COURT ARCHIVE

Madras High Court judgments

1,04,573 judgments · page 3,809 of 5,229

High Courts18 Oct 1968

The Regional Provident Fund Commissioner and Another Vs Vittaldas Jagannathadas and Another

Madras High Court · (1970) ILR (Mad) 663 : (1969) 82 LW 500 : (1969) 2 MLJ 118

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16

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High Courts18 Oct 1968

Meenakshinada Deikshtar Vs Murugesa Nadar and Another

Madras High Court · (1969) 1 MLJ 474

Contract Act, 1872 — Section 74Madras Provincial Small Causes Courts Act — Section 25

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High Courts17 Oct 1968

Pl. S. Rm. Ramanathan Chettiar Vs Assistant Controller of Estate Duty

Madras High Court · (1970) 76 ITR 402

Constitution of India, 1950 — Article 14Estate Duty Act, 1953 — Section 34(1)

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High Courts17 Oct 1968

A.K. Gopala Pillai Vs Agricultural Income Tax Officer and Another

Madras High Court · (1970) 75 ITR 120 : (1969) 82 LW 256

Tamil Nadu Agricultural Income Tax Act, 1955 — Section 3, 35, 8(1)

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High Courts17 Oct 1968

Pandyan Insurance Co. Ltd. Vs Commissioner of Income Tax

Madras High Court · (1969) 73 ITR 12 : (1969) 82 LW 261

Income Tax Act, 1922 — Section 66(7)Income Tax Act, 1961 — Section 240, 297(2)

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High Courts17 Oct 1968

South Madras Electric Supply Corporation Ltd. Vs First Income Tax Officer

Madras High Court · (1969) 74 ITR 383

Income Tax Act, 1922 — Section 35

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High Courts17 Oct 1968Allowed

R. R. Harinarayanachari and others Vs The State of Madras

Madras High Court · (1968) 10 MAD CK 0019

Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 3

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High Courts17 Oct 1968

Angappa Goundan Vs Kuppammal

Madras High Court · (1969) 82 LW 594 : (1970) 1 MLJ 170

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High Courts16 Oct 1968

R.P. David and Others Vs M. Thiagarajan and Others

Madras High Court · (1970) ILR (Mad) 617 : (1969) 82 LW 597 : (1970) 1 MLJ 168

Lunacy Act, 1912 — Section 75(2)

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High Courts16 Oct 1968

M.R. Pratap and Another Vs The Director of Enforcement

Madras High Court · (1969) CriLJ 1582

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High Courts16 Oct 1968

Ammapet Handloom Weavers' Co-operative Production and Sales Society, Ltd. Vs Kadalaimuthu (K.S.) and Others

Madras High Court · (1969) 2 LLJ 152

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High Courts15 Oct 1968

K.P.M. Abdul Majeed Vs Assistant Agricultural Income Tax Officer

Madras High Court · (1969) ILR (Mad) 613 : (1970) 78 ITR 124 : (1969) 82 LW 474

Tamil Nadu Agricultural Income Tax Act, 1955 — Section 10, 10(1), 9(2)

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High Courts15 Oct 1968

Gulabibai Jain Vs District Munsif, Poonamallec Rent Controller and Others

Madras High Court · (1969) 82 LW 437 : (1969) 2 MLJ 303

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High Courts15 Oct 1968

Madurai District Central Co-operative Bank Ltd. Vs Third Income Tax Officer

Madras High Court · (1970) ILR (Mad) 247 : (1969) 73 ITR 479 : (1969) 82 LW 259

Income Tax Act, 1961 — Section 4, 81

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High Courts15 Oct 1968

T.M. Abdul Gani, Representing the Estate of T.M.S. Mohamed Abdul Khader Vs The Agricultural Income Tax Officer

Madras High Court · (1969) 1 MLJ 507

Constitution of India, 1950 — Article 226

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High Courts15 Oct 1968

Rajakumari Mathuramba Rajayi Vs First Expenditure Tax Officer

Madras High Court · (1969) 73 ITR 145 : (1969) 82 LW 189

Finance Act, 1964 — Section 53

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High Courts15 Oct 1968

Sundaram and Others Vs The Corporation of Madras and Others

Madras High Court · (1969) 2 MLJ 217

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High Courts15 Oct 1968

K.P.M. Abdul Majeed P. Kondagai Vs The Assistant Agricultural Income Tax Officer

Madras High Court · (1969) 2 MLJ 536

Constitution of India, 1950 — Article 226

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High Courts14 Oct 1968Allowed

Asea Electric (India) Private Limited and Another Vs Joint Commercial Tax Officer, Madras 1and Others

Madras High Court · (1969) 82 LW 548 : (1969) 23 STC 160

Constitution of India, 1950 — Article 226

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High Courts14 Oct 1968

In Re: P. Chelladurai

Madras High Court · (1969) 1 MLJ 508

Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(1)(d)

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