T. Vadadri alias Chellappa Vs The State of Tamil Nadu and Another
Madras High Court · (1990) 1 MLJ 219
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Madras High Court · (1990) 1 MLJ 219
Madras High Court · (1991) 53 ELT 214
Madras High Court · (1991) 71 CompCas 95
Madras High Court · (1989) 2 MLJ 441
Madras High Court · (1990) 1 MLJ 216
Madras High Court · (1990) 1 MLJ 241
Madras High Court · (1990) 1 LW 19 : (1990) 1 MLJ 328
Madras High Court · (1992) 73 CompCas 44
Madras High Court · (1990) 1 MLJ 248
Madras High Court · (1990) 1 MLJ 163
Madras High Court · (1990) 1 MLJ 457
Madras High Court · (1990) CriLJ 2620
Madras High Court · (1990) 1 LW 14 : (1989) 2 MLJ 385
Madras High Court · AIR 1990 Mad 353 : (1990) 1 LW 355 : (1995) 2 MLJ 603
Madras High Court · (1989) 11 MAD CK 0043
Madras High Court · AIR 1990 Mad 198 : (1989) 2 LW 418
Madras High Court · (1989) 11 MAD CK 0001
Madras High Court · (1990) 1 LW 61 : (1990) 1 MLJ 399
Madras High Court · (1990) 1 MLJ 56
Madras High Court · (1990) 1 MLJ 172