High Courts25 Mar 1965
State of Madras Vs V. Guruviah Naidu and Another
Madras High Court · (1966) ILR (Mad) 1 : (1966) 2 MLJ 329
Madras General Sales Tax Act, 1939 — Section 12(3)(1), 6A
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,880 of 5,226
High Courts25 Mar 1965Dismissed
The Coimbatore Sri Ellaichandu Chettimai Vinayakar Koil by Chettimai C. Nanjappa Chettiar Vs The Commissioner, H.R. and C.E., Madras
Madras High Court · (1966) ILR (Mad) 11
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts25 Mar 1965Dismissed
The Coimbatore Sri Ellaichandu Chettimai Vinayakar Koil, by Chettimai C. Nanjappa Chettiar Vs The Commissioner, H.R. and C.E., Formerly The Board of Commissioner for Hindu Religious Endowments
Madras High Court · (1966) ILR (Mad) 11
Civil Procedure Code, 1908 (CPC) — Section 92Madras Hindu Religious Endowments Act, 1926 — Section 84, 84(2), 84(3), 9(12)
High Courts25 Mar 1965
Kothari and Sons Vs Commissioner of Income Tax, Madras
Madras High Court · (1966) 61 ITR 23
Income Tax Act, 1961 — Section 10(1), 10(2), 10(2)(i), 10(2)(xv), 66(2)
High Courts25 Mar 1965
P. Hajee Abdul Wahab and Sons and Another Vs The Government of Madras
Madras High Court · (1966) 17 STC 284
Constitution of India, 1950 — Article 301, 304Government of India Act, 1935 — Section 297
High Courts24 Mar 1965
Eagle Star Insurance Company Limited and Others Vs L. Foolchand and Others
Madras High Court · (1965) ILR (Mad) 599
Contract Act, 1872 — Section 151, 152, 161Railways Act, 1890 — Section 72, 75, 75(1), 75(2)
High Courts24 Mar 1965
Mrs. W. Kannia Lal and Others Vs The Collector of Madras.
Madras High Court · (1965) ILR (Mad) 470
Land Acquisition Act, 1894 — Section 17, 4(1)
High Courts24 Mar 1965
V. Kannia Lal and Others Vs Collector of Madras
Madras High Court · AIR 1966 Mad 82 : (1965) 78 LW 474 : (1965) 2 MLJ 464
Land Acquisition Act, 1894 — Section 17, 4(1)
High Courts19 Mar 1965
O.M.S. PL.A. Alagappa Chettiar and Another Vs Commissioner of Income Tax, Madras
Madras High Court · (1966) 59 ITR 440
High Courts19 Mar 1965
M. Karunanidhi Vs M. Raman and Others
Madras High Court · AIR 1968 Mad 54 : (1968) CriLJ 177
Constitution of India, 1950 — Article 14, 21, 22, 226, 226(1)Criminal Procedure Code, 1898 (CrPC) — Section 491, 491(1)Defence of India Act, 1962 — Section 3(15)
High Courts19 Mar 1965
S. Kadir Ibrahim Rowther and Another Vs Noor Mohammad Rowther
Madras High Court · AIR 1966 Mad 60 : (1966) ILR (Mad) 660 : (1965) 78 LW 610
Income Tax Act, 1922 — Section 10(2)Partnership Act, 1932 — Section 48
High Courts19 Mar 1965
M. Karunanidhi Vs M. Raman, Assistant Commissioner of Police, Intelligence and Others
Madras High Court · (1966) ILR (Mad) 54 : (1966) 2 MLJ 283
Defence of India Rules, 1962 — Rule 30(1)(b)
High Courts17 Mar 1965
P. Appavu Pillai Vs Commissioner of Income Tax, Madras
Madras High Court · (1965) 58 ITR 622
Income Tax Act, 1922 — Section 10(2)(vii), 13
High Courts16 Mar 1965
S. Rajagopalaswamy Naidu Vs The Bank of Karaikudi Ltd.
Madras High Court · AIR 1965 Mad 537 : (1966) ILR (Mad) 620 : (1965) 78 LW 386 : (1965) 2 MLJ 233
Transfer of Property Act, 1882 — Section 67
High Courts16 Mar 1965
Padmavathi Ammal Vs M. Maruthachalam Pillai and Others
Madras High Court · (1966) ILR (Mad) 600
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 21 Rule 41, Order 21 Rule 44, Order 21 Rule 46(1), Order 21 Rule 54Evidence Act, 1872 — Section 114Limitation Act, 1963 — Article 11
High Courts15 Mar 1965
S. Rangaswami and Another Vs R. Narayanan
Madras High Court · AIR 1966 Mad 163 : (1966) CriLJ 548 : (1965) 78 LW 478 : (1965) 2 MLJ 232
Criminal Procedure Code, 1898 (CrPC) — Section 369, 424, 439
High Courts13 Mar 1965
Commissioner of Income Tax, Madras Vs Indian Bank Ltd.
Madras High Court · (1966) 61 ITR 632
Income Tax Act, 1922 — Section 18
High Courts12 Mar 1965
Visalakshi Ammal Vs Veerayya Rajaliar and Others
Madras High Court · AIR 1965 Mad 531 : (1965) 78 LW 382 : (1965) 2 MLJ 231
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts12 Mar 1965
S.T.S. Swaminathan Chettiar and Others Vs Commissioner of Income Tax, Madras
Madras High Court · (1966) 62 ITR 125
Income Tax Act, 1922 — Section 66, 66(1), 66(2)
High Courts12 Mar 1965
Fatheuddin Ahmed and Others Vs State Wakf Board and Others
Madras High Court · AIR 1966 Mad 307