High Courts28 Mar 1985
Dhanasekaran Vs Manoranjithammal and Others
Madras High Court · (1985) 2 MLJ 366
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,401 of 5,229
High Courts27 Mar 1985
P. Radhakrishnan and others Vs V. Venkateswamy
Madras High Court · (1985) LW(Cri) 120
Penal Code, 1860 (IPC) — Section 448
High Courts27 Mar 1985
Devaraj Goyal Vs State Dlaichi Devi Vs State Rajesh Chandra Goyal Vs State
Madras High Court · (1985) LW(Cri) 353
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts26 Mar 1985Allowed
V.V. Rethinasabapathi Pillai and four others Vs T.R. Sriramulu Chettiar
Madras High Court · (1985) 03 MAD CK 0060
Contract Act, 1872 — Section 55Specific Relief Act, 1963 — Section 16, 16(b), 16(c), 20
High Courts26 Mar 1985
Preethi Creations Vs T.A.P. Enterprises
Madras High Court · (1986) 99 LW 940 : (1987) 1 MLJ 353
High Courts26 Mar 1985
V. Muthiah Pillai (Died) and Others Vs Vedambal and Others
Madras High Court · AIR 1986 Mad 106 : (1985) 98 LW 606
Limitation Act, 1963 — Article 64, 65
High Courts25 Mar 1985
State by Public Prosecutor Vs Kalyana Sundaram
Madras High Court · (1985) LW(Cri) 155
Criminal Procedure Code, 1973 (CrPC) — Section 378Tamil Nadu Chit Funds Act, 1961 — Section 56(2)(c)
High Courts25 Mar 1985
Misa. R. Ganesan Vs Mr. S.L. Khurana, Governor of Tamil Nadu, Raj Bhavan, Madras and The Government of Tamil Nadu
Madras High Court · (1985) 03 MAD CK 0005
Constitution of India, 1950 — Article 154, 155, 156, 156(1), 157
High Courts25 Mar 1985
The Management, Nagapattinam Permanent Fund Ltd. Vs The Assistant Commissioner of Labour (Appellate Authority), (Under Tamil Nadu Shops and Establishment Act) and Another
Madras High Court · (1985) 98 LW 443 : (1985) 2 MLJ 368
High Courts21 Mar 1985
Subba Naicker Vs Durai Raj
Madras High Court · (1985) 98 LW 352 : (1985) 2 MLJ 123
High Courts21 Mar 1985
Chettimai C. Nanjappa Chettiar (deceased) and Another Vs S.M. Kuppuswami Chettiar and Others
Madras High Court · (1985) 98 LW 306 : (1985) 2 MLJ 154
High Courts21 Mar 1985
Chettimai C. Nanjappa Chettiar (Deceased by L.R.) and Another Vs S.N. Kuppuswami Chettiar and Others
Madras High Court · AIR 1986 Mad 41 : (1986) 99 LW 675
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 70
High Courts21 Mar 1985
Muthusamy Udayar Vs Pichaiammal and Others
Madras High Court · AIR 1986 Mad 300 : (1985) 98 LW 772
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 21 Rule 92
High Courts21 Mar 1985
A. Jayaraj Vs A. Kumaravel and Others
Madras High Court · AIR 1986 Mad 367 : (1985) 98 LW 859
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 20 Rule 18, 151
High Courts21 Mar 1985
Commissioner of Income Tax Vs Binny and Company
Madras High Court · (1985) 47 CTR 329 : (1986) 159 ITR 303
Income Tax Act, 1961 — Section 43(1), 80M
High Courts21 Mar 1985
State by Public Prosecutor Vs Duraisamy and Ramakrishnan
Madras High Court · (1985) LW(Cri) 102
Penal Code, 1860 (IPC) — Section 120B, 419, 451
High Courts20 Mar 1985Allowed
G. Nandakumar and others Vs State of Tamil Nadu
Madras High Court · (1985) 03 MAD CK 0058
Land Acquisition Act, 1894 — Section 4, 4(1), 4(1), 4(2), 4(b)
High Courts20 Mar 1985
Sree Murugan Financing Corporation Chit Promoters and Financiers and Others Vs The State of Tamil Nadu and Others
Madras High Court · (1987) 1 MLJ 204
High Courts20 Mar 1985
B.K. Dastur and Another Vs N. Rajaram and Another
Madras High Court · (1986) 99 LW 859 : (1987) 1 MLJ 398
High Courts19 Mar 1985
Thomas Vs Sriramulu Chettiar and Others
Madras High Court · (1985) LW(Cri) 129
Penal Code, 1860 (IPC) — Section 147Protection of Civil Rights Act, 1955 — Section 7(1)