High Courts05 Dec 1972Allowed
A.K. Ranganatham and Sons (Private) Limited Vs The Government of Tamil Nadu
Madras High Court · (1973) 32 STC 60
Tamil Nadu General Sales Tax Act, 1959 — Section 38
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,714 of 5,229
High Courts04 Dec 1972
Sri-la-Sri Ayapanateswara Pandara Sannadhi and Others Vs The Commissioner, Hindu Religious and Charitable Endowments
Madras High Court · AIR 1974 Mad 181 : (1973) ILR (Mad) 539 : (1973) 86 LW 746
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 47(2)
High Courts04 Dec 1972
Krishnaswami Mudaliar Vs The Authorized Officer (Madras Land Reforms) Cuddalore
Madras High Court · AIR 1973 Mad 453 : (1973) 86 LW 206 : (1973) 2 MLJ 25
Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 10(1), 10(3), 10(4), 10(5), 12
High Courts01 Dec 1972
P. Murugan Vs Ethirajammal
Madras High Court · (1973) CriLJ 1256 : (1974) 2 MLJ 474
Penal Code, 1860 (IPC) — Section 420
High Courts30 Nov 1972
Dhanalakshmi Ammual and Others Vs C.N. Ramaswamy Pillai
Madras High Court · (1973) 86 LW 503 : (1973) 1 MLJ 399
Limitation Act, 1963 — Section 31
High Courts30 Nov 1972
Umar Lebbai Vs Ambasamudram Taluk Inam Pottalpudur Mohideen Andavar Pallivasal Managing Committee and Others
Madras High Court · (1974) ILR (Mad) 315 : (1973) 86 LW 472 : (1973) 2 MLJ 293
High Courts30 Nov 1972
Rajamanicka Mudaliar Vs Vadivelu Mudaliar
Madras High Court · AIR 1973 Mad 319 : (1973) 86 LW 235 : (1973) 1 MLJ 380
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4Madras Village Courts Act, 1889 — Section 46Tamil Nadu Village Courts Act, 1888 — Section 46, 73
High Courts30 Nov 1972
Balasubramania Nadalvar Vs Saraboji Gounder
Madras High Court · AIR 1973 Mad 305 : (1973) 86 LW 740 : (1973) 1 MLJ 248
Evidence Act, 1872 — Section 116
High Courts30 Nov 1972
Manjini Mudaliar Vs Karunanidhi and Others
Madras High Court · AIR 1973 Mad 399 : (1973) 86 LW 500 : (1973) 1 MLJ 404
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts29 Nov 1972
Varadappa Naicker Vs Appavu alias Ramaswami Gounder
Madras High Court · (1973) 86 LW 328 : (1973) 1 MLJ 346
Hindu Succession Act, 1956 — Section 8
High Courts29 Nov 1972
Varadappa Naicker Vs Appavu alias Ramaswami Gaunder
Madras High Court · AIR 1973 Mad 454
Hindu Succession Act, 1956 — Section 14, 8
High Courts29 Nov 1972
The Trustees of the Port or Madras Vs Roberts Maclean and Company Limited and Another
Madras High Court · (1973) 86 LW 724 : (1973) 2 MLJ 455
Madras Port Trust Act, 1905 — Section 110
High Courts27 Nov 1972
Eswari Bai Vs The Collector of Madras
Madras High Court · (1973) 86 LW 507 : (1973) 2 MLJ 5
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts27 Nov 1972
Commissioner of Gift-tax Vs K.P.S.V. Duraiswamy Nadar (Decd.) (By Legal Representative)
Madras High Court · (1973) ILR (Mad) 475 : (1973) 91 ITR 473
Gift Tax Act, 1958 — Section 2Partnership Act, 1932 — Section 14, 29, 48, 55(1)
High Courts24 Nov 1972
G. Sivaram Chetty Vs Srinivasa Odavar
Madras High Court · (1973) CriLJ 1680
Criminal Procedure Code, 1898 (CrPC) — Section 417
High Courts23 Nov 1972
Kuppa Gounder Vs Sivaprakasam and Others
Madras High Court · (1973) 86 LW 481 : (1973) 2 MLJ 186
Hindu Minority and Guardianship Act, 1956 — Section 8
High Courts23 Nov 1972
Kuppa Goundar Vs Sivaprakasam and Others
Madras High Court · AIR 1974 Mad 115
Hindu Minority and Guardianship Act, 1956 — Section 8Limitation Act, 1963 — Article 144, 44
High Courts23 Nov 1972
A.R. Narayanan and Others Vs Wealth-tax Officer and Others
Madras High Court · (1974) 94 ITR 393
Wealth Tax Act, 1957 — Section 5(1)
High Courts23 Nov 1972
A Dhoddiah Chettiar Vs Madukkarai (Niligiris) Estates Tea Factory and Another
Madras High Court · (1978) 87 LW 412 : (1974) 1 MLJ 146
Contract Act, 1872 — Section 23Evidence Act, 1872 — Section 92Presidency Towns Insolvency Act, 1909 — Section 55
High Courts22 Nov 1972
T.G. Appanda Mudaliar Vs The State of Madras
Madras High Court · AIR 1973 Mad 276 : (1973) 86 LW 228 : (1973) 1 MLJ 263
Constitution of India, 1950 — Article 226Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 1(1), 1(3), 2(1)