Gopalan Nambiar Vs Varisya Kuniyil Katankotan Krishnan Nambiar
Madras High Court · AIR 1955 Mad 718 : (1956) ILR (Mad) 381 : (1955) 68 LW 664
Civil Procedure Code, 1908 (CPC) — Section 46Madras Village Courts Act, 1889 — Section 66, 67
High Courts22 Apr 1955Dismissed
E.M. Muthappa Chettiar Vs Salem Rajendra Mills Ltd., Salem
Madras High Court · AIR 1955 Mad 665 : (1955) 25 CompCas 283 : (1956) ILR (Mad) 686 : (1955) 68 LW 624 : (1955) 2 MLJ 535
Companies Act, 1913 — Section 34
High Courts21 Apr 1955Dismissed
Mrs. Avis Fitzalan Cowdrey Vs Imperial Bank of India and another
Madras High Court · (1955) 04 MAD CK 0032
High Courts21 Apr 1955Allowed
The State of Madras Vs Louis Dreyfus and Company LTD. incorporated in England and carries on Business amongst other places at Madras at Bombay and Another
Madras High Court · (1955) 04 MAD CK 0031
Civil Procedure Code, 1908 (CPC) — Section 47Income Tax Act, 1961 — Section 34
High Courts21 Apr 1955Allowed
C. Kondavya Chetty Vs Sivasankara Naicker and others
Madras High Court · (1955) 04 MAD CK 0004
High Courts21 Apr 1955Dismissed
Mrs. Avis Fitzalan Cowdray Vs The Imperial Bank of India and another
Madras High Court · (1955) 04 MAD CK 0002
Succession Act, 1925 — Section 302
High Courts19 Apr 1955
In Re: Ambalathil Assainar
Madras High Court · AIR 1956 Mad 97 : (1956) CriLJ 244
High Courts19 Apr 1955Dismissed
Uthaman Chettiar Vs T.K. Thiagaraja Pillai
Madras High Court · (1955) 04 MAD CK 0027
High Courts18 Apr 1955
T.P. Hariram Sait by guardians Parvathi Ammal and Peevammal Vs The Commr. of Income Tax, Madras
Madras High Court · AIR 1955 Mad 653 : (1956) ILR (Mad) 179 : (1955) 28 ITR 231 : (1956) 69 LW 1025 : (1955) 2 MLJ 440
Income Tax Act, 1922 — Section 28(1)
High Courts18 Apr 1955
Sri Ramalinga Choodambikai Mills Ltd. Vs Commissioner of Income Tax, Madras
Madras High Court · AIR 1956 Mad 145 : (1955) 28 ITR 952
Income Tax Act, 1922 — Section 34, 66(1)
High Courts18 Apr 1955
N. M. Rayaloo Iyer and Sons Vs Commissioner of Excess Profits Tax, Madras
Madras High Court · AIR 1956 Mad 8 : (1955) 28 ITR 669
Income Tax Act, 1961 — Section 10(2), 10(2)(x), 66(1)
High Courts18 Apr 1955Allowed
A.K. Munuswamy Mudaliar and Co. Vs The State of Madras
Madras High Court · AIR 1956 Mad 101 : (1956) ILR (Mad) 369 : (1955) 68 LW 961 : (1956) 7 STC 1
High Courts18 Apr 1955
G. Venkataswami Naidu and Co. Vs Commissioner of Income Tax, Madras
Madras High Court · AIR 1955 Mad 714 : (1955) 28 ITR 405
Income Tax Act, 1922 — Section 10(1), 6
High Courts18 Apr 1955
Messrs. C. Hajee Abdul Shukoor and Company Vs The State of Madras
Madras High Court · (1955) 04 MAD CK 0001
Constitution of India, 1950 — Article 14, 286(1)(b)
High Courts15 Apr 1955Allowed
Thayammal Vs Rangaswami Reddy and Seventeen Ors.
Madras High Court · (1956) ILR (Mad) 182
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(4), Order 32 Rule 13, 151Limitation Act, 1963 — Article 44, 28, 6, 7, 8
High Courts15 Apr 1955
Karur Jai Hind Pictures Vs A.M. Shahul Hameed
Madras High Court · AIR 1955 Mad 625 : (1955) ILR (Mad) 1145 : (1955) 68 LW 537
Civil Procedure Code, 1908 (CPC) — Section 24(4)
High Courts15 Apr 1955Allowed
Subramania Chettiar and Others Vs Narayanan and Others
Madras High Court · AIR 1955 Mad 615 : (1955) ILR (Mad) 1138 : (1955) 68 LW 528
Limitation Act, 1908 — Article 182(5)
High Courts15 Apr 1955Dismissed
S. Nagamani and another Vs Corporation of Madras
Madras High Court · (1955) 04 MAD CK 0011