High Courts20 Aug 1982
Commissioner of Income Tax, Tamil Nadu-I Vs B.M. Sundaravadanam
Madras High Court · (1984) 148 ITR 333
Income Tax Act, 1961 — Section 147, 28
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,474 of 5,229
High Courts19 Aug 1982Dismissed
P.M. Srinivasan Vs The Assistant Director, Enforcement Directorate, Cabinet Secretariat, Department of Personnel, Government of India and Another
Madras High Court · (1984) 2 ECC 276
High Courts19 Aug 1982
Syndicate Bank Vs N.C. Kalyani Raghavan and Others
Madras High Court · AIR 1983 Mad 254 : (1983) ILR (Mad) 187 : (1983) 96 LW 118 : (1983) 2 MLJ 2
Civil Procedure Code, 1908 (CPC) — Section 34Negotiable Instruments Act, 1881 (NI) — Section 80
High Courts17 Aug 1982
State by Public Prosecutor Vs Palaniappa Gounder
Madras High Court · (1982) LW(Cri) 199
Beedi and Cigar Workers (Conditions of Employment) Act, 1966 — Section 21(1), 26(2)
High Courts17 Aug 1982
In Re: S. Agarwal
Madras High Court · (1984) LW(Cri) 123
Criminal Procedure Code, 1973 (CrPC) — Section 401
High Courts17 Aug 1982
Commissioner of Income Tax Vs V.A. Muthumanickam
Madras High Court · (1985) 155 ITR 351
Transfer of Property Act, 1882 — Section 122
High Courts17 Aug 1982
C.A. Valambal Vs The Idol of Sri Madhyarjuneswaraswami Temple at Pattavaithalai
Madras High Court · AIR 1983 Mad 287 : (1983) 96 LW 247
Civil Procedure Code, 1908 (CPC) — Section 9Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 4(6), 40(2)
High Courts17 Aug 1982
V. Muralimanohar Vs K. Raghavan and Others
Madras High Court · (1983) ILR (Mad) 143
Civil Procedure Code Amendment Act, 1976 — Order 12 Rule 3, Order 12 Rule 4Civil Procedure Code, 1908 (CPC) — Order 40 Rule 3, Order 40 Rule 4, 151Madras City Civil Courts Act, 1892 — Section 15, 15(2A)
High Courts16 Aug 1982
T.S. Cycles of India, Ambattur, Madras Vs Union of India and Another
Madras High Court · (1983) ECR 202 : (1983) 12 ELT 681
High Courts16 Aug 1982
Collector of Central Excise, Madurai Vs Madura Coats Ltd.
Madras High Court · (1984) 2 ECC 196 : (1986) 23 ELT 157 : (1983) ILR (Mad) 321
Central Excise Rules, 1944 — Rule 173QCentral Excises and Salt Act, 1944 — Section 4, 4(1)
High Courts13 Aug 1982
Amaliammal Vs Rayarswami and Others
Madras High Court · (1983) CriLJ 1719
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109, 484, 494
High Courts13 Aug 1982
The Management, Southern Textiles Limited, Coimbatore Vs The United Textiles Labour Association and Others
Madras High Court · (1983) 1 LLJ 435
Industrial Disputes Act, 1947 — Section 10, 10(1), 12(3), 2
High Courts13 Aug 1982
A. Narasimhan Vs N. Janardhanan
Madras High Court · (1983) 2 MLJ 164
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 25
High Courts12 Aug 1982
K. Jayaram Mudaliar Vs The State of Tamil Nadu
Madras High Court · (1983) ILR (Mad) 191 : (1983) 53 STC 280
High Courts11 Aug 1982
Lakshmana Perumal Naicker Vs Narayanaswami Naicker
Madras High Court · (1985) 2 MLJ 64
High Courts11 Aug 1982Allowed
K.S. Ramanathan Vs The Local Board, State Bank of India
Madras High Court · (1984) ILR (Mad) 1
Constitution of India, 1950 — Article 12, 226State Bank of India (Supervisory Staff) Service Rules, 1975 — Rule 5(3), 5(4), 50, 50(2), 50(4)
High Courts06 Aug 1982
T.K. Subramanian and Others Vs T.K. Gnanasekaran and Another
Madras High Court · (1982) LW(Cri) 245
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts06 Aug 1982Dismissed
M. Rangamma, Proprieterix M.S.N. and Company and Others Vs The State of Tamil Nadu and Others
Madras High Court · (1985) ILR (Mad) 53
Constitution of India, 1950 — Article 14, 19, 19(1), 246, 298Industries (Development and Regulation) Act, 1951 — Section 14, 17, 2, 20CMadras Prohibition Act, 1937 — Section 3(17), 3(9)
High Courts06 Aug 1982
State Vs M/s. Uni Drug and Others
Madras High Court · (1982) LW(Cri) 240
Drugs and Cosmetics Act, 1940 — Section 18(a)(i), 27
High Courts05 Aug 1982
Commissioner of Income Tax Vs Janaki Animal Ayya Nadar Trust
Madras High Court · (1985) 23 TAXMAN 416
Income Tax Act, 1961 — Section 11, 11(1), 11(1)(a), 11(4), 14