High Courts16 Aug 1974Dismissed
Gaylord Restaurant and Others Vs M. Chabbrai
Madras High Court · AIR 1975 Mad 108 : (1975) ILR (Mad) 148 : (1975) 88 LW 405
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,678 of 5,229
High Courts14 Aug 1974
Nevilee P. Mehta Vs Mrs. Dolly Mehta
Madras High Court · AIR 1976 Mad 138
Hindu Marriage Act, 1955 — Section 11, 12Special Marriage Act, 1954 — Section 24(1)(i), 4, 4(a)Succession Act, 1925 — Section 295, 387
High Courts13 Aug 1974
Kannapiran Mills Ltd. Vs Commissioner of Income Tax
Madras High Court · (1975) 100 ITR 561
High Courts13 Aug 1974Dismissed
V. Ramakrishnan Vs Kandaswami Thevar and Others
Madras High Court · (1975) ILR (Mad) 515
Civil Procedure Code, 1908 (CPC) — Section 15, 15(1), 16
High Courts12 Aug 1974
P. Joseph and Others Vs Loyal Textile Mills and Another
Madras High Court · (1975) ILR (Mad) 390 : (1975) 1 LLJ 498
High Courts09 Aug 1974Dismissed
S.P.A. Suruliappa Nadar Vs Collector of Central Excise and Customs and Others
Madras High Court · (1978) 2 ELT 61
Customs Act, 1962 — Section 10, 35
High Courts09 Aug 1974
Hemalatha Textiles Limited Vs Employees' State Insurance Corporation
Madras High Court · (1975) 1 LLJ 497
Employees State Insurance Act, 1948 — Section 1, 2, 75
High Courts09 Aug 1974
Mariappa Gounder Vs Subbiah Pillai and Others
Madras High Court · (1975) 88 LW 784
Civil Procedure Code, 1908 (CPC) — Section 101Provincial Insolvency Act, 1920 — Section 5
High Courts09 Aug 1974
M. Pattabhirama Mudaliar Vs A. Krishnadevi and others
Madras High Court · (1974) 08 MAD CK 0009
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts07 Aug 1974Dismissed
State Vs M.R. Moorthi and others
Madras High Court · (1974) LW(Cri) 203
Constitution of India, 1950 — Article 134(1)(c)Criminal Procedure Code, 1973 (CrPC) — Section 236, 237Penal Code, 1860 (IPC) — Section 401, 411, 413
High Courts06 Aug 1974Allowed
R.J. Mohamed Jacub Sahib (died) and Others Vs The Indian Bank Ltd., Madras and Another
Madras High Court · AIR 1975 Mad 220 : (1975) 88 LW 153 : (1975) 1 MLJ 315
Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 73
High Courts06 Aug 1974
The State of Tamil Nadu and Another Vs The Sivaganga Devasthanam
Madras High Court · (1975) 1 MLJ 278
High Courts05 Aug 1974
T. Ramanjulu Naidu Vs S. Anjappa and Another
Madras High Court · (1975) ILR (Mad) 446
High Courts05 Aug 1974
In Re: Sornavelayutham Pillai and Others
Madras High Court · (1977) CriLJ 421
Criminal Procedure Code, 1973 (CrPC) — Section 392, 429, 484Penal Code, 1860 (IPC) — Section 302, 323, 324, 34
High Courts05 Aug 1974
V.R. Nathan Vs Mac Laboratories (P.) Ltd.
Madras High Court · AIR 1975 Mad 189 : (1975) 1 MLJ 119
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Specific Relief Act, 1963 — Section 40(2)
High Courts05 Aug 1974Dismissed
Lakshmi Ammal and others Vs Assistant Commissioner of Urban Land Tax and another
Madras High Court · (1974) 08 MAD CK 0006
High Courts05 Aug 1974Allowed
T. Ramanujalu Naidu Vs S. Anjappa and another
Madras High Court · (1975) ILR (Mad) 446
High Courts04 Aug 1974
S.M. Krishna Pillai and Others Vs K. Bhoopai and Others
Madras High Court · (1975) 88 LW 43 : (1975) 1 MLJ 419
Hindu Succession Act, 1956 — Section 15, 15(1), 16
High Courts02 Aug 1974
Gulab and Company and Another Vs Superintendent of Central Excise (Preventive) and Others
Madras High Court · (1975) 98 ITR 581
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132, 132(1), 132(11), 132(3), 132(5)