High Courts13 Aug 1985
C. Natarajan Vs The Government of Tamil Nadu and Others
Madras High Court · (1986) 1 MLJ 357
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,395 of 5,229
High Courts13 Aug 1985
P. Arumugham Vs The Registrar University of Madras
Madras High Court · (1985) 08 MAD CK 0003
High Courts13 Aug 1985Allowed
Annamalai and others Vs Inspector C.B. (CID) Vellore, North Arcot District
Madras High Court · (1985) LW(Cri) 334
High Courts12 Aug 1985
Union of India and Others Vs Aruna Sugars Limited and Others
Madras High Court · (1986) 8 ECC 78 : (1986) 24 ELT 492
Central Excise Rules, 1944 — Rule 8(1)
High Courts07 Aug 1985
Ramu Chettiar Vs S.R. Govindarajulu and Others
Madras High Court · (1986) 1 MLJ 249
High Courts07 Aug 1985
Ravi Lubrication Vs The State of Tamil Nadu
Madras High Court · (1986) 61 STC 27
Tamil Nadu General Sales Tax Act, 1959 — Section 7A
High Courts07 Aug 1985
Ramu Chettiar Vs B.R. Govindarajulu and Others
Madras High Court · AIR 1987 Mad 3 : (1986) 99 LW 149
Provincial Insolvency Act, 1920 — Section 16, 2
High Courts06 Aug 1985Dismissed
K. Ramachandran Vs Thangavel Padayachi
Madras High Court · (1985) 08 MAD CK 0022
High Courts06 Aug 1985
In Re: Subban alias Subbiah
Madras High Court · (1985) LW(Cri) 189
Criminal Procedure Code, 1973 (CrPC) — Section 366
High Courts06 Aug 1985
Dollar Company, Madras Vs Government of India
Madras High Court · (1986) 9 ECC 227 : (1986) 24 ELT 245
Central Excise Rules, 1944 — Rule 8(1)
High Courts02 Aug 1985
V.M. Rao and Others Vs Rajeswari Ramakrishnan and Others V.M. Rao Vs V.L. Dutt and Others
Madras High Court · (1987) 61 CompCas 20
Companies Act, 1956 — Section 153A, 153B, 187, 187C, 2
High Courts02 Aug 1985
Ramalinga Reddiar Vs Arunagiri Naicker
Madras High Court · (1985) 08 MAD CK 0021
High Courts02 Aug 1985
Janaki and Others Vs Prabath Finance
Madras High Court · (1986) 1 ACC 100 : (1986) ACJ 306 : AIR 1986 Mad 273 : (1985) 98 LW 784
Civil Procedure Code, 1908 (CPC) — Section 47, 50, 60
High Courts02 Aug 1985
Louis Xavier and another Vs Roubalavathayammal Carnot alias Chandrammal
Madras High Court · (1985) 08 MAD CK 0001
High Courts31 Jul 1985
Inspector of Central Excise, Sivakasi and Another Vs S. Sornam
Madras High Court · (1987) 12 ECC 382 : (1986) 24 ELT 279
High Courts30 Jul 1985Dismissed
Dr. Francis Rajan, Joseph Roy and Sephio Roy reptd by Mrs, M.N. Roy Vs M.K. Rachemchand
Madras High Court · (1985) 07 MAD CK 0029
Constitution of India, 1950 — Article 141Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(ii)(a), 10(3)(a)(iii), 2(6)
High Courts26 Jul 1985
Govindasami Mudaliar Vs T. Palani Mudaliar
Madras High Court · (1986) 99 LW 306 : (1986) 1 MLJ 270
Civil Procedure Code, 1908 (CPC) — Section 96(4)
High Courts26 Jul 1985
A.G. Punyakoti Vs M. Meera Bai
Madras High Court · (1986) 99 LW 272 : (1986) 1 MLJ 345
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 23, 23(3)
High Courts26 Jul 1985
Kannappan Vs Abbas and Others
Madras High Court · (1985) 07 MAD CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 2, 24, 25, 303Penal Code, 1860 (IPC) — Section 109, 323, 34, 341
High Courts26 Jul 1985
Mr. T.M. Abdul Guffoor and Co., Madras Vs The Appellate Assistant Commissioner, (Commercial Taxes), Madras
Madras High Court · (1985) 07 MAD CK 0006
Tamil Nadu General Sales Tax Act, 1959 — Section 31(5)