High Courts18 Jun 1985
Dantel Vs State of Tamil Nadu and The Commissioner of Police, Madras
Madras High Court · (1985) LW(Cri) 281
Penal Code, 1860 (IPC) — Section 307, 506(ii)
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,398 of 5,229
High Courts18 Jun 1985
P. Mariappan Vs The Government of Tamil Nadu and Others
Madras High Court · (1985) 2 MLJ 426
Constitution of India, 1950 — Article 309
High Courts18 Jun 1985
Union of India (UOI) Vs Thiru Thangavelu Pillai (died) alias Kangu Pillai and Others
Madras High Court · (1986) 1 MLJ 329
High Courts18 Jun 1985
Madras Rubber Factory Ltd., Madras Vs Superintendent of Central Excise, Madras and Others
Madras High Court · (1986) 24 ELT 273
Central Excise Rules, 1944 — Rule 8(1)
High Courts17 Jun 1985
K. Chinnakannammal Vs Biharilal S. Lulla
Madras High Court · (1985) 98 LW 499 : (1985) 2 MLJ 346
High Courts17 Jun 1985
G.N. Rajaram Vs Mukunthu N. Venkatarama Iyer
Madras High Court · (1985) 98 LW 624 : (1985) 2 MLJ 173
High Courts21 May 1985
R. Karuppan, Advocate Vs The Government of India and Others
Madras High Court · (1985) 98 LW 622 : (1985) 2 MLJ 504
High Courts14 May 1985Allowed
Asstt. Collector of Customs (Prosecution) Preventive Dept. Vs Dharampal Jain
Madras High Court · (1988) 14 ECR 249
High Courts14 May 1985
S. Varadarajan Vs The Special Officer, T.U.C.S. Ltd. and Others
Madras High Court · (1985) 98 LW 428 : (1985) 2 MLJ 359
High Courts14 May 1985
Assistant Collector of Customs, (Prosecution) Preventive Department, Madras Vs Dharam Pal Jain
Madras High Court · (1986) 7 ECC 58 : (1987) 29 ELT 853
Customs Act, 1962 — Section 11, 111, 135(1)Evidence Act, 1872 — Section 106Imports and Exports (Control) Act, 1947 — Section 3
High Courts13 May 1985
The Madras Vanaspathi Limited Vs S.V. Chandrapandian and Others
Madras High Court · (1990) 2 MLJ 62
High Courts03 May 1985
Satish Vishanji Fatnani Vs Mohanlal Dungarmal Futnani and Others
Madras High Court · (1985) 98 LW 402 : (1985) 2 MLJ 331
High Courts03 May 1985
The Government of Tamil Nadu Vs P. Manoranjan and Another
Madras High Court · (1986) 1 MLJ 145
High Courts03 May 1985
Collector of Central Excise, Madras Vs Chennai Bottling Company, Madras
Madras High Court · (1986) 8 ECC 70 : (1986) 24 ELT 3
Central Excises and Salt Act, 1944 — Section 11, 11B, 35G, 35P
High Courts29 Apr 1985
New Shanmugha Traders Vs The Tamil Nadu Sales Tax Appellate Tribunal (Addl.) Bench and Another
Madras High Court · (1985) 2 MLJ 503
High Courts26 Apr 1985
The Deputy Superintendent of Police, Crime, Branch, C.I.D., Madras Vs Thiru M. Karunandhi, No.7-A, Fourth Street, Gopalapuram, Madras
Madras High Court · (1994) 2 LW(Cri) 784
Criminal Procedure Code, 1973 (CrPC) — Section 273, 304, 317, 317(1), 317(2)Official Secrets Act, 1923 — Section 5(1), 5(2)Penal Code, 1860 (IPC) — Section 120B, 379, 411
High Courts26 Apr 1985
Thiru Chelliah Pandithan Vs Smt. Anthoniammal and two others
Madras High Court · (1985) 04 MAD CK 0031
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a)(iii)
High Courts26 Apr 1985
K. Sushila Vs The Tahsildar and Others
Madras High Court · (1985) 98 LW 651 : (1985) 2 MLJ 412
High Courts25 Apr 1985
A. Palanivel Chettiar Vs R. Elumalai
Madras High Court · AIR 1985 Mad 303 : (1985) 98 LW 321
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts25 Apr 1985
K. Ramraj Vs Narasimha Dass Gounder
Madras High Court · (1985) 98 LW 386 : (1985) 2 MLJ 263