High Courts25 Apr 1958
T.K. Kannappa Gounder Vs District Forest Officer and Another
Madras High Court · AIR 1958 Mad 572 : (1959) ILR (Mad) 5 : (1958) 71 LW 560 : (1958) 2 MLJ 268
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,021 of 5,226
High Courts23 Apr 1958
Mohammed Ismail Maracair and Others Vs Doraisami Mudaliar and Others
Madras High Court · (1958) ILR (Mad) 1066 : (1959) 2 MLJ 74
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9
High Courts23 Apr 1958Dismissed
The General Manager (Personnel Branch) Southern Railway, Park Town, Madras and Another Vs S.M. Muhammad Yakub
Madras High Court · AIR 1959 Mad 88 : (1958) 2 LLJ 324 : (1958) 71 LW 864 : (1958) 2 MLJ 517
Constitution of India, 1950 — Article 226, 311
High Courts18 Apr 1958Allowed
Abdul Kafoor and Another Vs Abdul Razack and Another
Madras High Court · AIR 1959 Mad 131 : (1958) 71 LW 688 : (1958) 2 MLJ 492
Transfer of Property Act, 1882 — Section 35, 43, 5, 6
High Courts17 Apr 1958
S. Palaniappa Mudaliar Vs Additional First Class Magistrate and Others
Madras High Court · (1958) ILR (Mad) 999 : (1958) 71 LW 552 : (1958) 2 MLJ 346
Factories Act, 1948 — Section 2(m)
High Courts17 Apr 1958
In Re: Rukku
Madras High Court · AIR 1958 Mad 458 : (1958) CriLJ 1195
City Police Act — Section 75
High Courts17 Apr 1958
Madura Mills Workers' Co-operative Stores, Ltd. (Rice Mill Branch) Vs State of Madras and Others
Madras High Court · (1958) 2 LLJ 230 : (1958) 2 MLJ 487
Industrial Disputes Act, 1947 — Section 2, 25FFF
High Courts17 Apr 1958
Angappa Gounder and Others Vs Krishnaswami Gounder
Madras High Court · AIR 1959 Mad 28 : (1959) CriLJ 52 : (1958) ILR (Mad) 880 : (1958) 71 LW 621 : (1958) 2 MLJ 355
Criminal Procedure Code, 1898 (CrPC) — Section 147(2)
High Courts16 Apr 1958
N. Vs N. NAGAPPA CHETTIAR AND OTHERS v. Income Tax OFFICER, PUDUKOTTAI.
Madras High Court · (1958) 34 ITR 583
Income Tax Act, 1961 — Section 35
High Courts16 Apr 1958
In Re: C.N. Annadurai and Others
Madras High Court · AIR 1959 Mad 63 : (1959) CriLJ 204 : (1958) ILR (Mad) 865 : (1958) 71 LW 655 : (1958) 2 MLJ 363
Constitution of India, 1950 — Article 14, 19(1)Criminal Procedure Code, 1898 (CrPC) — Section 144Madras City Police Act, 1888 — Section 41
High Courts15 Apr 1958Dismissed
Doraiswami Udayar Vs Venkatachala Reddiar
Madras High Court · (1958) 04 MAD CK 0024
High Courts15 Apr 1958
V. Somasundaram Vs Srimathi Nalini Somasundaram
Madras High Court · (1958) 2 MLJ 159
Court Fees Act, 1870 — Section 23, 7
High Courts11 Apr 1958Allowed
Rangaswami Naidu Vs Angusami Naidu and Others
Madras High Court · AIR 1959 Mad 407 : (1958) ILR (Mad) 995 : (1958) 71 LW 546 : (1958) 2 MLJ 271
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10, Order 33 Rule 14
High Courts11 Apr 1958
Sri Navaneethaswaraswami Devasthanam Vs P.Swaminatha Pillai
Madras High Court · AIR 1958 Mad 502 : (1958) ILR (Mad) 921 : (1958) 2 MLJ 281
Madras Estates Land Act, 1908 — Section 6(1), 8(5)
High Courts10 Apr 1958
State of Madras (By Secretary, Home Department) Vs Ramaswaml (K.) and Others
Madras High Court · AIR 1958 Mad 585 : (1958) ILR (Mad) 964 : (1958) 2 LLJ 228 : (1958) 71 LW 604 : (1958) 2 MLJ 372
Constitution of India, 1950 — Article 226Payment of Wages Act, 1936 — Section 10, 7
High Courts10 Apr 1958Partly Allowed
National Traders, a Firm of Merchants in Partnership Vs Hindustan Soap Works, a Firm of Merchant
Madras High Court · AIR 1959 Mad 112 : (1958) 71 LW 757 : (1960) 2 MLJ 195
Sales of Goods Act, 1930 — Section 12, 15, 16, 16(2), 2
High Courts08 Apr 1958
Salem Dharmapuri Union Motor Service (Private), Ltd. Vs Labour Court and Another
Madras High Court · (1958) 2 LLJ 594 : (1958) 2 MLJ 609
High Courts08 Apr 1958
T. Krishnaveni Ammal by her husband and power of attorney agent T.Ramachandra Reddy Vs Madras State
Madras High Court · (1959) ILR (Mad) 1 : (1958) 71 LW 593 : (1958) 2 MLJ 421
Madras Estates Land Act, 1908 — Section 62
High Courts04 Apr 1958
Corporation of Madras by Commissioner Vs B.D. Kothandapani Chetty
Madras High Court · AIR 1958 Mad 620 : (1958) ILR (Mad) 1095 : (1958) 71 LW 570 : (1958) 2 MLJ 377
High Courts04 Apr 1958
India Coffee and Tea Distributing Co. Ltd. Vs State of Madras
Madras High Court · (1958) 71 LW 807 : (1958) 9 STC 769
Constitution of India, 1950 — Article 286Sales of Goods Act, 1930 — Section 39, 51