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Madras High Court judgments

1,04,503 judgments · page 4,002 of 5,226

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High Courts19 Aug 1959

Employees' State Insurance Corporation, Madras Vs Md. Ismail Sahib and Others

Madras High Court · AIR 1960 Mad 64 : (1960) CriLJ 242

Contract Act, 1872 — Section 49Employees State Insurance Act, 1948 — Section 39
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High Courts17 Aug 1959

Murugan Transport Vs Its Workers and Another

Madras High Court · (1960) 1 LLJ 349

Industrial Disputes Act, 1947 — Section 10
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High Courts14 Aug 1959

Hazarath Sayed Shamian Sakkab Kadiri Thaikkal Vs T.B. Ibrahim Sahib (died) and Others

Madras High Court · (1960) 1 MLJ 475

Madras City Tenants Protection (Amendment) Act, 1955 — Section 12, 9
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High Courts14 Aug 1959

Meenammal Vs S.N. Oavai Reddiar and Another

Madras High Court · AIR 1960 Mad 237 : (1960) ILR (Mad) 358

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High Courts11 Aug 1959

Govindarajan Vs The Regional Inspector of Municipal Councils and Local Boards, Vellore and Another

Madras High Court · AIR 1960 Mad 238

Local Government Act, 1894 — Section 75Madras Village panchayats Act, 1950 — Section 11, 11(2)
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High Courts10 Aug 1959

Management of the "Hindu", Madras Vs Secretary Hindu Office and National Press Employees Union and Another

Madras High Court · AIR 1961 Mad 107 : (1961) 2 FLR 344 : (1960) 1 LLJ 187

Industrial Employment (Standing Orders) Act, 1946 — Section 10(2)
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High Courts08 Aug 1959

O.Rm.P.Rm. Ramanathan Chettiar Vs P.S.L. Ramanathan Chettiar and Others

Madras High Court · (1960) 1 MLJ 1

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High Courts07 Aug 1959

The Commissioner for Hindu Religious and Charitable Endowments Vs A.P.S. Sethurama Pillai and Others

Madras High Court · (1960) ILR (Mad) 211 : (1960) 73 LW 32 : (1960) 1 MLJ 157

Madras Hindu Religious Endowments Act, 1926 — Section 57, 84(2)
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High Courts07 Aug 1959

Framroz D. Mehta Vs Jahangir and Co., (Private) Ltd., and others

Madras High Court · (1959) 08 MAD CK 0001

Companies Act, 1956 — Section 433
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High Courts06 Aug 1959

Mysore Vegetable Oil Product Ltd. Vs Labour Court and Another

Madras High Court · (1961) 2 LLJ 508

Industrial Disputes Act, 1947 — Section 2, 33C
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High Courts05 Aug 1959

K.M. Mohamad Abdul Kadir Rowther Vs S. Muthiah Chettiar

Madras High Court · (1960) 2 MLJ 13

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High Courts05 Aug 1959

N.T. Velusami Thevar Vs S. Raja Nainar and Others

Madras High Court · AIR 1960 Mad 201

Representation of the People Act, 1951 — Section 36(4)
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High Courts31 Jul 1959

P. Karuppannan and Another Vs Sadaya Maistry and Others

Madras High Court · AIR 1960 Mad 147 : (1959) 72 LW 680

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High Courts31 Jul 1959

In Re: Rathinam

Madras High Court · (1960) 2 MLJ 449

Madras Prohibition Act, 1937 — Section 4(1)(j)
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High Courts31 Jul 1959

Arya Bhavan, Madras Vs M.S. Narayana Rao and Another

Madras High Court · AIR 1960 Mad 143 : (1959) 2 LLJ 622

Industrial Disputes (Appellate Tribunal) Act, 1950 — Section 10, 10(1), 22, 23Industrial Disputes Act, 1947 — Section 33
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High Courts31 Jul 1959

K. Veeran Ambalam Vs Vellaiammal and Others

Madras High Court · AIR 1960 Mad 244

Registration Act, 1908 — Section 77
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High Courts31 Jul 1959

Velusami and Another Vs Velusami Konar and Others

Madras High Court · AIR 1962 Mad 153 : (1961) 74 LW 844

Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 17, 17(1), 49Stamp Act, 1899 — Section 49
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High Courts31 Jul 1959

Arya Bhavan Vs M.S. Narayana Rao and Another

Madras High Court · (1959) ILR (Mad) 1022 : (1959) 72 LW 628 : (1960) 1 MLJ 49

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High Courts30 Jul 1959

Council of Institute of Chartered Accountants of India Vs V. Rajaram of V. Rajaram and Co., Chartered Accountants

Madras High Court · (1959) 72 LW 600 : (1959) 2 MLJ 542

Chartered Accountants Act, 1949 — Section 21(2)
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High Courts30 Jul 1959

The Council of the Institute of Chartered Accountants of India, Referring Authority Vs V. Rajaram of V. Rajaram and Co.

Madras High Court · (1960) ILR (Mad) 55

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