High Courts24 Jan 1979
C. Muthu Bhattar Vs The Authorised Officer (Land Reforms)
Madras High Court · (1979) ILR (Mad) 462 : (1979) 92 LW 212 : (1979) 1 MLJ 480
Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 83
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,572 of 5,229
High Courts23 Jan 1979
In Re : L. Ramiah Nadar and Co. Purchase and Storing Godown, 37, Palani Road, Dindigul.
Madras High Court · (1984) LW(Cri) 41
Essential Commodities Act, 1955 — Section 6A
High Courts23 Jan 1979
Indian Institute of Technology Vs Regional P.F. Commissioner
Madras High Court · (1979) 2 LLJ 146
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1, 23, 7A
High Courts22 Jan 1979
Commissioner of Income Tax Vs V. Indira
Madras High Court · (1979) 13 CTR 76 : (1979) 119 ITR 837
Income Tax Act, 1961 — Section 48, 49(1), 55, 55(1)
High Courts22 Jan 1979
V.S. Vallippa Chettiar (deceased) and Others Vs The State of Tamil Nadu
Madras High Court · (1979) 92 LW 319 : (1979) 1 MLJ 433
Land Reforms Act — Section 22
High Courts22 Jan 1979
Commissioner of Income Tax Vs Perfect Liners
Madras High Court · (1983) 142 ITR 654
Income Tax Act, 1961 — Section 33
High Courts22 Jan 1979
Commissioner of Income Tax Vs Madras Wire Products
Madras High Court · (1979) ILR (Mad) 69 : (1979) 119 ITR 454 : (1980) 3 TAXMAN 268
Income Tax Act, 1961 — Section 32(2), 33(2)
High Courts19 Jan 1979
R.A.J. Rathinam Vs The Revenue Divisional Officer Vriddhachalam and Others
Madras High Court · (1980) LW(Cri) 215
Essential Commodities Act, 1955 — Section 6A
High Courts19 Jan 1979
Neelavarma Iyer (died) and Others Vs Srinivasa Iyer
Madras High Court · (1979) 2 MLJ 249
Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 41
High Courts19 Jan 1979
K.J. Ramamoorthi and Another Vs O.T. Ramamurthy alias Ramakrishnan and Another
Madras High Court · (1979) 2 MLJ 18
High Courts19 Jan 1979
Mohan Babu Vs State
Madras High Court · (1979) CriLJ 1209
Essential Commodities Act, 1955 — Section 6B
High Courts19 Jan 1979
Neelavarna Iyer and Others Vs Srinivasa Iyer
Madras High Court · AIR 1980 Mad 31
Civil Procedure Code, 1908 (CPC) — Section 144Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 54
High Courts19 Jan 1979Allowed
N. Srinivasan Vs K.S. Narayanan and Others
Madras High Court · (1980) ILR (Mad) 37
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151, 94Companies Act, 1956 — Section 299
High Courts18 Jan 1979
Controller of Estate Duty Vs V. Lalithamani
Madras High Court · (1979) ILR (Mad) 60 : (1979) 118 ITR 721
Estate Duty Act, 1953 — Section 14
High Courts18 Jan 1979
C.G. Ramanathan Vs Commissioner, Corporation of Madras
Madras High Court · (1979) ILR (Mad) 323 : (1979) 1 MLJ 421
City Municipal Corporation Act, 1919 — Section 100
High Courts17 Jan 1979
M.S.N. Pandia Nadar Vs The Collector of Madurai and Another
Madras High Court · (1979) 1 MLJ 396
Constitution of India, 1950 — Article 226
High Courts17 Jan 1979
Commissioner of Income Tax Vs M. Ct. Muthiah
Madras High Court · (1980) ILR (Mad) 45 : (1979) 118 ITR 104
Income Tax Act, 1961 — Section 24(1)Tamil Nadu Urban Land Tax Act, 1966 — Section 15
High Courts17 Jan 1979
Commissioner of Income Tax Vs R. Chelladurai
Madras High Court · (1979) ILR (Mad) 277 : (1979) 118 ITR 108
Income Tax Act, 1961 — Section 254, 254(2)
High Courts17 Jan 1979
K. Balasubramania Nair Vs Commissioner of Income Tax
Madras High Court · (1979) 119 ITR 504
Income Tax Act, 1961 — Section 41(2), 45
High Courts16 Jan 1979
M. Ranganatha Sastri Vs Commissioner of Income Tax
Madras High Court · (1979) 119 ITR 488
Income Tax Act, 1961 — Section 2(14), 256(1), 45, 52(2), 80LLand Acquisition Act, 1894 — Section 18, 2(m), 4, 5(1)Wealth Tax Act, 1957 — Section 2(e)(i), 27(1)