High Courts18 Nov 1958Dismissed

In Re: Govindan Nair

Madras High Court · AIR 1959 Mad 544 : (1958) CriLJ 777

Criminal Procedure Code, 1898 (CrPC) — Section 103, 165, 165(5)Post Office Act, 1898 — Section 52
High Courts17 Nov 1958Dismissed

Savada Gounder Vs Veerappa Gounder

Madras High Court · AIR 1959 Mad 278 : (1959) ILR (Mad) 711 : (1959) 72 LW 140

Limitation Act, 1908 — Section 19, 20Tamil Nadu Indebted Agriculturists (Repayment of Debts) Act, 1955 — Section 3, 8Tamil Nadu Indebted Agriculturists (Temporary Relief) Act, 1954 — Section 3, 5
High Courts13 Nov 1958

In Re: S. Moses and Another

Madras High Court · AIR 1959 Mad 185 : (1959) CriLJ 608 : (1959) ILR (Mad) 418 : (1959) 72 LW 117

Prevention of Food Adulteration Act, 1954 — Section 16, 2, 7