High Courts03 Aug 1971
Saravanabhava Vs Sellammal and Others
Madras High Court · (1972) 85 LW 25 : (1972) 2 MLJ 49
Hindu Succession Act, 1956 — Section 25, 27
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,748 of 5,229
High Courts03 Aug 1971Dismissed
P. Mariappa Mudaliar and Sons Vs Life Insurance Corporation of India
Madras High Court · (1973) ACJ 1 : (1972) 85 LW 254
High Courts03 Aug 1971
S. Velu Palandar Vs The Deputy Commercial Tax Officer
Madras High Court · (1972) 2 MLJ 323
High Courts03 Aug 1971
S. VELU PALANDAR Vs DEPUTY COMMERCIAL TAX OFFICER, THANJAVUR II.
Madras High Court · (1972) 83 ITR 683
High Courts02 Aug 1971
Pechiammal Vs Veerappa Thevar and Others
Madras High Court · AIR 1972 Mad 296 : (1972) ILR (Mad) 421 : (1972) 85 LW 51
Hindu Law of Inheritance (Amendment) Act, 1929 — Section 1(2), 2Hindu Womens Right to Property Act, 1937 — Section 3(1)
High Courts02 Aug 1971Dismissed
K. Ambujammal Vs Deputy Commercial Tax Officer, Kothavalchavadi Division and Another
Madras High Court · (1971) 29 STC 368
High Courts02 Aug 1971
P.I. Kurian Vs The Government of Tamil Nadu and Others
Madras High Court · (1972) 85 LW 364 : (1972) 1 MLJ 477
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10
High Courts02 Aug 1971
The Southern India Education Trust, Madras Vs M.S. Jagadambal
Madras High Court · AIR 1972 Mad 162 : (1972) ILR (Mad) 155 : (1971) 84 LW 815
General Clauses Act, 1897 — Section 6Limitation Act, 1908 — Article 142Limitation Act, 1963 — Article 64, 65, 30, 31
High Courts02 Aug 1971Allowed
Sivaji Films Private Limited Vs The State of Madras
Madras High Court · (1973) 30 STC 66
High Courts02 Aug 1971Dismissed
The Madras Type Foundry Vs The Joint Commercial Tax Officer, Harbour Division III
Madras High Court · (1973) 30 STC 143
High Courts02 Aug 1971
E.J. Madhava Mudaliar Vs The Revenue Divisional Officer and Others
Madras High Court · (1972) 85 LW 165 : (1972) 1 MLJ 108
Madras Hereditary Village Offices Act, 1895 — Section 6
High Courts01 Aug 1971Dismissed
The Commissioner of Agricultural Income Tax Vs The Peria Karamalai Tea and Produce Company Limited and Others
Madras High Court · (1972) ILR (Mad) 28
Constitution of India, 1950 — Article 274, 366Income Tax Act, 1961 — Section 80IIncome Tax Rules, 1962 — Rule 8
High Courts30 Jul 1971
K.C. Chandu Kutti Kurup Vs Gulam Mohideen Saheb
Madras High Court · AIR 1972 Mad 305 : (1971) 84 LW 743
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 103, Order 21 Rule 97Transfer of Property Act, 1882 — Section 108
High Courts30 Jul 1971
L.K. Muthiah Pillai and Others Vs The Panchayat Union Commissioner and Others
Madras High Court · (1972) 85 LW 891 : (1972) 1 MLJ 110
Constitution of India, 1950 — Article 309
High Courts30 Jul 1971
Selvadas and Others Vs Rev. A.M. Bensam and Others
Madras High Court · (1972) CriLJ 799
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts30 Jul 1971
C. Dakshinamurthy Vs K.K. Venkataswamy Chettiar and Another
Madras High Court · AIR 1972 Mad 241
High Courts29 Jul 1971
Sheik Ibrahim Saheb Vs The Special Officer for Wakfs
Madras High Court · AIR 1972 Mad 48
Waqf Act, 1954 — Section 40, 41
High Courts29 Jul 1971
In Re: B.R. Venkatachalapathi Chetter
Madras High Court · (1971) LW(Cri) 252
Penal Code, 1860 (IPC) — Section 420
High Courts29 Jul 1971
The Allied Industries Corporation and Another Vs The Syndicate Bank
Madras High Court · (1972) 85 LW 174 : (1972) 1 MLJ 172
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts29 Jul 1971
C.K. Krishnappa Chetty Vs The State of Tamil Nadu and Others
Madras High Court · (1972) ILR (Mad) 52 : (1972) 1 MLJ 377