High Courts30 Jul 1962
The University of Madras and Another Vs R. Nagalingam
Madras High Court · AIR 1965 Mad 107 : (1964) ILR (Mad) 582 : (1964) 77 LW 591
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,944 of 5,226
High Courts27 Jul 1962Allowed
S. Radhakrishna Naidu Vs S. Thiruvenkatiah
Madras High Court · AIR 1963 Mad 449 : (1963) ILR (Mad) 681 : (1963) 76 LW 99 : (1963) 1 MLJ 160
Transfer of Property Act, 1882 — Section 65A(2), 69A(3), 69A(4)
High Courts27 Jul 1962
In Re: Ibramsa
Madras High Court · (1963) CriLJ 690
Penal Code, 1860 (IPC) — Section 304A
High Courts27 Jul 1962
T.R. Raghava Iyengar and Co. Vs The Regional Provident Fund Commissioner
Madras High Court · AIR 1963 Mad 238 : (1963) 1 LLJ 32 : (1963) 76 LW 122
Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 19A
High Courts26 Jul 1962
In Re: Raju alias Edly
Madras High Court · (1962) 2 MLJ 537
Constitution of India, 1950 — Article 14Penal Code, 1860 (IPC) — Section 379, 75
High Courts26 Jul 1962Dismissed
In Re: Rajoo
Madras High Court · AIR 1963 Mad 82 : (1963) CriLJ 300
Constitution of India, 1950 — Article 14Criminal Procedure Code, 1898 (CrPC) — Section 411
High Courts25 Jul 1962Dismissed
Royappa Chetti Vs Andalammal
Madras High Court · (1962) 07 MAD CK 0027
Transfer of Property Act, 1882 — Section 53, 53A
High Courts24 Jul 1962
V.K. Nataraja Gounder Vs The Commissioner of Income Tax
Madras High Court · (1963) 1 MLJ 315
Income Tax Act, 1922 — Section 28(1)
High Courts24 Jul 1962
Rangammal and Others Vs The Union of India (UOI) and Others
Madras High Court · (1963) 1 MLJ 103
Income Tax Act, 1961 — Section 67
High Courts21 Jul 1962
V.K. Nataraja Gounder Vs The Commissioner of Income Tax
Madras High Court · (1963) ILR (Mad) 525
Income Tax Act, 1961 — Section 28, 28(1), 66(1), 66(2)
High Courts20 Jul 1962
M.P.S. Palauiappa Chettiar and Others Vs V.E. St. Vairavan Chettiar
Madras High Court · (1963) ILR (Mad) 519 : (1963) 76 LW 21 : (1963) 1 MLJ 130
High Courts20 Jul 1962Dismissed
P.A.T. Subbaraya Pillai Vs Vaheesan and Others
Madras High Court · AIR 1963 Mad 405 : (1963) ILR (Mad) 136
Succession Act, 1925 — Section 102, 152, 180, 190
High Courts19 Jul 1962Dismissed
Muthuswami Goundan Vs Nanjappa Goundan
Madras High Court · (1965) ILR (Mad) 118
Transfer of Property Act, 1882 — Section 58
High Courts18 Jul 1962
Murugesan Pillai and Another Vs Jokki Venkatachalapathi Iyer
Madras High Court · (1962) 75 LW 750 : (1963) 1 MLJ 62
High Courts18 Jul 1962
S. Rengarajan Vs Srirangam Janopakara Bank Ltd. and Another
Madras High Court · AIR 1963 Mad 76 : (1962) 2 LLJ 482
Tamil Nadu Shops and Establishments Act, 1947 — Section 41, 41(1), 41(2), 49
High Courts18 Jul 1962
Merchants Bank Ltd. and Another Vs Dharmasamvardhani Ammal
Madras High Court · AIR 1963 Mad 143
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29
High Courts17 Jul 1962Dismissed
Workers employed in Thambi Motor Service Vs Management of Thambi Motor Service and Another
Madras High Court · AIR 1963 Mad 163 : (1963) 1 LLJ 497 : (1962) 75 LW 719 : (1963) 1 MLJ 33
Industrial Disputes Act, 1947 — Section 10, 33(2)
High Courts17 Jul 1962Allowed
S. Kaliappa Pillai Vs The Board of Revenue and Another
Madras High Court · (1963) ILR (Mad) 503
Constitution of India, 1950 — Article 14, 16, 19(2), 226Madras Village Officers Act, 1895 — Section 10, 10(1), 10(2), 10(3), 10(4)
High Courts12 Jul 1962Dismissed
Andal Ammal and Another Vs Sivaprakasa Sethurayar and Others
Madras High Court · AIR 1963 Mad 452 : (1963) ILR (Mad) 360
Hindu Succession Act, 1956 — Section 14(1)
High Courts12 Jul 1962Dismissed
Doraiswami Chettiar and Others Vs Govindaswami Chettiar
Madras High Court · AIR 1963 Mad 207
Civil Procedure Code, 1908 (CPC) — Section 148, 149