High Courts09 Mar 1962Dismissed
Assistant Director of Fisheries Vs Muthumeenatchiya and Another
Madras High Court · AIR 1963 Mad 9 : (1962) 2 LLJ 467 : (1962) 75 LW 539
Workmens Compensation Act, 1923 — Section 2(1), 2(4)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,950 of 5,226
High Courts09 Mar 1962
M. R. Raju Chettiar Vs Commissioner of Income Tax
Madras High Court · (1963) 48 ITR 737
Income Tax Act, 1961 — Section 26A
High Courts09 Mar 1962
Sha Vaktavarmal Seshmull Vs Shah Nainmull Umaji and Co. and Others
Madras High Court · AIR 1962 Mad 436 : (1963) ILR (Mad) 172 : (1962) 75 LW 351
Arbitration Act, 1940 — Section 41
High Courts09 Mar 1962
Sri Agastyar Trust Vs Commissioner of Income Tax, Madras
Madras High Court · (1963) ILR (Mad) 210 : (1963) 48 ITR 673
Income Tax Act, 1922 — Section 4(3)(i), 66, 66(1)
High Courts06 Mar 1962
Pope The King Match Factory Vs Commissioner of Income Tax, Madras
Madras High Court · (1963) 50 ITR 495
Income Tax Act, 1922 — Section 66(2)Income Tax Act, 1961 — Section 10(2)(xv)
High Courts06 Mar 1962
S.A.O.S. Karuppan Chettiar Vs State of Madras
Madras High Court · AIR 1962 Mad 508 : (1963) ILR (Mad) 33 : (1962) 75 LW 536 : (1963) 1 MLJ 127
Civil Procedure Code, 1908 (CPC) — Section 109Constitution of India, 1950 — Article 133, 136, 214, 215, 216General Clauses Act, 1897 — Section 3(25)
High Courts06 Mar 1962
S.V. Narayanaswami Vs State of Madras and Others
Madras High Court · (1963) ILR (Mad) 26 : (1962) 75 LW 370 : (1962) 2 MLJ 266
Constitution of India, 1950 — Article 226
High Courts06 Mar 1962
Lakshmiah Naidu and Co. Vs Commissioner of Income Tax, Kerala and Coimbatore
Madras High Court · (1963) 48 ITR 661
Income Tax Act, 1922 — Section 10(5A)Income Tax Act, 1961 — Section 10(5A), 6, 66(1)
High Courts04 Mar 1962
A. S. S. R. Guruswami Chettiar Vs Commissioner of Income Tax, Madras
Madras High Court · (1963) 48 ITR 692
Income Tax Act, 1922 — Section 66(1)Income Tax Act, 1961 — Section 59
High Courts02 Mar 1962
Jayaram Mills Ltd. Vs Commissioner of Income Tax, Madras
Madras High Court · (1964) 52 ITR 118
High Courts02 Mar 1962
Narasu Pictures Circuit (Pte.) Ltd. Vs Commissioner of Income Tax, Madras
Madras High Court · (1963) 50 ITR 82
High Courts02 Mar 1962
T. Sundaram Chettiar Vs Commissioner of Income Tax, Madras
Madras High Court · (1963) ILR (Mad) 1033 : (1963) 49 ITR 287
Income Tax Act, 1961 — Section 12, 12(1B), 2, 2(6A), 2(6A)(e)
High Courts02 Mar 1962
Estate of A. Mohamed Rowther (By Power Agent) A.M. Kadar Shaw Rowther Vs Commissioner of Income Tax, Madras
Madras High Court · (1963) 49 ITR 39
High Courts02 Mar 1962
In Re: V. Natarajan
Madras High Court · (1962) 75 LW 532 : (1962) 2 MLJ 507
Madras City Police Act, 1888 — Section 3, 75
High Courts01 Mar 1962
Tamilnad Electricity Workers' Fedration and Another Vs Madras State Electricity Board
Madras High Court · (1962) 2 LLJ 136
Constitution of India, 1950 — Article 226Electricity (Supply) Act, 1948 — Section 79Factories Act, 1948 — Section 78
High Courts01 Mar 1962Allowed
A.S.D. Basha Proprietor Bashas Snuff Co. Vs State of Madras
Madras High Court · AIR 1963 Mad 138 : (1963) 1 LLJ 29
Minimum Wages Act, 1948 — Section 5, 5(1), 9
High Courts01 Mar 1962Allowed
S. Kanthimathinatha Pillai Vs Vayyapuri Mudaliar
Madras High Court · AIR 1963 Mad 37
Hindu Succession Act, 1956 — Section 14Transfer of Property Act, 1882 — Section 43
High Courts28 Feb 1962
M.S.A. Jayaraman Vs The Revenue Divisional Officer and Others
Madras High Court · (1962) ILR (Mad) 1166 : (1962) 75 LW 404 : (1962) 2 MLJ 300
Constitution of India, 1950 — Article 179, 226, 94
High Courts28 Feb 1962
P.T. Narayana Ayyar and Others Vs Baghirathi Ammal and Another
Madras High Court · (1963) ILR (Mad) 485 : (1963) 76 LW 97 : (1963) 1 MLJ 123
Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 62
High Courts27 Feb 1962
Mettur Sandal Wood Oil Co. Vs Commissioner of Income Tax, Madras
Madras High Court · (1963) 47 ITR 781
Income Tax Act, 1922 — Section 25(3)Income Tax Act, 1961 — Section 10(2)(xi), 66(1)