High Courts19 Aug 1988
M.S. Mohammed Yahya Vs M.S. Mohammed Jaffar and another
Madras High Court · (1988) 08 MAD CK 0037
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A, Order 8 Rule 6A(2)
COURT ARCHIVE
Madras High Court judgments
1,04,574 judgments · page 3,324 of 5,229
High Courts19 Aug 1988
Ramu alias Ramasamy Vs State by Inspector of Police, Wathalagundu Police Station, Anna District
Madras High Court · (1988) LW(Cri) 458
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
High Courts18 Aug 1988Allowed
N. Susilammal Vs The District Forest Officer
Madras High Court · (1988) 08 MAD CK 0035
Tamil Nadu Forest Act, 1882 — Section 10
High Courts18 Aug 1988
Rakkammal Vs Irulappa Konar and Others
Madras High Court · (1988) 08 MAD CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 190, 195, 195(1)(b), 195(1)(b)(ii), 195(1)(c)Penal Code, 1860 (IPC) — Section 114, 120B, 120B, 193, 414Registration Act, 1908 — Section 82, 82(d)
High Courts18 Aug 1988Allowed
Muthuramalingam Vs Sub Inspector of Police, Arumuganery
Madras High Court · (1988) LW(Cri) 407
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 27, 302, 324, 377
High Courts18 Aug 1988Allowed
D. Albert Vs Lalitha and Others
Madras High Court · AIR 1989 Mad 73 : (1988) 2 LW 342
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 4
High Courts17 Aug 1988
N. Sundaram Vs Indian Airlines Corporation and Another
Madras High Court · (1988) 2 MLJ 389
High Courts16 Aug 1988
Kanniammal and Others Vs P. Narayanan and Others
Madras High Court · (1989) 1 ACC 65
Civil Procedure Code, 1908 (CPC) — Section 24, 25
High Courts16 Aug 1988Allowed
Kanniammal and Another Vs P. Narayanan and Another
Madras High Court · (1989) ACJ 151 : AIR 1989 Mad 350 : (1988) 2 LW 231 : (1988) 2 MLJ 382
Civil Procedure Code, 1908 (CPC) — Section 24, 25Constitution of India, 1950 — Article 227Motor Vehicles Act, 1939 — Section 110
High Courts16 Aug 1988
Kanniammal and Others Vs P. Narayanan and Another
Madras High Court · (1988) 2 LW 231 : (1988) 2 MLJ 382
High Courts12 Aug 1988
Raman Vs The District Revenue Officer, North Arcot District at Vellore, The Sub Collector, Thirupattur, North Arcot District, The Tahsildar, Tirupattur, North Arcot District and Sadasiva Chettiar
Madras High Court · (1989) LW(Cri) 355
Tamil Nadu Agricultural Lands Record of Tenancy Rights Act, 1969 — Section 2(8)
High Courts11 Aug 1988
The Land Acquisition Officer Udhagamandalam Vs Pappammal 2 to 27 Omitted and The Nilgiris District Co-operative Milk Producers Union Limited
Madras High Court · (1988) 08 MAD CK 0036
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 41 Rule 27, 151, 18Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 18, 18(1), 20, 20(b)
High Courts09 Aug 1988Allowed
A. Jalini Ammal (died), A.C. Dharma Devi and A.J. Anantharajayyan Mudaliar (died) Vs Sri Vedaranyaswami Devasthanam and The State of Tamil Nadu
Madras High Court · (1988) 08 MAD CK 0032
High Courts09 Aug 1988
R. Padma and Others Vs The Appropriate Authority, Income Tax Department and Others
Madras High Court · (1989) 2 MLJ 63
Income Tax Act, 1961 — Section 269UC(1), 269UD, 269UE, 269UE(1), 269UF
High Courts09 Aug 1988
R. Padma and Others Vs Appropriate Authority, Income Tax Department, Madras and Others
Madras High Court · (1989) 79 CTR 179 : (1990) 185 ITR 269 : (1990) 49 TAXMAN 245
Income Tax Act, 1961 — Section 269UC(1), 269UD, 269UD(1), 269UE, 269UE(1)
High Courts08 Aug 1988
P. Chockalingam Vs Deputy Commercial Tax Officer, Nagercoil (Rural), Kanyakumari District and Another
Madras High Court · (1988) 71 STC 308
Central Sales Tax Act, 1956 — Section 18Tamil Nadu General Sales Tax Act, 1959 — Section 24(3)
High Courts05 Aug 1988Allowed
Valliappan Vs Valliappan and Others
Madras High Court · (1988) 08 MAD CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 173, 248, 248(1), 321, 321(b)Penal Code, 1860 (IPC) — Section 323, 324, 341, 506
High Courts05 Aug 1988
K. Kandaswamy and Another Vs K.C. Ramaswami and Others
Madras High Court · (1988) 2 LW 440 : (1989) 1 MLJ 197
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts04 Aug 1988
Adhilakshmiammal and another Vs Jayalakshmiammal and 3 others
Madras High Court · (1988) 08 MAD CK 0005