High Courts23 Mar 1990
P. Mani Vs P. Viswanathan and Another
Madras High Court · (1990) 1 LW 623 : (1990) 2 MLJ 414
COURT ARCHIVE
Madras High Court judgments
1,04,604 judgments · page 3,277 of 5,231
High Courts23 Mar 1990
The National Engineering Co. Ltd. Vs The Tahsildar and Others
Madras High Court · (1990) 2 MLJ 25
Constitution of India, 1950 — Article 299Revenue Recovery Act, 1890 — Section 3
High Courts23 Mar 1990
J. Shyamala Vs P. Sundar Kumar
Madras High Court · (1990) 2 MLJ 198
Hindu Marriage Act, 1955 — Section 13(1)(a), 13(1)(b)
High Courts23 Mar 1990
M.K. Abdur Rasheed Sahib Vs A.R. Rahimunnissa Begum
Madras High Court · (1990) 1 MLJ 386
High Courts23 Mar 1990
Thangamani and Another Vs Natesan and Others
Madras High Court · (1990) 2 LW 37 : (1990) 2 MLJ 32 : (1990) 1 MLJ 388
Transfer of Property Act, 1882 — Section 53A
High Courts22 Mar 1990
Commissioner of Income Tax Vs Devi Chit Fund
Madras High Court · (1990) 186 ITR 738
Income Tax Act, 1961 — Section 36(1)
High Courts22 Mar 1990
N.C. Rangesh and others Vs Inspector General of Registration and others
Madras High Court · (1990) 84 CTR 241 : (1991) 189 ITR 270 : (1991) 1 LW 697 : (1991) 1 MLJ 233
Income Tax Act, 1961 — Section 230A, 269U, 269UA, 269UC, 269UL
High Courts22 Mar 1990
N.C. Rangesh and Others Vs Inspector General of Registration, Registration Department Government of Tamil Nadu and Others
Madras High Court · (1991) 233 MLJ 1
Income Tax Act, 1961 — Section 230ARegistration Act, 1908 — Section 60Stamp Act, 1899 — Section 3
High Courts22 Mar 1990
Dunlop India Ltd. Vs The Assistant Commissioner of Urban Land Tax and Another
Madras High Court · (1990) 2 MLJ 152
Tamil Nadu Urban Land Tax Act, 1966 — Section 1, 2(10), 29, 29(a), 29(g)
High Courts22 Mar 1990
P. Muthusami Vs The Government of Tamil Nadu
Madras High Court · (1990) 03 MAD CK 0002
Constitution of India, 1950 — Article 226
High Courts21 Mar 1990
Smt. D. Rani and 7 others Vs The Management Indian Drugs and Pharmaceuticals Ltd. (Surgical Instruments Plant)
Madras High Court · (1991) 1 LLJ 62
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 17(2A)
High Courts21 Mar 1990
D. Rani and Others Vs The Management of Indian Drugs and Pharmaceuticals Ltd., (Surgical Instruments Plants)
Madras High Court · (1990) 2 MLJ 1
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 17(2A)
High Courts20 Mar 1990
Dr. V. Mahadev Vs Commissioner of Income Tax
Madras High Court · (1990) 82 CTR 236 : (1990) 184 ITR 533
Income Tax Act, 1961 — Section 10, 10(16), 5(1)
High Courts20 Mar 1990
Plasticraft Industries Vs Assistant Collector of Central Excise
Madras High Court · (1991) 52 ELT 168
Central Excise Rules, 1944 — Rule 174, 52ACentral Excises and Salt Act, 1944 — Section 33, 35A, 6, 9(1), 9AA
High Courts19 Mar 1990
Gurbans Singh, Assistant Collector Customs Vs The Deputy Director (P) and Another
Madras High Court · (1990) 2 MLJ 217
Administrative Tribunals Act, 1985 — Section 14, 14(1)(a), 19, 29, 3(1)Constitution of India, 1950 — Article 226, 227
High Courts19 Mar 1990
Tiic Officers' Welfare Association Vs Chief Secretary to Government and others
Madras High Court · (1990) 03 MAD CK 0034
Constitution of India, 1950 — Article 12, 174, 226
High Courts19 Mar 1990
R. Vijayakumar Vs Assistant Commissioner of Income Tax
Madras High Court · (1990) 03 MAD CK 0026
Income Tax Act, 1961 — Section 230A, 281B, 281B(2)Income Tax Rules, 1962 — Rule 44B
High Courts16 Mar 1990
G.K. Moopanar, M.L.A. and others Vs State of Tamil Nadu
Madras High Court · (1990) CriLJ 2685
Constitution of India, 1950 — Article 14, 19, 21, 22, 226Criminal Procedure Code, 1973 (CrPC) — Section 151, 167, 41, 482, 57Evidence Act, 1872 — Section 114
High Courts15 Mar 1990
Arulanandar Teacher Training Institute Vs The Joint Director of School Education (Secondary Education) and Others
Madras High Court · (1990) 2 MLJ 77
Constitution of India, 1950 — Article 30
High Courts15 Mar 1990
Perambalur Sugar Mills Ltd. Vs State of Tamil Nadu
Madras High Court · (1990) 03 MAD CK 0058