COURT ARCHIVE

Madras High Court judgments

1,04,503 judgments · page 4,060 of 5,226

High Courts05 Apr 1956Allowed

Tools and Machineries Ltd. Vs State of Madras

Madras High Court · AIR 1957 Mad 22 : (1955) 2 MLJ 397 : (1956) 7 STC 740

Madras General Sales Tax (Turnover and Assessment) Rules, 1939 — Rule 5(1)Madras General Sales Tax Act, 1939 — Section 12B(1)

High Courts05 Apr 1956

In Re: Palani Goundan alias Thambianna Goundan

Madras High Court · (1957) ILR (Mad) 66 : (1956) 2 MLJ 273

Madras Prohibition Act, 1937 — Section 4A

High Courts04 Apr 1956

Pioneer Motors Ltd. Vs O.M.A. Majeed Mirania Motor Service and Others

Madras High Court · (1957) ILR (Mad) 115 : (1956) 69 LW 623 : (1956) 2 MLJ 430

Motor Vehicles Act, 1988 — Section 64A

High Courts04 Apr 1956

R.A. Natarajan Vs The Regional Transport Officer and Another

Madras High Court · AIR 1956 Mad 678 : (1957) ILR (Mad) 732 : (1956) 69 LW 579 : (1956) 2 MLJ 347

Motor Vehicles Act, 1988 — Section 60, 60(1)(a)

High Courts04 Apr 1956

Pioneer Motors Ltd., Tirunelveli and Others Vs O.M.A. Majeed, Mirania Motor Service, Tirunelveli and Others

Madras High Court · AIR 1957 Mad 48

Constitution of India, 1950 — Article 116, 154, 154(1), 166, 166(2)General Clauses Act, 1897 — Section 3(60)Motor Vehicles (Madras Amendment) Act, 1954 — Section 5

High Courts03 Apr 1956Dismissed

Komath Ponnian Sooppi and another Vs Rayaroth Kanaran and others

Madras High Court · AIR 1958 Mad 71

High Courts03 Apr 1956

P.S. Kuppuswami Vs The State of Madras

Madras High Court · (1956) 2 MLJ 352

Madras Civil Services Disciplinary Proceedings Tribunal Rules, 1948 — Rule 8

High Courts03 Apr 1956

Kuppuswami (P.S.) Vs State of Madras

Madras High Court · (1956) 2 LLJ 165 : (1956) 69 LW 565

Constitution of India, 1950 — Article 226, 311Government of India Act, 1935 — Section 240, 277

High Courts02 Apr 1956Allowed

Ramaswami Iyer Vs A. Subbiar and Another

Madras High Court · AIR 1957 Mad 184

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 18

High Courts02 Apr 1956

Chandra (T.P.) Vs Commissioner for Workmen's Compensation and Another

Madras High Court · (1956) 2 LLJ 497 : (1956) 69 LW 779

Constitution of India, 1950 — Article 226

High Courts02 Apr 1956Allowed

M.A. Noor Mohamed and Co. Vs The State of Madras and Another

Madras High Court · AIR 1957 Mad 33 : (1955) 2 MLJ 374 : (1956) 7 STC 792

Constitution of India, 1950 — Article 226Madras General Sales Tax (Turnover and Assessment) Rules, 1939 — Rule 5Madras General Sales Tax Act, 1939 — Section 5, 6A

High Courts29 Mar 1956

Public Prosecutor Vs Kadamban Namboodiripad

Madras High Court · (1957) CriLJ 400

Tamil Nadu Preservation of Private Forests Act, 1949 — Section 3(1)

High Courts28 Mar 1956Dismissed

Govinda Padayachi Vs Kannammal

Madras High Court · AIR 1958 Mad 15

Civil Procedure Code, 1908 (CPC) — Section 47, 64

High Courts28 Mar 1956

M.A.M. Subbiah Ambalam Vs The Commissioner, Karaikudi Municipality and Another

Madras High Court · (1956) 2 MLJ 188

High Courts27 Mar 1956Allowed

P. Vaidyanatha Iyer Vs The State of Madras

Madras High Court · (1957) 8 STC 268

High Courts27 Mar 1956Allowed

Chennammal Vs Chennappa Goundar and others

Madras High Court · AIR 1956 Mad 21

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103

High Courts26 Mar 1956Allowed

Sarvotama Kamath and Others Vs Abdulla Beary and Others

Madras High Court · AIR 1957 Mad 192

Limitation Act, 1908 — Article 134, 142, 144

High Courts26 Mar 1956

N. Swaminathan Vs Union of India (UOI)

Madras High Court · (1956) 69 LW 576 : (1956) 2 MLJ 217

High Courts23 Mar 1956Dismissed

Dhandapani Udayar Vs Angammal and Another

Madras High Court · (1956) 03 MAD CK 0052

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5

High Courts23 Mar 1956Dismissed

K. Sivaramakrishnan Vs P. Arumugha Mudaliar, Inspector of Registration, Madras-1 and Another

Madras High Court · AIR 1957 Mad 17 : (1955) 2 MLJ 460

Constitution of India, 1950 — Article 226, 320, 320(3), 320(5)