High Courts23 Jun 1965
Rangaswami Gounder and Others Vs Ramana Goundar
Madras High Court · AIR 1966 Mad 308
Civil Procedure Code, 1908 (CPC) — Section 2(2), 47, 47(2)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,877 of 5,226
High Courts21 Jun 1965
Amalgamated Commercial Traders (P) Ltd. Vs A.C.K. Krishnaswami
Madras High Court · AIR 1967 Mad 337 : (1968) 69 ITR 361 : (1965) 2 MLJ 275
General Clauses Act, 1897 — Section 6Income Tax Act, 1922 — Section 54, 66Income Tax Act, 1961 — Section 137
High Courts21 Jun 1965
Menghraj Thekurdas Vs The Accommodation Controller, Madras
Madras High Court · AIR 1966 Mad 172 : (1965) 78 LW 628 : (1965) 2 MLJ 545
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 3
High Courts01 Jun 1965
In re : Raju Thevan and Others
Madras High Court · AIR 1966 Mad 349 : (1966) CriLJ 1141
High Courts30 Apr 1965
Veerappa Mudaliar Vs Venugopala Mudaliar and Others
Madras High Court · AIR 1967 Mad 404 : (1966) ILR (Mad) 173
High Courts29 Apr 1965
Jabamalai Mariammal and Another Vs A. Madalamuthu Thevar and Another
Madras High Court · (1966) 79 LW 141 : (1966) 2 MLJ 7
High Courts29 Apr 1965
Mohammad Sayeed Vs M.S. Mohamed Jaffar and Another
Madras High Court · AIR 1966 Mad 313 : (1965) 78 LW 563 : (1965) 2 MLJ 482
Civil Procedure Code, 1908 (CPC) — Section 110(1)
High Courts29 Apr 1965Dismissed
Ahilandathammal and Others Vs Ramaswami Odayar
Madras High Court · (1966) ILR (Mad) 117
Specific Relief Act, 1877 — Section 27, 27(6)Trusts Act, 1882 — Section 91
High Courts28 Apr 1965
R. Shanmuga Rajeswara Sethupathi and Others Vs Income Tax Appellate Tribunal
Madras High Court · (1966) ILR (Mad) 154 : (1965) 58 ITR 514
Income Tax Act, 1961 — Section 2, 6
High Courts28 Apr 1965Dismissed
Sadasivam Pillai Vs Smt. S. Rajalakshmi Ammal and others
Madras High Court · (1965) 04 MAD CK 0048
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts28 Apr 1965
Joseph Carlos, Xavier Louis Anthony Benedict Aldo Costa Vs Stanislaus Costa and Others
Madras High Court · AIR 1968 Mad 161 : (1966) ILR (Mad) 385 : (1956) 69 LW 116
Limitation Act, 1963 — Article 134, 144, 10Trusts Act, 1882 — Section 63
High Courts23 Apr 1965
G. Gopalaswami Vs G. Navalgaria and Others
Madras High Court · AIR 1967 Mad 403 : (1966) ILR (Mad) 182
Motor Vehicles Act, 1988 — Section 110
High Courts23 Apr 1965
A. Appathurai Nadar and Another Vs Government of Madras and Others
Madras High Court · (1966) 17 STC 305
Constitution of India, 1950 — Article 226
High Courts23 Apr 1965
Sha Maggajee Saremall and Brothers, Madras Vs Joint Chief Controller of Imports and Exports, Madras
Madras High Court · AIR 1966 Mad 309 : (1965) 2 MLJ 313
High Courts23 Apr 1965
Sri Arthanari Transport (P) Ltd. and Others Vs K.P. Swami Gounder and Others
Madras High Court · AIR 1966 Mad 231 : (1965) 2 MLJ 504
Companies Act, 1956 — Section 12, 41(1)
High Courts23 Apr 1965
Corporation of Madras Vs Arumugham
Madras High Court · AIR 1966 Mad 194 : (1966) CriLJ 668 : (1965) 2 MLJ 403
Prevention of Food Adulteration Act, 1954 — Section 13(2), 13(3), 13(5), 16, 2Prevention of Food Adulteration Rules, 1955 — Rule 44, 46, 5
High Courts21 Apr 1965
B. Govindarajulu Chetty Vs M.L.A. Govindaraja Mudaliar and Others
Madras High Court · AIR 1966 Mad 332 : (1966) ILR (Mad) 319 : (1966) 79 LW 17
Motor Vehicles Act, 1988 — Section 110, 94, 96, 96(2)
High Courts21 Apr 1965Dismissed
Jothi Krishna Thevar Vs The Joint Development Commissioner and Others
Madras High Court · (1966) ILR (Mad) 29
Constitution of India, 1950 — Article 226Government of India Act, 1915 — Section 107Madras Village Panchayats Act, 1950 — Section 127, 127(4)
High Courts21 Apr 1965
Jothi Krishna Thevar Vs The Joint Development Commissioner, Madras and others
Madras High Court · (1966) ILR (Mad) 29
Constitution of India, 1950 — Article 226Government of India Act, 1915 — Section 107Stamp Act, 1899 — Section 26, 54, 56(1)